High Courts22 Jul 2013Disposed Off
Sri Aaleti Srinivas Vs Aaleti Dayakar and Another
Andhra Pradesh High Court · (2013) 6 ALD 710 : (2013) 5 ALT 530
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 338 of 1,763
High Courts22 Jul 2013
Nayeneni Surya Rao and Another Vs The District Collector, Ranga Reddy District and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 152 : (2013) 2 ALD(Cri) 717
Andhra Pradesh Water Land and Trees Act, 2002 — Section 35Penal Code, 1860 (IPC) — Section 430
High Courts22 Jul 2013Disposed Off
M/s. Tata Coffee Limited Vs The Government of Andhra Pradesh, The Chief Commissioner of Land Administration and The Special Officer and Competent Authority
Andhra Pradesh High Court · (2013) 6 ALD 1 : (2014) 1 ALT 188 : (2014) ALT(Rev) 56
Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10, 10(3), 10(6), 11Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 1(2), 3, 3(1)(b), 3(1)(c), 3(1)(d)
High Courts19 Jul 2013Disposed Off
Akbaruddin Owaisi Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 855 : (2013) 6 ALT 101 : (2013) 3 ALT(Cri) 251 : (2014) CriLJ 2199
Constitution of India, 1950 — Article 14, 162, 19, 20, 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 156, 156(1), 156(3)General Clauses Act, 1897 — Section 3(38)
High Courts19 Jul 2013
UCO Bank, Zonal Office and UCO Bank, Head Office Vs Smt. K. Suguna Lakshmi, Sri K. Ramakrishna Anand and Smt. Sridevi
Andhra Pradesh High Court · (2013) 6 ALD 375 : (2013) 5 ALT 560
Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 226
High Courts19 Jul 2013Allowed
Kunduru Venkat Reddy Vs Kondapally Upender Reddy, B. Seetharam and The New India Assurance Co. Ltd.
Andhra Pradesh High Court · (2014) 2 ACC 631 : (2014) ACJ 1419 : (2013) 5 ALD 652 : (2013) 5 ALT 344 : (2013) 2 AnWR 743
Motor Vehicles Act, 1988 — Section 140, 158, 165, 166
High Courts19 Jul 2013Dismissed
D. Atchyutha Reddy Vs The State of A.P. and N. Rajesh Babu
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 551 : (2013) 3 ALT(Cri) 175
Criminal Procedure Code, 1973 (CrPC) — Section 397(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 119, 138Penal Code, 1860 (IPC) — Section 397(3), 420
High Courts19 Jul 2013Dismissed
Y. Prabhakara Rao Vs P.S. Anil Kumar, A. Srihari Goud and P.S. Ajay Kumar
Andhra Pradesh High Court · (2013) 5 ALD 319 : (2013) 6 ALT 19
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 3(A), 151
High Courts19 Jul 2013
Chilukuri Balaji Groundnut Decortication Mill Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 545 : (2013) 3 ALT(Cri) 189
High Courts19 Jul 2013Allowed
N. Hanumanth Reddy Vs Smt. Razia Begum and Others
Andhra Pradesh High Court · (2013) 6 ALD 214 : (2013) 5 ALT 417
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 5 Rule 17, Order 9 Rule 13, Order 9 Rule 6(1)(c), Order 9 Rule 7Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts19 Jul 2013Disposed Off
Mr. Jaichand T. Gangwal Vs M/s. Shriram Chits Pvt. Ltd. (Koti Branch) and Others
Andhra Pradesh High Court · (2013) 5 ALD 425 : (2013) 6 ALT 798
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jul 2013Dismissed
Ilavala Venka Reddy Vs The Land Acquisition Officer Cum RDO.
Andhra Pradesh High Court · (2013) 5 ALD 295 : (2013) 5 ALT 747 : (2013) ALT(Rev) 421
High Courts18 Jul 2013
Smt. Tangirala Radhakrishnamma Vs The Revenue Divisional Officer
Andhra Pradesh High Court · (2014) 1 ALD 373
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts18 Jul 2013Allowed
Syed Rawoof and Others Vs State of Andhra Pradesh and Others Mohammed Parvez and Others Vs Government of Andhra Pradesh, The District Collector, Chittoor District, The Sub Registrar, Stamp and Registration Deportment and The Chief Executive Officer A.P. Wakf Board
Andhra Pradesh High Court · (2013) 5 ALD 495 : (2013) 5 ALT 770 : (2013) ALT(Rev) 422
Waqf Act, 1995 — Section 3(r), 4, 4(1), 4(3), 5
High Courts18 Jul 2013
State of Andhra Pradesh Vs Harikishan Omprakash Bang
Andhra Pradesh High Court · (2013) 57 APSTJ 151
High Courts18 Jul 2013
Sharp Business Systems (P) Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 57 APSTJ 96
High Courts17 Jul 2013Allowed
B. Madhava Reddy Vs J. Narasimha Reddy and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 351 : (2013) 2 ALD(Cri) 478
High Courts17 Jul 2013
Varudu Bhushana Naidu and Others Vs Andhra Pradesh State Road Transport Corporation, The Executive Director, A.P.S.R.T.C. and The Chief Manager (HRD) A.P.S.R.T.C.
Andhra Pradesh High Court · (2013) 6 ALD 21 : (2013) 6 ALT 85
Constitution of India, 1950 — Article 226
High Courts17 Jul 2013
A.K. Jewellery Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 57 APSTJ 99
High Courts17 Jul 2013
K. Vijaya Anand Vs Smt. Y. Suvama, P. Narsimhulu and Smt. V. Laxmi
Andhra Pradesh High Court · (2013) 5 ALD 416 : (2013) 6 ALT 808
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1, Order 15 Rule 2, Order 15 Rule 4, Order 21 Rule 58, Order 21 Rule 72Constitution of India, 1950 — Article 254, 254(1)Stamp Act, 1899 — Section 29(f)