Andhra Pradesh Land Encroachment Act, 1905 — Section 2Andhra Pradesh Panchayat Raj Act, 1994 — Section 58, 58(1)Constitution of India, 1950 — Article 14

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High Courts09 Jul 2012

The Government of Andhra Pradesh and The Inspector of Police, BDL, Bhanuru Police Station, Medak District Vs Palla Venkata Ratnam, V. Dinesh Reddy and The Andhra Pradesh Administrative Tribunal, Hyderabad Smt. Palla Venkata Ratnam Rao Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2012) 5 ALT 685

Constitution of India, 1950 — Article 226, 311Criminal Procedure Code, 1973 (CrPC) — Section 107Industrial Employment (Standing Orders) Act, 1946 — Section 15(2)

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High Courts06 Jul 2012

M/s.Ashoka Travels Vs The Asst. Secretary, Regional Transport Authority, (East Zone), Malakpet, Hyderabad and Another

Andhra Pradesh High Court · (2012) 6 ALT 228

Motor Vehicles Act, 1988 — Section 192(A), 207(2), 66(1)

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High Courts06 Jul 2012Allowed

Mohammed Yousuf Vs Director Personal, A.P.S.E.B. and Others

Andhra Pradesh High Court · (2013) 1 ALD 288

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High Courts06 Jul 2012Allowed

Paruchuri Ramakoteswara Rao, M/s. Vishweswara Infrastructures Pvt. Ltd. H. No. 104, Road No. 72, Prasashan Nagar, Jubilee Hills, Hyderabad 33 Vs Addl. Director General of Police, C.I.D. A.P. 2nd Floor, A.C. Guards, Masab Tank, Hyderabad and Others

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 498 : (2013) 2 ALT(Cri) 337

Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 155, 156, 157

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High Courts06 Jul 2012Allowed

Kalvala Padma and Others Vs The Government of A.P. and Others

Andhra Pradesh High Court · (2012) 6 ALT 220

Land Acquisition Act, 1894 — Section 18, 28A, 4(1), 6

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High Courts06 Jul 2012Dismissed

P. Madhu Babu Vs Commissioner of Endowments, Endowments Department, Boggulakunta, Abids Road, Hyderabad and Others Chidipothu Brahmaiah Vs Deputy Commissioner of Endowments, Endowments Department, Guntur and Others

Andhra Pradesh High Court · (2012) 07 AP CK 0009

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 43, 43(5), 6, 92

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High Courts06 Jul 2012Dismissed

Boodati Radha Krishnaiah and 2 Others Vs The State Project Director, Sarva Shiksha Abhiiyan (SSA) and Rajiv Vidya Mission, SCRT Campus, Opp. L.B. Stadium, Basheerbagh, Hyderabad and 4 Others

Andhra Pradesh High Court · (2012) 5 ALT 516

Constitution of India, 1950 — Article 21A, 226

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High Courts05 Jul 2012Allowed

Rythu Seva Sangam, Yenamadurru Vs Bhimavaram Municipality and Others

Andhra Pradesh High Court · (2012) 5 ALT 631

Andhra Pradesh Municipal Corporations Act, 1994 — Section 14, 2(38), 2(6), 3Andhra Pradesh Municipalities Act, 1965 — Section 163, 164, 164(c), 166, 388Andhra Pradesh Panchayat Raj Act, 1994 — Section 273, 273(1), 45, 46, 52

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