High Courts23 Sept 2013
Parchur Cold Storage Pvt. Ltd. Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 3 ALD 587
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 327 of 1,763
High Courts21 Sept 2013Dismissed
Narra Venkat Ram Reddy, Smt. Narra Vajramma, Narra Narsamma and Narra Srinivas Reddy Vs Narra Susheela and Narra Vishnuvardhan Reddy
Andhra Pradesh High Court · (2014) 1 ALD 522
High Courts21 Sept 2013Dismissed
Tanarapu Surya Rao Vs Reddi Mahalakshmi
Andhra Pradesh High Court · (2014) 1 ALD 487 : (2014) 2 ALT 440
High Courts21 Sept 2013
The A.P. State Wakf Board Vs G. Prakasha Reddy and Others
Andhra Pradesh High Court · (2013) 6 ALD 506 : (2014) 1 ALT 276
High Courts20 Sept 2013Disposed Off
A. Yagna Narayana Vs Government of A.P. and Others
Andhra Pradesh High Court · (2013) 6 ALD 573 : (2014) 1 ALT 502
High Courts20 Sept 2013
J. Rajaiah Vs The Government of A.P. and The District Panchayat Officer, Karimnagar The State of Andhra Pradesh and Others Vs J. Rajaiah and The Hon''ble Andhra Pradesh Administrative Tribunal
Andhra Pradesh High Court · (2013) 09 AP CK 0125
High Courts20 Sept 2013Disposed Off
S. Vijaykumar Vs The District Educational Officer and Others
Andhra Pradesh High Court · (2014) 1 ALD 94
High Courts20 Sept 2013
Sub-Collector and Land Acquisition Officer, Vijayawada Vs K. Sree Rama Murthy and Another
Andhra Pradesh High Court · (2014) 2 ALT 36 : (2014) ALT(Rev) 110
High Courts20 Sept 2013Dismissed
The Govt. of A.P. and Another Vs Babunaik and Others
Andhra Pradesh High Court · (2013) 6 ALD 653
High Courts20 Sept 2013Allowed
S. Nagesh Kumar Vs The State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 159 : (2013) 2 ALD(Cri) 740
High Courts20 Sept 2013Dismissed
Anatha Udaya Bhaskar Rao Vs Election Commission of India and Others
Andhra Pradesh High Court · (2014) 2 ALD 499 : (2014) 3 ALT 119
High Courts20 Sept 2013Dismissed
A. Mannan Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2014) 2 ALT 680
High Courts19 Sept 2013Allowed
Sathyanarayana Saw Mill Vs Andhra Pradesh Industrial Infrastructure Corporation Ltd.
Andhra Pradesh High Court · (2014) 2 ALT 288
High Courts19 Sept 2013Allowed
M/s. Lakshminarayana Industries and Others Vs The Andhra Pradesh Industrial Infrastructure Corporation Ltd. and Others
Andhra Pradesh High Court · (2014) 1 ALD 689
High Courts19 Sept 2013Allowed
Gundapuneni Janaki Rama Rao Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (2013) 6 ALD 539 : (2014) 1 ALT 292 : (2014) ALT(Rev) 69
High Courts19 Sept 2013
M/s. Sri Venkateswara Chemical Industries and Another Vs Kambampati Ramakrishna Rao and Others
Andhra Pradesh High Court · (2014) 1 ALD 141
High Courts19 Sept 2013Allowed
V. Srinivasan Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2013) 6 ALD 526
High Courts19 Sept 2013Allowed
M/s. Siva Sai Granites Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALD 222
High Courts19 Sept 2013
M/s. Shiva Shankar Minerals Pvt Ltd. Vs Government of India and Others
Andhra Pradesh High Court · (2014) 1 ALD 47 : (2014) 302 ELT 199 : (2014) 45 GST 142 : (2014) 24 GSTR 310
High Courts19 Sept 2013Allowed
Mailwar Narsappa and Pendyala Prabhakar Vs B. Sangamma
Andhra Pradesh High Court · (2013) 6 ALD 499 : (2014) 1 ALT 171