High Courts17 Aug 2012
Madhura Krishnarjuna Rao Vs Collector and District Magistrate, Khammam, and others
Andhra Pradesh High Court · (2012) 08 AP CK 0010
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 392 of 1,762
High Courts16 Aug 2012Allowed
Dr. T.V. Ramana Rao Vs Sultan-Ul-Uloom Educational Society and Others
Andhra Pradesh High Court · (2013) 4 ALD 428 : (2013) 4 ALT 100
Constitution of India, 1950 — Article 226, 39(d)
High Courts16 Aug 2012Dismissed
The Government of Andhra Pradesh Vs Mr. P. Gautam Kumar V. Dinesh Reddy Vs P. Goutham Kumar and Others
Andhra Pradesh High Court · (2012) 6 ALT 138 : (2013) LabIC 767 : (2013) LabIC 766
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 3(4)Constitution of India, 1950 — Article 142, 226, 31A(1), 32Income Tax Act, 1961 — Section 66(1), 66(2)
High Courts16 Aug 2012Dismissed
M/s. Hastalloy India Limited, Visakhapatnam Vs The Deputy Commissioner of Income Tax, Special Range-I, Visakhapatnam The Deputy Commissioner of Income Tax, Special Range-I, Visakhapatnam Vs M/s. Hastalloy India Limited, Visakhapatnam
Andhra Pradesh High Court · (2013) 350 ITR 52
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136, 227Income Tax Act, 1961 — Section 132, 158BC, 260A, 69
High Courts16 Aug 2012
Smt. D. Vasheeda Bau and Others Vs Smt. V. Babakka and Others
Andhra Pradesh High Court · (2012) 08 AP CK 0049
High Courts16 Aug 2012Allowed
K. Venugopal Vs K. Venkata Mandadi and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 674
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 119, 427, 447
High Courts16 Aug 2012Dismissed
Venu Bende Vs The State of A.P. and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 142 : (2013) 1 ALT(Cri) 62
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Aug 2012Allowed
Government of Andhra Pradesh and Others Vs Srei Equipment Finance Pvt. Ltd.
Andhra Pradesh High Court · (2013) 2 ALD 780 : (2013) 3 ALT 161
Stamp Act, 1899 — Section 24
High Courts14 Aug 2012
R. Manohar Babu Vs Nizam''s Institute of Medical Sciences and others
Andhra Pradesh High Court · (2012) 5 ALT 489
Constitution of India, 1950 — Article 309
High Courts14 Aug 2012Dismissed
Yelamanchili Chinnmai Sai Kiran @ Siva Kimar Vs Syed Athwar Rahaman and The State of A.P.
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 532 : (2012) 3 ALT(Cri) 242
Penal Code, 1860 (IPC) — Section 427, 447
High Courts14 Aug 2012Dismissed
Ch. Viswesham Vs State of A.P.
Andhra Pradesh High Court · (2012) 2 ALD 921 : (2012) 2 ALD(Cri) 921 : (2013) 1 ALT(Cri) 139
Criminal Procedure Code, 1973 (CrPC) — Section 164Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 20, 7
High Courts14 Aug 2012Dismissed
Commissioner of Cus. and C. Ex. Vs Priyadarshini Cements Ltd.
Andhra Pradesh High Court · (2013) 292 ELT 30
High Courts14 Aug 2012Dismissed
Pallapu Raju @ Pedda Raju Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 905 : (2013) 1 ALT(Cri) 91 : (2013) CriLJ 1402
Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 2012Dismissed
Md. Mazhar Pasha Ali Vs The State of A.P., and another
Andhra Pradesh High Court · (2012) 2 ALD 925 : (2012) 2 ALD(Cri) 925 : (2013) 1 ALT(Cri) 133
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 192, 200, 201, 202Penal Code, 1860 (IPC) — Section 323, 34, 363, 384, 415
High Courts13 Aug 2012
Dr. M.V. Ramana Rao Vs State of A.P.
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 83
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 199(2)Information Technology Act, 2000 — Section 43(g), 66, 72, 84(B), 84(C)
High Courts13 Aug 2012Dismissed
Gundu Chandrasekhar, Gundu Dasaratha and Gundu Yashodha Vs The State of Andhra Pradesh and Gundu Sailaja
Andhra Pradesh High Court · (2012) 2 ALD 910 : (2012) 2 ALD(Cri) 910 : (2013) 1 ALT(Cri) 138 : (2013) CriLJ 1445
Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 20
High Courts13 Aug 2012Dismissed
NCC-IVRCL-SMC (JV) Vs Andhra Pradesh Industrial Infrastructure Corporation Ltd.
Andhra Pradesh High Court · (2012) 6 ALT 263
Constitution of India, 1950 — Article 14, 226
High Courts13 Aug 2012Dismissed
NCC - IVRCL - SMC (JV), a Joint Venture entity of M/s. Nagarjuna Construction Co. Ltd., IVRCL Infrastructures and Projects Ltd., and M/s. SMC Infrastructures Private Ltd. Vs Andhra Pradesh Industrial Infrastructure Corporation Ltd. and Others
Andhra Pradesh High Court · (2013) 2 ARBLR 150
Constitution of India, 1950 — Article 14, 226
High Courts13 Aug 2012Dismissed
State Vs Sri. M. Govardhan Reddy and Sri. M. Subash, H. No. 412, Maheswari Complex, Hyderabad
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 179
Penal Code, 1860 (IPC) — Section 405, 409, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts09 Aug 2012
Sri Ravavarapu Siva Ramakrishnaiah Vs The State of A.P. and Others
Andhra Pradesh High Court · (2013) 1 ALD 204 : (2013) 4 ALT 198
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5(5), 9