High Courts05 Mar 2013
Varthamma and Others Vs Kanappa (Died) and Others
Andhra Pradesh High Court · (2013) 5 ALD 707 : (2013) 5 ALT 241 : (2013) ALT(Rev) 380
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 358 of 1,762
High Courts05 Mar 2013
Differently Abled Employees Welfare Association and Naveen Kumar Domarla Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALT 133
High Courts04 Mar 2013
Pasupuleti Bala Gangadhar Vs State of Andhra Pradesh, Sub Registrar and Thahsildar
Andhra Pradesh High Court · (2013) 4 ALD 426 : (2013) 5 ALT 202 : (2013) 3 ALT 610 : (2013) ALT(Rev) 378 : (2013) ALT(Rev) 249
High Courts04 Mar 2013Allowed
The Secretary to Government of Andhra Pradesh Revenue Department and Others Vs Mohd. Ibrahim and Others
Andhra Pradesh High Court · AIR 2013 AP 145 : (2013) 4 ALD 214 : (2013) 4 ALT 689
Administration of Evacuee Property Act, 1950 — Section 2, 2(d), 4, 7, 7(1)Constitution of India, 1950 — Article 226
High Courts04 Mar 2013Dismissed
J. Krishna Vs Maliram Agarwal and Others
Andhra Pradesh High Court · AIR 2013 AP 107 : (2013) 4 ALD 568 : (2013) 4 ALT 393
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 95, Order 21 Rule 96, Order 21 Rule 97, Order 21 Rule 99Evidence Act, 1872 — Section 45, 73
High Courts04 Mar 2013Dismissed
Sri Erram Sharath Babu alias Sharath Reddy Vs Smt. Erram Anitha
Andhra Pradesh High Court · AIR 2013 AP 110 : (2013) 4 ALD 121 : (2013) 4 ALT 677 : (2013) 2 DMC 304
Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib), 9
High Courts01 Mar 2013
Kondapati Tejo Ananthalakshmi and Another Vs Kondepati Manikyam and Two Others Kondepati Manikyam and Two Others Vs Kondapati Tejo Ananthalakshmi and Another
Andhra Pradesh High Court · (2013) 6 ALD 402 : (2014) 1 ALT 226
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts01 Mar 2013
Smt. U. Narayanamma Vs The Government of India and Others
Andhra Pradesh High Court · (2013) 352 ITR 598
Income Tax Act, 1961 — Section 119, 143(3), 154, 234A, 234B
High Courts01 Mar 2013
Galib Saheb Vs Andhra Pradesh State Wakf Board
Andhra Pradesh High Court · (2013) 3 ALD 273 : (2013) 2 ALT 538
High Courts01 Mar 2013Allowed
The Commissioner and Director of Agriculture and Another Vs M/s. Omkar Fertilizers Pvt. Ltd., Hyderabad and Others M/s. Gangothri Nutrients and Fertilizers Pvt. Ltd. and Others Vs The Principal Secretary Agriculture Department, Secretariat, Hyderabad and Others.
Andhra Pradesh High Court · (2013) 4 ALD 180 : (2013) 4 ALT 402
Constitution of India, 1950 — Article 19, 19(g)Essential Commodities Act, 1955 — Section 3
High Courts01 Mar 2013
Punumacha Ashok Raju @ Ashok Vs Indukuri Venkata Gopala Krishnam Raju, Smt. Alluri Satyavathi and Smt. Alluri Kavitha
Andhra Pradesh High Court · AIR 2013 AP 103 : (2013) 3 ALD 763 : (2013) 4 ALT 216
High Courts01 Mar 2013Allowed
Alla Nagireddy Vs G. Narayana Reddy
Andhra Pradesh High Court · (2013) 4 ALD 49 : (2013) 4 ALT 442
High Courts28 Feb 2013
M/s. Chirec Education Society Vs Assistant Director of Income Tax (E)
Andhra Pradesh High Court · (2013) 261 CTR 571 : (2013) 354 ITR 605
Companies Act, 1956 — Section 25, 617Income Tax Act, 1961 — Section 10(23C)(vi), 11, 111, 12, 12AWealth Tax Act, 1957 — Section 21A
High Courts28 Feb 2013
S. Venkatesh Vs The Reserve Bank of India and M/s. Shri Ram Transport Finance Company Limited
Andhra Pradesh High Court · (2013) 4 ALD 599 : (2013) 5 ALT 182
High Courts28 Feb 2013Dismissed
V. Sudhakar Naidu Vs Smt. M. Padmavathamma and M. Chandrasekhar Reddy
Andhra Pradesh High Court · (2013) 5 ALD 98 : (2013) 6 ALT 216
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3Specific Relief Act, 1963 — Section 22
High Courts28 Feb 2013Allowed
Raheemunnisa Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 906
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts27 Feb 2013Dismissed
Mukuthi Chilakamma Vs Cheelapalle Govindaiah, Cheelapalle Devrajulu and Cheelapalle Ramaswami
Andhra Pradesh High Court · (2013) 4 ALD 281 : (2013) 5 ALT 60
High Courts27 Feb 2013
Reddi Radhakrishna Vs Reddi Lakshmi and Others Reddy Suramma Vs Reddi Radha Krishna and Others
Andhra Pradesh High Court · (2013) 5 ALD 683 : (2013) 5 ALT 312
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Evidence Act, 1872 — Section 17
High Courts26 Feb 2013Disposed Off
Jayanthi Vs K.L. Narayana and Another
Andhra Pradesh High Court · (2013) 4 ALD 273 : (2013) 4 ALT 439
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9
High Courts26 Feb 2013Allowed
Palle Pitchi Reddy Vs The Special Deputy Collector, Somasila Project and Challa Venkata Subbareddy Challa Venkata Subbareddy Vs Palle Pitchi Reddy and The Special Deputy Collector, Somasila Project
Andhra Pradesh High Court · (2013) 4 ALD 601 : (2013) 5 ALT 459 : (2013) ALT(Rev) 399
Land Acquisition Act, 1894 — Section 18, 28A