High Courts18 Oct 2012Allowed
Badavath Janna Bai Vs Smt. Afsari Begum and Another
Andhra Pradesh High Court · (2013) 1 ALD 622
Motor Vehicles Act, 1988 — Section 181, 3Penal Code, 1860 (IPC) — Section 337, 338
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 378 of 1,762
High Courts18 Oct 2012Dismissed
G. Prayag Raj Vs Smt. Sreevani @ Vani
Andhra Pradesh High Court · AIR 2013 AP 22 : (2013) 2 ALD 276 : (2013) 1 ALT 107 : (2013) 2 DMC 268
Constitution of India, 1950 — Article 21
High Courts18 Oct 2012Allowed
Talasila Suresh Vs Naarla Srinivasa Chakravarthi and Others
Andhra Pradesh High Court · AIR 2013 AP 98 : (2013) 1 ALD 599 : (2013) 4 ALT 192
Evidence Act, 1872 — Section 33
High Courts18 Oct 2012Dismissed
P.V. Ramana Murthy Vs The Project Officer, ITDA, Paderu, Visakhapatnam District and Three Others
Andhra Pradesh High Court · (2013) 2 ALD 689 : (2013) 3 ALT 744
Andhra Pradesh Muttas (Abolition and Conversion into Ryotwari) Regulations, 1969 — Rule 17
High Courts18 Oct 2012
K. Bhaskar Reddy and Others Vs Ahmad Waseemuddin and A.P. State Wakf Board Reputed by its C.E.O., Haj House Building, Nampally, Hyderabad
Andhra Pradesh High Court · (2013) 2 ALD 275
Limitation Act, 1963 — Section 5
High Courts18 Oct 2012Allowed
Kosuru Dhanalakshmi, Thalla Rathnam and Thalla Venkateswarlu Vs Mungara Ram Prasad Reddy and Thota Subrahmanyam
Andhra Pradesh High Court · (2013) 2 ALD 271
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Oct 2012Allowed
Kuchibhotla Samba Siva Sastri Vs Managing Director Andhra Pradesh State Cooperative Bank Limited Troop Bazar Hyderabad
Andhra Pradesh High Court · (2013) 1 ALD 416 : (2013) 2 ALT 649 : (2013) 2 LLJ 233
Constitution of India, 1950 — Article 12
High Courts17 Oct 2012Allowed
Korra Govardhan Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 209 : (2013) 2 ALT(Cri) 187
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302
High Courts17 Oct 2012Dismissed
Reliance General Insurance Co. Ltd. Vs Smt. B. Laxmi and Mohd. Ifteqaruddin
Andhra Pradesh High Court · (2013) 2 ALD 418 : (2013) 3 ALT 322
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 166
High Courts17 Oct 2012Dismissed
Musthafa Ali Buddan Vs The State of A.P. Janab Hussam and Imran Vs The Union of India
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 173 : (2013) 2 ALT(Cri) 151
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 378, 378(3), 438Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 120B, 489B, 489C
High Courts17 Oct 2012
M/S. Sponge Iron India Limited Vs M. Ramana Babu
Andhra Pradesh High Court · (2013) 2 ALD 225 : (2013) 2 ALT 435 : (2013) 2 LLJ 696
Constitution of India, 1950 — Article 14Road Transport Corporations Act, 1950 — Section 34, 34(1)
High Courts17 Oct 2012Allowed
Shaik Saida Saheb Vs The Registrar, Osmania University, Hyderabad and 2 others
Andhra Pradesh High Court · (2013) 2 ALD 349 : (2013) 2 ALT 227
High Courts17 Oct 2012Allowed
V. Muragesh Vs The Collector and District Magistrate, Chittoor, Chittoor District, and two others
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 408 : (2013) 1 ALT 176 : (2013) CriLJ 585
Penal Code, 1860 (IPC) — Section 378, 379
High Courts17 Oct 2012Allowed
Karam Venkateswara Rao Vs Sri Seetharamachandraswamy Vari Devastanam
Andhra Pradesh High Court · (2013) 1 ALT 193
Andhra Pradesh Panchayat Raj Act, 1994 — Section 115, 116, 116(1)
High Courts17 Oct 2012
IL and FS Engineering and Construction Company Limited Vs Wardha Power Company Limited
Andhra Pradesh High Court · (2013) 113 CLA 39 : (2013) 176 CompCas 156 : (2013) 117 SCL 385
Companies Act, 1956 — Section 100, 100, 100(1), 101, 101(2)
High Courts17 Oct 2012Dismissed
A.P. State Textile Development Corporation Ltd. Vs Presiding Officer, Hon''ble Labour Court, Guntur and Others
Andhra Pradesh High Court · (2013) 1 ALD 423 : (2013) 4 ALT 227 : (2013) 2 LLJ 53 : (2013) 2 LLN 61
Industrial Disputes Act, 1947 — Section 10, 33C(2), 36A
High Courts17 Oct 2012Allowed
A.V. Venugopal Rao Vs The Registrar, Andhra University, Visakhapatnam, The Special Registrar and Controller of Examinations, Andhra University, Visakhapatnam and The Director, Directorate of Admissions, Vijayanagar Palace, Andhra University, Visakhapatnam-530017
Andhra Pradesh High Court · (2013) 1 ALD 173 : (2013) 2 ALT 102
High Courts16 Oct 2012
D. Tara Bai and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD 334 : (2013) 1 ALT 257
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 10(6)
High Courts16 Oct 2012Dismissed
A. Madhusudan Rao Vs The Assistant General Manager and Disciplinary Authority, Syndicate Bank, IRS, Zonal Office, 6-3-653, "Pioneer House", Somajiguda, Hyderabad-500082 and R. Venkataraman, Enquiry Officer, Syndicate Bank, IRS, Zonal Office, 6-3-653, ''Pioneer House'', Somajiguda, Hyderabad - 500082
Andhra Pradesh High Court · (2013) 2 ALD 301 : (2013) 1 LLN 414
High Courts16 Oct 2012Dismissed
M/s. PBR Select Infra Projects Vs The Commissioner of Tenders, BRK Bhavan, Hyderabad, The Superintending Engineer I and CAD, RBLISP Circle, Pebbair, Mahaboobnagar District and Sri. M.V.V. Satyanarayana
Andhra Pradesh High Court · (2013) 1 ALD 541 : (2013) 1 ALT 412
Income Tax Act, 1961 — Section 10, 16, 184