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Andhra Pradesh High Court judgments

35,249 judgments · page 322 of 1,763

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High Courts11 Oct 2013Partly Allowed

A. Ramanaiah Vs The Government of Andhra Pradesh

Andhra Pradesh High Court · (2014) 1 ALD 773 : (2014) 3 ALT 619

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High Courts11 Oct 2013Dismissed

M/s. Mallikarjuna Medical @ General Stores Vs Assistant Director, Sales Licensing and Enforcement Authority, Assistant Director, Drugs Control Administration District, Drugs Inspector (FAC), Kamareddy and Drug Inspector Nizamabad, Drug Control Administration

Andhra Pradesh High Court · (2014) 1 ALD 775 : (2014) 2 ALT 309

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High Courts11 Oct 2013Dismissed

Saif-ul Ismal Habeeb Ali Vs Asma Begum

Andhra Pradesh High Court · (2014) 1 ALD 328 : (2013) 6 ALT 641 : (2014) 1 RCR(Civil) 835

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High Courts11 Oct 2013Dismissed

P. Narasimha Rao (Died) and Smt. Muvva Rama Ratnam Vs The Chief Executive Officer, Z.P. Machilipatnam and Others

Andhra Pradesh High Court · (2014) 3 ALD 155

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High Courts11 Oct 2013Dismissed

M/s. Fair Price Cloth Stores Vs Dr. (Mrs.) Malikanaz Mohammed

Andhra Pradesh High Court · (2014) 1 ALD 292 : (2014) 1 ALT 243

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High Courts11 Oct 2013Dismissed

Ajjapalli Papireddy and A. Mohan Reddy Vs Ajjapalli Narayana Reddy and A. Durgareddy

Andhra Pradesh High Court · (2014) 1 ALD 622 : (2014) 2 ALT 595

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High Courts11 Oct 2013Dismissed

M. Sudhakar Rao Vs The Director of School Education, A.P., The Principal Secretary to Government, Medical and Health, The District Educational Officer, Warangal and The Registrar, A.P. Administrative Tribunal

Andhra Pradesh High Court · (2014) 1 ALD 335 : (2014) 1 ESC 55

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High Courts11 Oct 2013

Bharath Sanchar Nigam Limited (Govt. of India Enterprise) Vs S. Staya Durga Dass Contractor and Hon''ble Late Justice S. Dasaradharami Reddy S. Satya Durga Das Vs Bharath Sanchar Nigam Limited (Govt. of India Enterprise) M/s. Bharat Sanchar Nigam Ltd. Vs S. Satya Durga Das S. Satya Durga Das Vs M/s. Bharat Sanchar Nigam Ltd.

Andhra Pradesh High Court · (2014) 1 ALD 734 : (2014) 2 ALT 157

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High Courts11 Oct 2013Allowed

Shivaraj Sanghi Vs Keshav Deo Dalmia (Partner M/s. Dalmia Brothers)

Andhra Pradesh High Court · (2014) 1 ALD 616 : (2014) 3 ALT 46

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High Courts11 Oct 2013

M/s. V.S. Engineering (P) Ltd. Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 68 VST 87

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High Courts11 Oct 2013Allowed

Devarapu Padma and Others Vs The Guntur Teachers Cooperative Housing Building Society Ltd. and Others

Andhra Pradesh High Court · (2013) 6 ALD 567 : (2014) 1 ALT 109

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High Courts11 Oct 2013

M/s. Jaiprakash Associates Limited Vs The Superintending Engineer, I and CAD Department and Others

Andhra Pradesh High Court · (2014) 2 ALD 394 : (2014) 1 ALT 691 : (2014) 58 APSTJ 184 : (2014) 201 ECR 159 : (2014) 67 VST 172

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High Courts11 Oct 2013Allowed

K. Rajiv Vs The Government of Andhra Pradesh, The Greater Hyderabad Municipal Corporation and The Assessing Authority, Greater Hyderabad Municipal Corporation

Andhra Pradesh High Court · (2014) 1 ALD 170

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High Courts11 Oct 2013Dismissed

Kamisetti Krishna and Others Vs Kanchumarthi Venkata Ramanamma and Others Nakka Venkata Rao, Nakka Kondala Rao, Nakka Subba Rao and Nakka Venkateswarlu Vs Kanchumarthi Venkata Ramanamma (died), Mangina Venkata Subba Lakshmi and Kanchumarthi Venkata Seetha Ramachandra Rao

Andhra Pradesh High Court · (2014) 1 ALD 649 : (2014) 1 ALT 5

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High Courts10 Oct 2013Allowed

Smt. Bommidipati Madhavi Vs The State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 205 : (2014) 1 ALD(Cri) 2 : (2014) 3 BC 299 : (2014) 3 RCR(Civil) 810 : (2014) 3 RCR(Criminal) 481

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High Courts10 Oct 2013Allowed

Kommineni Haribabu Vs Tahsildar, Chandragiri Mandal, Revenue Divisional Officer, Tirupathi, Joint Collector cum Additional District Magistrate Chittoor and Kommineni Guaramma

Andhra Pradesh High Court · (2014) 1 ALD 304 : (2014) 3 ALT 674

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High Courts10 Oct 2013Dismissed

M/s. Suryodaya Infra Projects (I) Pvt. Ltd. Vs The National Mineral Development Corporation Limited, A Government of India Enterprise, Castle Hills, Masab Tank, The National Mineral Development Corporation Limited, A Government of India Enterprise, Donimalai, Iron Ore Mine, P.O. Donimalai Township, Sandur Taluq, Ballari District, Sri B. Srinivasa Raju and M/s. N.A.P.C. Limited

Andhra Pradesh High Court · (2014) 2 ALD 402 : (2014) 1 ALT 318 : (2014) 3 BC 577

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High Courts09 Oct 2013Dismissed

The Chief General Manager, Telecom District (BSNL), The Principal General Manager, Telecom District (BSNL) and The Deputy General Manager (VIG), Bharat Sanchar Nigam Limited Vs R.B. Ravi Shankar, The Director (Staff), Government of India, Ministry of Communications and IT Department of Telecommunications and Central Administrative Tribunal

Andhra Pradesh High Court · (2014) 1 ALD 751 : (2014) 2 ALT 442

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High Courts09 Oct 2013

Deccan Cements Ltd. Vs Commissioner of Income Tax, Andhra Pradesh

Andhra Pradesh High Court · (2013) 6 ALT 702 : (2014) 268 CTR 212 : (2014) 360 ITR 444

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High Courts09 Oct 2013

K. Ramachandru and Others Vs LAO, Spl. Dy. Collector, SLBC, Nalgonda

Andhra Pradesh High Court · (2013) 6 ALT 731 : (2014) ALT(Rev) 19

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