High Courts05 Oct 2012Allowed
J. Govardhan Reddy Vs Collector and District Magistrate
Andhra Pradesh High Court · (2013) 1 ALT 186
Constitution of India, 1950 — Article 22(3)(b)Penal Code, 1860 (IPC) — Section 378, 379
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 381 of 1,762
High Courts05 Oct 2012Allowed
Bandi Venkateswarlu Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 219
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 307
High Courts05 Oct 2012Dismissed
Aijaz Ali Qureshi and Others Vs The State of A.P. and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 150 : (2013) 2 ALT(Cri) 317
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181
High Courts05 Oct 2012Dismissed
Central Bureau of Investigation Vs Dr. G. Venkateshwar Rao Naidu
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 136 : (2013) 2 ALT(Cri) 305 : (2013) CriLJ 2402
Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 156(3), 190, 202Prevention of Corruption Act, 1988 — Section 19, 6
High Courts05 Oct 2012Dismissed
The New India Assurance Company Limited Vs Banoth Gopal and 2 Others
Andhra Pradesh High Court · (2013) 1 ALD 239 : (2013) 2 ALT 30 : (2013) 136 FLR 1023 : (2013) 1 LLJ 725
High Courts05 Oct 2012
Bandi Venkateswarlu Vs The State of Andhra Pradesh State of A.P. Vs Bandi Venkateswarlu
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 254
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 307
High Courts05 Oct 2012Dismissed
Vasa Hiriprasada Reddy Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 649 : (2013) 2 ALT(Cri) 196
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 408, 415, 420
High Courts05 Oct 2012
Boddu Yohan Vs The Sub Inspector of Police, Chinthalapudi Police Station, West Godavari District, and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 110 : (2013) 2 ALT(Cri) 199
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 199, 199(2)(d), 482Penal Code, 1860 (IPC) — Section 198, 199, 34, 354, 384
High Courts05 Oct 2012Allowed
Peddolla Narimulu and Others Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 665 : (2013) 3 ALT(Cri) 51
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Oct 2012Dismissed
The Oriental Insurance Co. Ltd. Vs Sri Ravula Krishna and Another
Andhra Pradesh High Court · (2013) 2 ALD 238 : (2013) 2 ALT 35 : (2013) 138 FLR 457
High Courts04 Oct 2012
Nallapati Balaramaiah Vs Manugoti Sri Lakshmi, Rep. by Special Power of attorney Narikelapu Sampoornamma
Andhra Pradesh High Court · (2013) 1 ALD 385 : (2013) 1 ALD 122 : (2012) 6 ALT 547
Constitution of India, 1950 — Article 227
High Courts04 Oct 2012Dismissed
Ashwini Kumar Agarwal and Others Vs Smt. N. Sunitha and Others
Andhra Pradesh High Court · (2013) 2 ALD 44 : (2013) 1 ALT 96
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts04 Oct 2012
Athapuram Raghuramaiah and Another Vs Dyava Ramaiah
Andhra Pradesh High Court · AIR 2013 AP 83 : (2012) 6 ALT 271
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Stamp Act, 1899 — Section 36
High Courts04 Oct 2012
Sri E. Padma Rao @ Vadla Padma Rao, Sri. E. Satyanarayana Rao and Sri E. Srinivas Rao Vs Vijay Kumar and Sri G. Mohan Goud
Andhra Pradesh High Court · (2013) 1 ALD 581 : (2013) 2 ALT 413
High Courts04 Oct 2012Dismissed
Uppalapati Ramanamma Vs Ravella Pitchaiah and Others
Andhra Pradesh High Court · (2013) 3 ALD 383 : (2012) 6 ALT 275
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Oct 2012Dismissed
Urumula Yellamma Reddy Vs Pullapati Raja Rao, Pullapati Rupadhar, Pullapati Lata and Pullapati Usharani
Andhra Pradesh High Court · (2013) 1 ALD 112 : (2013) 2 ALT 228
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Oct 2012
V. Basavaiah Vs Ch. Lakshmi and Another
Andhra Pradesh High Court · (2013) 3 ALT 788
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 9 Rule 13, 47Limitation Act, 1963 — Section 5
High Courts04 Oct 2012
Sri Ravula Krishna Vs Smt. Lakshmamma and The Oriental Insurance Co. Ltd.
Andhra Pradesh High Court · (2013) 1 ALD 191 : (2013) 2 ALT 223 : (2013) 136 FLR 825
High Courts04 Oct 2012Dismissed
Mohd. Azmath and Smt. Ajbun Bee Vs Nemuri Ramesh
Andhra Pradesh High Court · (2013) 1 ALD 152 : (2013) 1 ALT 804
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Oct 2012
Satti Subrahmanyam Vs Goluguri Ramakrishna Reddy and Others
Andhra Pradesh High Court · (2013) 2 ALD 50 : (2013) 1 ALT 69