High Courts03 Oct 2013
Global Fuels Lubricants Inc, Aeulestasse Vs Commissioner of Commercial Taxes, Hyderabad and Another
Andhra Pradesh High Court · (2013) 57 APSTJ 169
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 324 of 1,763
High Courts03 Oct 2013
B. Karthik Rao Vs Sri Venkateswara Institute of Medical Sciences, The Government of Andhra Pradesh and Ananth Pai
Andhra Pradesh High Court · (2013) 6 ALD 672 : (2014) 2 ALT 88
High Courts03 Oct 2013Allowed
MRF Mazdoor Sangh Vs The Commissioner of Labour and four Others
Andhra Pradesh High Court · (2014) 2 ALD 573 : (2014) 3 ALT 265 : (2014) 1 LLJ 149 : (2014) 1 LLN 322
High Courts03 Oct 2013
Depot Manager, APSRTC and Others Vs S.S. Rao
Andhra Pradesh High Court · (2013) 5 ALT 777 : (2014) 1 LLJ 21 : (2014) 2 LLN 81
High Courts01 Oct 2013Disposed Off
V. Dasharatham and Others Vs The Registrar, Central Administrative Tribunal, The Director, National Institute of Nutrition and Jalalappa The Director, National Institute of Nutrition Vs Shri S. Jalalappa and Others
Andhra Pradesh High Court · (2014) 1 ALD 227
High Courts01 Oct 2013Allowed
Gorrela Durga Rao Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 265
High Courts01 Oct 2013
Darji Krishna Murthy, Bakka Sidda Goud and Bal Reddy Vs M. Shankar Reddy, Raj Kumar Tandon, Shanti Tandon and Praveen Dawar
Andhra Pradesh High Court · (2014) 5 ALD 24
High Courts01 Oct 2013Dismissed
Bynaboina Vali Raju, Bynaboina Srinivasa Rao, Bynaboina Subba Rao and Bynaboina Venugopala Rao Vs The State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 487 : (2014) 1 ALD(Cri) 171
High Courts01 Oct 2013Dismissed
E. Ramaraju Vs The Government of Andhra Pradesh and The Superintendent, Prohibition and Excise
Andhra Pradesh High Court · (2014) 1 ALD 337
High Courts01 Oct 2013Allowed
T. Ratnakar Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 5 ALD 379
High Courts30 Sept 2013Allowed
Sri. Pulugam Srinivas Vs The Assistant Director Handloom and Textile, The Cluster Consortium and Sri. Chityala Pentaiah
Andhra Pradesh High Court · (2014) 2 ALD 90 : (2014) 3 ALT 160
High Courts30 Sept 2013Allowed
Yellapragada Prabhakara Rao Vs Southern Power Distribution Co. of A.P. Ltd. and Others
Andhra Pradesh High Court · (2013) 6 ALD 592 : (2014) 1 ALT 252
High Courts30 Sept 2013Partly Allowed
T. Mallikarjuna and three Others Vs The State of Andhra Pradesh and eight Others
Andhra Pradesh High Court · (2014) 2 ALD 493 : (2014) 3 ALT 757
High Courts30 Sept 2013Allowed
Racha Jana Bai Vs Racha Gowreesham and Another
Andhra Pradesh High Court · (2014) 1 ALD 724 : (2014) 2 ALT 220
High Courts30 Sept 2013
Tummuri Jalandhari and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2013) 6 ALD 155 : (2013) 5 ALT 749
High Courts30 Sept 2013Disposed Off
Smt. Kondamma and 36 Others Vs The Industrial Tribunal-II and Another
Andhra Pradesh High Court · (2014) 1 ALD 105 : (2014) 1 ALT 747
High Courts30 Sept 2013Dismissed
Dr. Batsala Harshavardhan Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 4 ALD 81
High Courts30 Sept 2013
Depot Manager, A.P.S.R.T.C Vs M. Narasaiah
Andhra Pradesh High Court · (2013) 6 ALT 740
High Courts30 Sept 2013Dismissed
Garlapati Venkateswarlu (Died) per LRs., Tokala Suryanarayana, Miriyala Sambrajyam and Miriyala Audilakshmi Vs Divi Appalacharyulu
Andhra Pradesh High Court · (2014) 1 ALD 634 : (2014) 2 ALT 245
High Courts30 Sept 2013Dismissed
The Government of India, Ministry of Finance and The Central Board of Excise and Customs Vs Shri J. Raja Manohar and The Central Administrative Tribunal
Andhra Pradesh High Court · (2014) 1 ALD 507