High Courts04 Apr 2013
State Bank of India Vs M/s. Monarch Pipes Limited and Others
Andhra Pradesh High Court · (2014) 182 CompCas 256
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 17(3), 20(4)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 353 of 1,762
High Courts04 Apr 2013Dismissed
Union of India and Another Vs Ashok Narayan Paldhe and Others
Andhra Pradesh High Court · (2013) 4 ACC 847 : (2014) ACJ 1939 : (2013) 4 ALD 253 : (2013) 5 ALT 363
High Courts04 Apr 2013
Sam Zal Bastawala and Sarosh Sam Bastawala Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 7 : (2014) CriLJ 1513
Constitution of India, 1950 — Article 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 125, 239, 320, 482Hindu Marriage Act, 1955 — Section 9
High Courts04 Apr 2013Allowed
Nandam Rama Rao Vs Battu Rama Rao
Andhra Pradesh High Court · (2013) 6 ALD 754 : (2014) 1 ALT 377
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(aa), 151Constitution of India, 1950 — Article 227
High Courts04 Apr 2013
D. Suresh Kumar Vs Mohd. Dastagiri
Andhra Pradesh High Court · (2013) 6 ALD 397 : (2013) 6 ALT 802 : (2014) 1 RCR(Rent) 577
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts03 Apr 2013Allowed
N. Venkata Rami Reddy Vs The Sub-Inspector of Police N. Venkata Rami Reddy Vs The Sub-Inspector of Police and B. Muneedran
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 346 : (2013) 2 ALD(Cri) 367
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 177, 379, 380, 381, 447
High Courts03 Apr 2013Dismissed
Bhikam Chand Vs C. Vittal Rao
Andhra Pradesh High Court · (2013) 4 ALD 48
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 4
High Courts03 Apr 2013
M/s. Ashok International Vs State of A.P. and Others
Andhra Pradesh High Court · (2013) 4 ALD 368 : (2013) 5 ALT 88 : (2013) 4 ARBLR 406
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11
High Courts03 Apr 2013Dismissed
M/s. DOT Systems, Secunderabad and 2 Others Vs Union of India, Ministry of External Affairs and 5 Others
Andhra Pradesh High Court · (2013) 6 ALD 348 : (2013) 5 ALT 1
Civil Procedure Code, 1908 (CPC) — Section 141, 20, 20(c)Constitution of India, 1950 — Article 14, 19(1)(g), 226, 3
High Courts03 Apr 2013
Chinthalapati Subramanya Sarma and Chinthalapati Syam Prasad Vs Yalavarthi Pushpavathi and Kota Jagannadha Rao
Andhra Pradesh High Court · (2013) 4 ALD 357 : (2013) 5 ALT 72
High Courts03 Apr 2013
Smt. Rachokonda Parvathi Vs Rachakonda Venkata Subrahmanyam
Andhra Pradesh High Court · AIR 2013 AP 191 : (2013) 4 ALD 3 : (2013) 4 ALT 589 : (2013) 2 DMC 228
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 124Penal Code, 1860 (IPC) — Section 498A
High Courts03 Apr 2013
M/s. Tanmai Jewels Pvt. Ltd. and M.J.V.V.D. Prakash Vs Ch. Sreesaila Kumari and M/s. Vijaya Textiles
Andhra Pradesh High Court · (2013) 6 ALD 359 : (2013) 5 ALT 105
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 8 Rule 10, 105(2), 144, 151
High Courts03 Apr 2013Allowed
Vishnu Das Baheti Vs Abhishek Kerthan
Andhra Pradesh High Court · (2013) 4 ALD 194 : (2013) 5 ALT 63
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 5, Order 38 Rule 5
High Courts03 Apr 2013
Agri Gold Farm Estate India Pvt. Ltd. Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 4 ALD 596 : (2013) 5 ALT 276
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3
High Courts02 Apr 2013Dismissed
Satish Khanna Vs Smt. Kanduru Anuradha Reddy
Andhra Pradesh High Court · (2013) 5 ALD 719 : (2013) 5 ALT 379
Transfer of Property Act, 1882 — Section 106, 116
High Courts02 Apr 2013Dismissed
Maruti Ispat and Energy Private Limited Vs The Central Power Distribution Company Limited and Others
Andhra Pradesh High Court · (2013) 5 ALD 739 : (2013) 5 ALT 289
High Courts02 Apr 2013Dismissed
Devisetty Ramaswamy Vs The Chief Engineer, 400 KV Line AP Transco (APSPDCL), Hyderabad and Others
Andhra Pradesh High Court · (2013) 4 ALD 88 : (2013) 4 ALT 616 : (2013) ELR 1033
Electricity (Supply) Act, 1948 — Section 28, 29(2), 42Electricity Act, 2003 — Section 164, 165, 176(2)(e), 185, 67, 67Penal Code, 1860 (IPC) — Section 188
High Courts02 Apr 2013Allowed
Nakka Parthasarathy Vs Nakka Krishnaveni and Another
Andhra Pradesh High Court · (2013) 5 ALD 711 : (2013) 5 ALT 303
Transfer of Property Act, 1882 — Section 126, 6
High Courts02 Apr 2013
Dr. D.V. Prasad Vs B. Murali Krishna and Others
Andhra Pradesh High Court · (2013) 4 ALD 576 : (2013) 5 ALT 269
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38
High Courts02 Apr 2013Dismissed
Khalida Begum and Another Vs The Life Insurance Corporation Ltd.
Andhra Pradesh High Court · (2013) 4 ALD 353 : (2013) 5 ALT 368
Insurance Act, 1938 — Section 2(2), 46, 47