High Courts13 Sept 2013Allowed
Dr. Tera Chinnapa Reddy Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 568 : (2014) CriLJ 2071
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 329 of 1,763
High Courts13 Sept 2013Allowed
The Union of India and Oth. Vs M. Bikshapa
Andhra Pradesh High Court · (2014) 1 ALD 72 : (2014) LabIC 2543
High Courts13 Sept 2013Dismissed
Kadari Gopal Rao Vs State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 24 : (2013) 2 ALD(Cri) 993 : (2014) 1 Crimes 339
High Courts13 Sept 2013Disposed Off
Hyderabad Precision Mfg. Co. Pvt. Ltd. Vs Government of India Ministry of Defence
Andhra Pradesh High Court · (2013) 6 ALD 492 : (2013) 6 ALT 677
High Courts13 Sept 2013Disposed Off
Grandhi Madhusudan Rao Vs Commissioner of Police, Hyderabad City and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 259 : (2014) 1 ALD(Cri) 155 : (2014) CriLJ 3551
High Courts13 Sept 2013Allowed
Narra Susheela Vs Narra Srinivas Reddy
Andhra Pradesh High Court · (2013) 6 ALD 775 : (2013) 6 ALT 342 : (2014) 1 DMC 537
High Courts13 Sept 2013Allowed
Meka Karthik, Meka Jayasree and Dhaksharam Sudhakar Vs State of Andhra Pradesh and Gurramkonda Saritha
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 231 : (2014) 1 ALD(Cri) 117
High Courts13 Sept 2013Dismissed
Dr. Kantilal G. Jain Vs Dr. C. Sailaja
Andhra Pradesh High Court · (2014) 1 ALD 22 : (2013) 6 ALT 392
High Courts13 Sept 2013Dismissed
D. Sudheer Reddy Vs Director of Social Welfare Department and Others
Andhra Pradesh High Court · (2014) 1 ALD 565 : (2014) ALT(Rev) 116
High Courts12 Sept 2013Disposed Off
K. Padmanabhaiah and others Vs Government of Andhra Pradesh, GAD, and others
Andhra Pradesh High Court · (2013) 5 ALT 732 : (2013) LabIC 3916
Constitution of India, 1950 — Article 14, 16Evidence Act, 1872 — Section 106Right to Information Act, 2005 — Section 12(3), 12(5), 12(6), 15, 15(3)
High Courts11 Sept 2013Disposed Off
The District Collector, Adilabad and Others Vs R. Swathi and Another
Andhra Pradesh High Court · (2013) 6 ALD 285
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(s), 33
High Courts11 Sept 2013Partly Allowed
Syed Hafeez Vs The Govt. of A.P. and two Others
Andhra Pradesh High Court · (2013) 6 ALD 658 : (2014) 1 ALT 455 : (2014) ALT(Rev) 95
High Courts11 Sept 2013
Pittala Lachavva Vs Deddeti Venkataiah and Others
Andhra Pradesh High Court · (2013) 6 ALD 60 : (2013) 6 ALT 429 : (2014) ALT(Rev) 5
High Courts11 Sept 2013
Soma-CGGC JV Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 683 : (2014) 1 ALT 582
High Courts11 Sept 2013
District Collector and Others Vs Rebbath Swathi and Another
Andhra Pradesh High Court · (2014) 1 ALT 64 : (2014) 140 FLR 90
High Courts11 Sept 2013Allowed
Pyla Anand Rao and Another Vs The Tahsildar, Visakhapatnam and Others
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 248 : (2014) 1 ALD(Cri) 779
High Courts10 Sept 2013Dismissed
Dy. Y. Sekhar Vs Dr. I. Poornachandra Rao, Paathrudu and Others
Andhra Pradesh High Court · (2013) 09 AP CK 0120
High Courts10 Sept 2013
Velanganti Vedha Raju @ Khanna Vs State of A.P.
Andhra Pradesh High Court · (2013) 3 ALT(Cri) 81
High Courts10 Sept 2013Dismissed
State of Andhra Pradesh Vs Sri Sai Marketing
Andhra Pradesh High Court · (2013) 57 APSTJ 153