High Courts27 Sept 2013
Commissioner of Income Tax, A.P.-I Vs Trustees of HEH the Nizam''s Mukarramjah Trust for Education and Learnings, Hyderabad
Andhra Pradesh High Court · (2013) 6 ALT 735 : (2013) 359 ITR 419 : (2014) 222 TAXMAN 256
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 325 of 1,763
High Courts27 Sept 2013Dismissed
Chalapathi Chit Fund [P] Ltd. Vs B. Rajasekhar, K. Sudheer Babu, P. Kishore Kumar and M. Ugandhgar Kumar
Andhra Pradesh High Court · (2013) 6 ALD 625 : (2014) 1 ALT 412
High Courts27 Sept 2013Disposed Off
Shaik Mahammad Rafi Vs The Correspondent of Saint Francis Integrated English Medium School
Andhra Pradesh High Court · (2014) 1 ALD 537 : (2014) 2 ALT 534
High Courts27 Sept 2013Dismissed
M/s. Kalyan Roller Floor Mills Pvt. Ltd. Vs U. Neelamma, U. Uma Sekhar and U. Vinod Kumar
Andhra Pradesh High Court · (2014) ACJ 1661 : (2014) 2 ALD 67 : (2014) 2 ALT 445 : (2014) 1 AnWR 838 : (2014) 141 FLR 410 : (2013) 4 LLJ 651 : (2014) LLR 285
High Courts27 Sept 2013Dismissed
The Government of A.P. and The Deputy Inspector General-I, Registration and Stamps Department Vs Ghousia Begum and The Hon''ble Andhra Pradesh Administrative Tribunal
Andhra Pradesh High Court · (2014) 1 ALD 471 : (2014) 2 ALT 483
High Courts27 Sept 2013Allowed
Muthukur Gram Panchayat Vs Kakuturu Ramesh Reddy, Kakuturu Lakshmana Reddy and Kakuturu Ravindra Reddy
Andhra Pradesh High Court · (2014) 1 ALD 444 : (2014) 2 ALT 526
High Courts27 Sept 2013Dismissed
Pavuluru Mohan Rao Vs Gudipati Krishnamma and 3 Others
Andhra Pradesh High Court · (2014) 2 ALD 29
High Courts27 Sept 2013Allowed
N.V.S.K. Prasad and Another Vs State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 352
High Courts27 Sept 2013
N.V.S.K. Prasad Vs State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 357
High Courts26 Sept 2013Allowed
Laxmaiah Vs South Central Railway and 2 Others
Andhra Pradesh High Court · (2014) 2 ALD 384 : (2014) 1 ALT 289
High Courts26 Sept 2013Dismissed
Bandlamudi Subbaiah and Sons Limited and Farmer''s Tobaccao Company Vs Central Ware Housing Corporation
Andhra Pradesh High Court · (2014) 1 ALD 152 : (2014) 2 ALT 297
High Courts26 Sept 2013Allowed
Moku Narayana Reddy and Moku Krishna Reddy Vs The Joint Collector, Warangal and Others Mohammed Ali, Massod Eqbal, G. Jeelani and Moku (Ragi) Yadagiri Reddy Vs Moku Narayana Reddy and Others
Andhra Pradesh High Court · (2014) 1 ALD 307 : (2014) 1 ALT 745 : (2014) ALT(Rev) 105
High Courts26 Sept 2013
Palavenkatapuram Gram Panchayat Vs District Collector, Anantapur and Others
Andhra Pradesh High Court · (2013) 6 ALD 59 : (2013) 6 ALT 210 : (2013) ALT(Rev) 445
High Courts26 Sept 2013
Vidya Sagar Cole and Others Vs J. Balaji Singh and The Municipal Commissioner
Andhra Pradesh High Court · (2013) 6 ALD 519 : (2014) 1 ALT 178
High Courts26 Sept 2013
Andhra Pradesh Public Service Commission Vs N. Praveena Naidu, The Principal Secretary to Government, Finance and Planning, The Chairman, Andhra Pradesh Public Service Commission and The Registrar, A.P. Administrative Tribunal
Andhra Pradesh High Court · (2014) 2 ALD 22 : (2014) 3 ALT 725
High Courts26 Sept 2013Allowed
D. Bal Raj Vs The Registrar, A.P. Administrative Tribunal
Andhra Pradesh High Court · (2014) 1 ALD 244
High Courts26 Sept 2013Dismissed
Yarlagunta Bhaskar Rao, Boggam Veeranna @ Issac, Gatla Sarveswar Rao and Golla Venkateswarlu @ Venkateswara Rao Vs Bommaji Danam, Botta Rajeswari, Klikapogu Venkatrama Rao and Ravuri Venkata Subbaiah
Andhra Pradesh High Court · (2014) 1 ALD 309
High Courts26 Sept 2013Dismissed
The Government of Andhra Pradesh and The Superintendent of Police, Nizamabad District Vs P. Durga Prasad
Andhra Pradesh High Court · (2014) 1 ALD 301
High Courts25 Sept 2013
Harik Resins Pvt. Ltd. Vs CESTAT, Bangalore
Andhra Pradesh High Court · (2014) 303 ELT 56
High Courts25 Sept 2013Allowed
Vardhineedi Narasimha Rao Vs Gadiraju Bapiraju
Andhra Pradesh High Court · (2013) 09 AP CK 0103