CourtKutchehry.com

COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 341 of 1,763

High Courts05 Jul 2013Dismissed

Naveen Kamal Johar Vs Madanlal Agarwal

Andhra Pradesh High Court · (2013) 5 ALD 57 : (2013) 6 ALT 14

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
Read judgment
High Courts05 Jul 2013Disposed Off

Salapu Ramana and Others Vs Salapu Sanyasi Rao

Andhra Pradesh High Court · (2013) 5 ALD 469 : (2014) 1 ALT 256

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5BCivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
Read judgment
High Courts04 Jul 2013Dismissed

Mandapalu Ramaiah Vs Contdrathi Ramanarayana, Ravula Dayanand, Gunda Rajeswara Rao and Gujja Smapath Reddy Ravula Dayanand, Gunda Rajeshwar Rao and Gujja Sampath Reddy Vs Mandalapu Ramaiah and Gandrathi Ramnarayana

Andhra Pradesh High Court · (2013) 6 ALD 108 : (2014) 1 ALT 198

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 97, Order 22 Rule 10, Order 9 Rule 13, Order 9 Rule 7Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 52
Read judgment
High Courts04 Jul 2013Allowed

Paracha Mohan Rao Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 535 : (2013) 3 ALT(Cri) 190

Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1), 3(1)(x), 3(i)(x)
Read judgment