High Courts27 Oct 1978
Eenadu Press Workers Union and Another Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1979) 1 LLJ 391
Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,517 of 1,745
High Courts26 Oct 1978
K. Dharmagopal Rao and Others Vs The Special Deputy Collector, Land Acquisition Unit, Nizamabad and Another
Andhra Pradesh High Court · AIR 1979 AP 161
Land Acquisition Act, 1894 — Section 12(2), 18, 18(2), 31(2)
High Courts17 Oct 1978
Bondla Ramalingam Vs Shiv Balasiddiah
Andhra Pradesh High Court · AIR 1979 AP 180
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Limitation Act, 1963 — Article 123
High Courts06 Oct 1978
Nandipati Tati Reddi Vs Syed Meera Hussaini and Others
Andhra Pradesh High Court · AIR 1979 AP 170
Civil Procedure Code Amendment Act, 1978 — Section 97(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59
High Courts06 Oct 1978
Tentu Lakshmi Naidu Vs Vaisreddi Verda Rama Rao and Another
Andhra Pradesh High Court · AIR 1980 AP 62
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 3 Rule 1, Order 3 Rule 4Representation of the People Act, 1951 — Section 112, 112(3)
High Courts06 Oct 1978
Syed Zaleel Zare Vs P. Venkatal Muralidhar and Others
Andhra Pradesh High Court · AIR 1979 AP 107
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 7, 113
High Courts04 Oct 1978
Koduru Sriganga Reddy and Others Vs The Commissioner, Endownments Department, Hyderabad and Another
Andhra Pradesh High Court · AIR 1979 AP 73
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 15, 16, 16(2)
High Courts03 Oct 1978
Kilari Mammi and Others Vs Barium Chemicals Ltd. and Others
Andhra Pradesh High Court · AIR 1979 AP 75
Motor Vehicles Act, 1939 — Section 84, 96, 96(2)
High Courts03 Oct 1978Dismissed
Vajja Koteswara Rao and others Vs The Govt. of A.P. and others
Andhra Pradesh High Court · (1978) 10 AP CK 0003
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 17(4), 4, 4(1), 4(2)
High Courts29 Sept 1978
Krishna Murthy and Others Vs Government of Andhra Pradesh
Andhra Pradesh High Court · AIR 1979 AP 85
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 13, 17, 2, 4, 4(1)
High Courts26 Sept 1978
Anweerappa Vs Shetty Thammanna
Andhra Pradesh High Court · AIR 1979 AP 156
Transfer of Property Act, 1882 — Section 53A, 60
High Courts25 Sept 1978
T.N. Raghunatha Reddy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1979 AP 92
Constitution of India, 1950 — Article 19, 19(1), 301Motor Vehicles Act, 1939 — Section 3, 45, 45(1), 45(2), 47
High Courts20 Sept 1978Dismissed
Mohanlal and Bhavarlal Jain Vs Government of India and Others
Andhra Pradesh High Court · (1986) 23 ELT 116
Defence of India Rules, 1962 — Rule 126(L), 126(L)(2)Evidence Act, 1872 — Section 26
High Courts15 Sept 1978
Pulluru Vajramma Vs More Agaiah
Andhra Pradesh High Court · AIR 1979 AP 2
Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts08 Sept 1978
Ashok Enterprises Vs Commissioner of Income Tax and Others
Andhra Pradesh High Court · (1981) 127 ITR 577
Income Tax Act, 1961 — Section 273A
High Courts08 Sept 1978
B. Lakshmikantha Rao Vs D. Chinna Mallaiah and Others
Andhra Pradesh High Court · AIR 1979 AP 132
Andhra Pradesh Excise (lease of Right to Sell Liquor in Retail) Rules, 1969 — Rule 21Andhra Pradesh Excise Act, 1968 — Section 15, 17Representation of the People Act, 1951 — Section 9
High Courts07 Sept 1978
M.R. Reddy and Co., Chintachelika Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1978) 09 AP CK 0009
Arbitration Act, 1940 — Section 16(2)
High Courts04 Sept 1978
In the matter of: Veera Jiwatrum Chugani
Andhra Pradesh High Court · AIR 1979 AP 144
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 6, 53Constitution of India, 1950 — Article 265Succession Act, 1925 — Section 218, 222
High Courts01 Sept 1978
Vadla Narasimhulu Vs Vadla Ramayya and Another
Andhra Pradesh High Court · AIR 1979 AP 36
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts01 Sept 1978
Poosapati Madhava Varma and Another Vs District Collector, Visakhapatnam and Another
Andhra Pradesh High Court · AIR 1979 AP 3