K. Ramachandra Naidu Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1979 AP 213
COURT ARCHIVE
34,883 judgments · page 1,515 of 1,745
Andhra Pradesh High Court · AIR 1979 AP 213
Andhra Pradesh High Court · AIR 1979 AP 259 : (1979) 1 APLJ 360
Andhra Pradesh High Court · (1979) 02 AP CK 0005
Andhra Pradesh High Court · (1979) 01 AP CK 0001
Andhra Pradesh High Court · (1979) ACJ 316
Andhra Pradesh High Court · AIR 1979 AP 223
Andhra Pradesh High Court · (1979) 01 AP CK 0007
Andhra Pradesh High Court · (1980) CriLJ 377
Andhra Pradesh High Court · (1980) 1 AnWR 19 : (1979) 120 ITR 182
Andhra Pradesh High Court · (1979) 01 AP CK 0008
Andhra Pradesh High Court · AIR 1979 AP 303
Andhra Pradesh High Court · (1978) 12 AP CK 0018
Andhra Pradesh High Court · (1978) 12 AP CK 0015
Andhra Pradesh High Court · AIR 1980 AP 69
Andhra Pradesh High Court · (1978) 12 AP CK 0002
Andhra Pradesh High Court · (1979) 44 STC 185
Andhra Pradesh High Court · (1980) 45 STC 303
Andhra Pradesh High Court · (1979) 44 STC 19
Andhra Pradesh High Court · (1978) 12 AP CK 0020
Andhra Pradesh High Court · (1980) 45 STC 14