High Courts18 Apr 1958

In Re: K. Narahari Pillai

Andhra Pradesh High Court · AIR 1959 AP 51 : (1959) CriLJ 24

Criminal Procedure Code, 1898 (CrPC) — Section 367, 423, 476, 476B, 479A
High Courts16 Apr 1958Dismissed

Sitaram Reddy Vs Chinna Ram Reddy and Others

Andhra Pradesh High Court · AIR 1959 AP 159

Civil Procedure Code, 1908 (CPC) — Section 38, 47Constitution of India, 1950 — Article 372, 374, 374(4)H.E.H. the Nizams Regulation, 1358F — Section 11