High Courts04 Apr 1958Dismissed
K. Satyanarayana and Company Vs Sales Tax Officer and Others
Andhra Pradesh High Court · (1958) 9 STC 591
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,747 of 1,815
High Courts01 Apr 1958Dismissed
In Re: Tadipamula Satyanarayana
Andhra Pradesh High Court · AIR 1959 AP 419 : (1959) CriLJ 951
Evidence Act, 1872 — Section 24
High Courts29 Mar 1958
Konda Sesha Reddy and Others Vs Muthyala China Pullaiah and Another
Andhra Pradesh High Court · (1958) CriLJ 1123
Criminal Procedure Code, 1898 (CrPC) — Section 203, 204, 209, 253, 259Penal Code, 1860 (IPC) — Section 143, 379, 447
High Courts28 Mar 1958Dismissed
Mallela Suryanarayana and Others Vs Vijaya Commercial Bank
Andhra Pradesh High Court · AIR 1958 AP 756 : (1958) 2 AnWR 331
Banking Companies (Legal Practitioners Clients Account) Act, 1949 — Section 2Companies Act, 1913 — Section 196, 196(7), 2(11), 235, 236Constitution of India, 1950 — Article 20, 20(2), 20(3), 5, 70A(1)
High Courts27 Mar 1958
G.M. Chenna Basappa Vs Commissioner of Income Tax, Hyderabad
Andhra Pradesh High Court · AIR 1959 AP 368 : (1958) 34 ITR 576
Income Tax Act, 1922 — Section 13, 66, 66(1)
High Courts27 Mar 1958
G.M. Chenna Basappa Vs Commissioner of Income Tax
Andhra Pradesh High Court · AIR 1959 AP 368 : (1958) 34 ITR 576
Income Tax Act, 1922 — Section 13, 66
High Courts24 Mar 1958Dismissed
Mallikar Junappa Kalyanshetti Vs Rudrasetti Sangasetti Patil Mahagamkar and Another
Andhra Pradesh High Court · AIR 1959 AP 305
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 2, Order 47 Rule 4, Order 47 Rule 7, 115
High Courts20 Mar 1958
Shaik Mastan Bi and others Vs Shaik Sahab and others
Andhra Pradesh High Court · AIR 1958 AP 751
High Courts19 Mar 1958Allowed
Padarthy Ratnam and Company Vs Industrial Tribunal and Others
Andhra Pradesh High Court · (1958) 2 LLJ 290
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts19 Mar 1958Allowed
Kotharaju Narayana Rao Vs Tekumalla Ramachandra Rao
Andhra Pradesh High Court · AIR 1959 AP 370
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 8Contract Act, 1872 — Section 10, 219, 23Negotiable Instruments Act, 1881 (NI) — Section 118, 4, 5
High Courts19 Mar 1958
Pulipati Subbarao and Co. Vs Appellate Asstt. Commissioner of Income Tax, Vijayawada and Another
Andhra Pradesh High Court · AIR 1959 AP 505 : (1959) 35 ITR 673
Income Tax Act, 1922 — Section 31(3)
High Courts16 Mar 1958Allowed
Chemicals Limited Vs Registrar of Companies and Another
Andhra Pradesh High Court · (1958) 03 AP CK 0016
Companies Act, 1913 — Section 109, 277(D)General Clauses Act, 1897 — Section 3(1), 3(10)Stamp Act, 1899 — Article 33, 34, 4, 13, 14
High Courts14 Mar 1958
Polisetti Subbaraidu and Co., Chirala Vs Commissioner of Income Tax, Hyderabad
Andhra Pradesh High Court · AIR 1959 AP 166
Income Tax Act, 1922 — Section 13
High Courts14 Mar 1958
P. Kesava Rao Naidu Vs Director of Posts and Telegraphs, Andhra Circle, Kurnool and another
Andhra Pradesh High Court · AIR 1958 AP 697
Constitution of India, 1950 — Article 14, 226, 311, 311(2)
High Courts13 Mar 1958
Dippala Suri Dora Vs V.V. Giri and others
Andhra Pradesh High Court · AIR 1958 AP 724
Civil Procedure Code, 1908 (CPC) — Section 107Constitution of India, 1950 — Article 101, 119, 136, 14, 15Representation of the People Act, 1951 — Section 116A, 21, 30, 31, 32
High Courts13 Mar 1958Allowed
Mohamed Minhajuddin Vs Ahmed Khan
Andhra Pradesh High Court · AIR 1959 AP 168
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Trade Marks Act, 1940 — Section 21
High Courts12 Mar 1958
Mohammad Ghouse Mohiuddin Vs The State of Andhra Pradesh and another
Andhra Pradesh High Court · AIR 1958 AP 761
Citizenship Act, 1955 — Section 18, 9, 9(1)Constitution of India, 1950 — Article 19, 226, 5(c), 9
High Courts12 Mar 1958Allowed
Nukala Venkatesu Vs Nanduri Suryanarayana and Another
Andhra Pradesh High Court · AIR 1959 AP 16
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 2
High Courts12 Mar 1958Allowed
Bondeladinne Venkata Subba Reddi and Others Vs Janaki Gangamma and Others
Andhra Pradesh High Court · AIR 1959 AP 171
High Courts12 Mar 1958Allowed
Somireddi Burrayya and Others Vs Somireddi Atchayyamma
Andhra Pradesh High Court · AIR 1959 AP 26
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 6 Rule 17, 153