High Courts25 Jul 2012
Smt. Kauser Khan Vs Government of Andhra Pradesh and Two Others
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 811
Arms Act, 1959 — Section 10, 12, 13, 13(3)(a)(i), 14Constitution of India, 1950 — Article 21
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 396 of 1,762
High Courts25 Jul 2012Allowed
Krishna District Milk Producers Mutually, Aided Co-op Union Ltd. Vs Deputy Commissioner (CT). No. I Division and Another
Andhra Pradesh High Court · (2013) 62 VST 250
Andhra Pradesh Value Added Tax Act, 2005 — Section 21Central Sales Tax Act, 1956 — Section 9(2)
High Courts25 Jul 2012Allowed
M. Balaram and M. Anand Kumar Vs The State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 245 : (2013) 2 ALT(Cri) 327
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 11, 12, 13(1)(d), 13(2), 20
High Courts24 Jul 2012Allowed
Dontharaboina Sadanandam and others Vs State of Andhra Pradesh and another
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 892 : (2013) 1 ALT(Cri) 102
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts24 Jul 2012Dismissed
Syed Abdul Moiz Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 158 : (2012) 2 ALD(Cri) 489 : (2013) 1 ALT(Cri) 233
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(2), 20, 5(1)(d)
High Courts24 Jul 2012Dismissed
Abdul Hameed Vs State of A.P. and Others
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 230
Constitution of India, 1950 — Article 14, 16, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173Penal Code, 1860 (IPC) — Section 120B, 193, 34, 466, 467
High Courts24 Jul 2012Dismissed
Annamalla Swapna Rani Vs Indian Oil Corporation Limited
Andhra Pradesh High Court · (2013) 4 ALT 79
High Courts23 Jul 2012Dismissed
Akula Bhoomaiah and another Vs The State of A.P. and others
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 544 : (2012) 3 ALT(Cri) 258 : (2013) CriLJ 1198
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158Evidence Act, 1872 — Section 145, 157, 21, 25, 26Penal Code, 1860 (IPC) — Section 120B
High Courts23 Jul 2012Dismissed
Shareef Abdul Raheem Yamani and others Vs The State of A.P. And another
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 550 : (2012) 3 ALT(Cri) 241
Penal Code, 1860 (IPC) — Section 295A, 34
High Courts23 Jul 2012Allowed
Dontharaboina Sadanandam and Others Vs State and Another
Andhra Pradesh High Court · (2012) 07 AP CK 0030
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts20 Jul 2012Allowed
United India Insurance Co. Ltd. Vs Mohd. Saber Ali and another
Andhra Pradesh High Court · (2013) 2 ALD 241
Motor Vehicles Act, 1988 — Section 166(1)(a), 167Workmens Compensation Act, 1923 — Section 4(1)(b)
High Courts20 Jul 2012Dismissed
E. Giri Yadav Vs Union of India and six Others
Andhra Pradesh High Court · (2012) 6 ALT 512
Constitution of India, 1950 — Article 142(2), 164, 164(3), 256, 257Criminal Procedure Code, 1973 (CrPC) — Section 158, 173
High Courts20 Jul 2012Allowed
M. Vijayudu Vs Chairman, A.P. Social Welfare Residential Educational Institutions Society, Government of A.P. and others
Andhra Pradesh High Court · (2012) 5 ALT 533
Constitution of India, 1950 — Article 12
High Courts20 Jul 2012
K.N. Aruna Kumari and others Vs Joint Collector, Anantapur District and others
Andhra Pradesh High Court · (2013) 3 ALD 378 : (2012) 5 ALT 626(1)
Registration Act, 1908 — Section 71
High Courts20 Jul 2012Dismissed
Ani Reddy Surender Reddy and Others Vs The Circle Inspector of Police, Godavarikhani II Town Karimnagar and Others
Andhra Pradesh High Court · (2012) 2 ALD 881 : (2012) 2 ALD(Cri) 881 : (2012) 6 ALT 199 : (2012) 3 ALT(Cri) 233
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 173(2), 190, 190(1)(a)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts19 Jul 2012Allowed
K. Malla Reddy, Field Inspector, A.N.L. Parcel Service, Hyderguda, Hyderabad Vs The Authority Under Sec. 48 of Andhra Pradesh Shops Establishment Act, 1988, cum Assistant Commissioner of Labour, Eluru, West Godavari District and Others
Andhra Pradesh High Court · (2012) 6 ALT 798
Andhra Pradesh Shops And Establishments Act, 1988 — Section 48
High Courts19 Jul 2012Dismissed
D.R.K. Raju Vs The Industrial Tribunal-cum-Labour Court, Warangal and another
Andhra Pradesh High Court · (2013) 1 ALT 55 : (2013) 137 FLR 164 : (2013) LabIC 1287 : (2013) LLR 755
Industrial Disputes Act, 1947 — Section 2A(2)
High Courts19 Jul 2012Dismissed
The Union of India Vs Smt. S. Padmaja and others
Andhra Pradesh High Court · (2012) 07 AP CK 0043
Motor Vehicles Act, 1988 — Section 167Railways Act, 1989 — Section 123, 124, 124A, 128, 128(1)
High Courts19 Jul 2012Dismissed
V. Manikya Reddy Vs The Chairman-cum-Presiding Officer, Industrial Tribunal-cum-Labour Court, Ananthapur, The Depot Manager, A.P.S.R.T.C., Tirupathi-II Depot, Tirupathi, The Regional Manager, A.P.S.R.T.C., Tirupathi and The Managing Director, A.P.S.R.T.C., Musheerabad, Hyderabad
Andhra Pradesh High Court · (2013) 1 ALT 254 : (2013) LabIC 677
Industrial Disputes Act, 1947 — Section 11A
High Courts19 Jul 2012Dismissed
P.S. Sudhir Vs Canfin Homes Ltd. and Others
Andhra Pradesh High Court · (2013) 3 ALD 121 : (2013) 3 ALT 626
Constitution of India, 1950 — Article 12, 226