COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 399 of 1,762

High Courts05 Jul 2012Dismissed

Dara Suresh Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2012) 6 ALT 222 : (2013) LabIC 1003

Constitution of India, 1950 — Article 14, 16, 16(1), 309Penal Code, 1860 (IPC) — Section 325, 34, 376

High Courts05 Jul 2012

Raavi Warehousing Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · (2012) 6 ALT 260

High Courts05 Jul 2012Dismissed

Tatikonda Brahma Linga Swamy Vs The Commissioner, Endowments Department, Hyderabad and Others

Andhra Pradesh High Court · (2012) 6 ALT 1

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 13, 16, 17, 38, 40

High Courts05 Jul 2012

Kakatiya Overseas, Hyderabad Vs Union of India and Others

Andhra Pradesh High Court · (2013) 1 ALD 598 : (2013) 3 ALT 51

Constitution of India, 1950 — Article 14Railways Act, 1989 — Section 36, 73

High Courts05 Jul 2012Allowed

Bale Venkatappa Vs State of A.P.

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 901 : (2012) 3 ALT(Cri) 158

Penal Code, 1860 (IPC) — Section 302, 379

High Courts04 Jul 2012Allowed

Yalla Ravinder Reddy Vs Chief Regional Manager, Retail, Indian Oil Corporation Ltd.

Andhra Pradesh High Court · (2013) 3 ALD 52 : (2013) 3 ALT 786

High Courts04 Jul 2012

Jonnakuti Alivalamma Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2012) 5 ALD 286 : (2012) 5 ALT 621

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82, 82(2)Constitution of India, 1950 — Article 162, 300A

High Courts04 Jul 2012Allowed

Sri Mathi Vidya Sagar Vs M/s Hindustan Petroleum Corporation Ltd. and Others

Andhra Pradesh High Court · (2012) 6 ALT 232

High Courts04 Jul 2012Dismissed

Y.S. Jagan Mohan Reddy Vs Central Bureau of Investigation, Hyderabad

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 1

Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 170, 170(1), 173(8), 41Penal Code, 1860 (IPC) — Section 120B, 420, 471

High Courts04 Jul 2012

Palvai Devaiah Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 99 : (2013) 1 ALT(Cri) 211

Penal Code, 1860 (IPC) — Section 300, 302, 304, 324

High Courts04 Jul 2012

Lingineni Srinivasa Rao Vs State of A.P. and Others

Andhra Pradesh High Court · (2013) 2 ALT(Cri) 351

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts04 Jul 2012Dismissed

National Insurance Co. Ltd. Vs Shaik Yousuf Bee and Others

Andhra Pradesh High Court · (2013) 2 ALD 649

Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304A

High Courts04 Jul 2012

Sri Shoukat Hussain Vs The Deputy Transport Commissioner and Secretary, Regional Transport Authority, Adilabad and Another

Andhra Pradesh High Court · (2012) 5 ALT 609

Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 8Motor Vehicles Act, 1988 — Section 1, 192A, 207, 207(1), 3

High Courts03 Jul 2012Allowed

B. Srinivas Vs The Deputy Commissioner of Endowments and Executive Office of Sri Anjaneya Swamy Devastanam, Kondagattu Village, H/o Mutyampet, Mallial Mandal, Karimnagar District and OtheRs.

Andhra Pradesh High Court · (2012) 07 AP CK 0092

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153, 65(4)

High Courts03 Jul 2012Dismissed

Anil Agarwal and Others Vs Hindustan Petroleum Corporation Ltd. and Others

Andhra Pradesh High Court · (2012) 07 AP CK 0091

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99Easements Act, 1882 — Section 40Transfer of Property Act, 1882 — Section 106

High Courts03 Jul 2012Dismissed

Sha Sulthana (died) per LRs. and Others Vs Anil Agarwal and Another

Andhra Pradesh High Court · (2012) 5 ALD 357 : (2012) 5 ALT 546

Civil Procedure Code, 1908 (CPC) — Section 47Easements Act, 1882 — Section 40Transfer of Property Act, 1882 — Section 106

High Courts03 Jul 2012

K. Swamy Reddy and Others Vs Revenue Divisional Officer, Kurnool Town, Kurnool District and Others

Andhra Pradesh High Court · (2012) 5 ALD 282 : (2012) 6 ALT 12

Land Acquisition Act, 1894 — Section 12, 17(3A), 17(4), 18, 4(1)

High Courts03 Jul 2012Allowed

M/s. BHEL (R and D) Employees'' Cooperative Housing Society Limited Vs The Special Officer and Competent Authority, Urban Land Ceiling, Hyderabad (since repealed) and The Sub-Registrar, Quthbullapur, Ranga Reddy District

Andhra Pradesh High Court · (2012) 5 ALD 325 : (2012) 6 ALT 105

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(4), 10(5)

High Courts03 Jul 2012Allowed

B. Srinivas Vs The Deputy Commissioner of Endowments and Executive Officer of Sri Anjaneya Swamy Devastanam, Kondagattu Village, H/o. Mutyampet, Mallial Mandal, Karimnagar District, The Commissioner of Endowments, Boggulakunta, Tilak Road, Abids, Hyderabad and Sri. A. Suryanarayana Sarma

Andhra Pradesh High Court · (2012) 07 AP CK 0044

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153, 65(4)

High Courts03 Jul 2012

Kukkamudi Johnson Vs State of A.P.

Andhra Pradesh High Court · (2013) 1 ALT(Cri) 38

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 324