CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Andhra Pradesh High Court

COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 323 of 1,763

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts09 Oct 2013Dismissed

The Government of Andhra Pradesh Vs K. Naveen Kumar and The Hon''ble Andhra Pradesh Administrative Tribunal K. Naveen Kumar Vs The Government of Andhra Pradesh and The Hon''ble Andhra Pradesh Administrative Tribunal

Andhra Pradesh High Court · (2013) 10 AP CK 0038

Read judgment
High Courts08 Oct 2013Allowed

Malampati Koteswara Rao Vs Bank of Baroda, Nadendla Branch, Venkata Krishna Cotton Traders and Kata Venkateswaralu

Andhra Pradesh High Court · (2014) 1 ALD 485 : (2014) 2 ALT 537

Read judgment
High Courts08 Oct 2013

P.V. Krishnaiah Vs Union of India and Others

Andhra Pradesh High Court · AIR 2014 AP 13 : (2013) 6 ALD 595 : (2013) 6 ALT 629

Read judgment
High Courts08 Oct 2013Disposed Off

Md. Saiduddin and Others Vs K. Venkatesham and Others

Andhra Pradesh High Court · (2014) 2 ALD 472 : (2014) 1 ALT 675

Read judgment
High Courts08 Oct 2013Allowed

P. Balasubrahmanyam Vs Union of India and Others

Andhra Pradesh High Court · (2013) 10 AP CK 0035

Read judgment
High Courts08 Oct 2013Disposed Off

Md. Saiduddin and Others Vs K. Venkatesam and Others

Andhra Pradesh High Court · (2013) 10 AP CK 0030

Read judgment
High Courts08 Oct 2013

Union of India Vs N. Venugopal N. Venugopal Vs Union of India

Andhra Pradesh High Court · (2013) 10 AP CK 0023

Read judgment
High Courts07 Oct 2013Allowed

The Government of Andhra Pradesh Vs G. Newton and The Andhra Pradesh Administrative Tribunal

Andhra Pradesh High Court · (2014) 3 ALD 231 : (2014) 4 ALT 259

Read judgment
High Courts07 Oct 2013Dismissed

M/s. National Insurance Co. Ltd. and M/s. Allana Sons Vs Sri. Maheswari Lorry Transport

Andhra Pradesh High Court · (2014) 1 ALD 438

Read judgment
High Courts07 Oct 2013Allowed

Smt. Peddi Sailaja and Peddi Madavi Vs The State and Others

Andhra Pradesh High Court · (2014) 2 ALD 246 : (2014) 3 ALT 181 : (2014) ALT(Rev) 250

Read judgment
High Courts07 Oct 2013Dismissed

M. Abdul Khayum, S.C. Vijaya Kumar and V. Navaneeta Krishna Vs The Commissioner Municipal Corporation Anantapur and Others

Andhra Pradesh High Court · (2013) 10 AP CK 0017

Read judgment
High Courts04 Oct 2013Partly Allowed

P. Anand Rao and Others Vs State of A.P.

Andhra Pradesh High Court · (2013) 10 AP CK 0117

Read judgment
High Courts04 Oct 2013Allowed

The Union of India and The Senior Deputy Director General, Telecom Engineering Centre Vs G. Raghavendra Rao, The Chairman-cum-Managing Director, Bharat Sanchar Nigam Limited and The Chief General Manager, Telecom BSNL

Andhra Pradesh High Court · (2014) 1 ALD 167

Read judgment
High Courts04 Oct 2013Allowed

The Principal Secretary to Government, Government of Andhra Pradesh, The Director of Animal Husbandry, Hyderabad, The Joint Director of Animal Husbandry, Mahabubnagar and The Assistant Director of Animal Husbandry, Shadnagar Vs M. Narsimha

Andhra Pradesh High Court · (2014) 2 ALD 243

Read judgment
High Courts04 Oct 2013Allowed

Smt. Vijaya Lakshmi Vs The Principal Chief Conservator of Forest and The Conservator of Forest, Khammam

Andhra Pradesh High Court · (2013) 10 AP CK 0062

Read judgment
High Courts04 Oct 2013Disposed Off

The Union of India and The Commodore, Chief Staff Officer (P and A) Disciplinary Authority Vs DNN Kumar and Central Administrative Tribunal

Andhra Pradesh High Court · (2013) 6 ALD 516 : (2014) 1 ALT 120

Read judgment
High Courts04 Oct 2013Allowed

Sri Mohan Singh and Others Vs Sri R. Venkatramana and Others

Andhra Pradesh High Court · (2014) 2 ALD 1 : (2014) 1 ALT 425

Read judgment
High Courts04 Oct 2013Dismissed

Andhra Pradesh State Road Transport Corporation and The Executive Engineer (Urban) APSRTC, JBS Vs T. Venkataiah and The Additional Industrial Tribunal-cum-Additional Labour Court, Hyderabad

Andhra Pradesh High Court · (2014) 1 ALD 232 : (2014) 1 ALT 711

Read judgment
High Courts04 Oct 2013Allowed

J. Chinna Rao (21257) Vs The Deputy General Manager, General Manager and The Chairman and Managing Director, Canara Bank

Andhra Pradesh High Court · (2014) 3 ALD 489 : (2014) 3 ALT 720

Read judgment
High Courts03 Oct 2013Allowed

M/s. Appi Reddy and Company Vs The Government of Andhra Pradesh

Andhra Pradesh High Court · (2013) 6 ALT 523

Read judgment
Previous1…321322323324325…1,763Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions