High Courts31 Aug 1978
Yeturu Dasaratharami Reddy Vs Yeturu Pujjamma and Others
Andhra Pradesh High Court · AIR 1979 AP 111
Civil Procedure Code Amendment Act, 1976 — Section 97Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,518 of 1,745
High Courts30 Aug 1978Allowed
Aitha Narasaiah and Co. and Another Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1979) 43 STC 183
High Courts28 Aug 1978
Khazi Mohd. Abbas Ali Vs Andhara Pradesh Wakf Board and Others
Andhra Pradesh High Court · AIR 1979 AP 116
Kazis Act, 1880 — Section 2
High Courts25 Aug 1978
Mohd. Ameer and Others Vs Rudra Shankaraiah and Others
Andhra Pradesh High Court · (1979) CriLJ 247
Criminal Procedure Code, 1973 (CrPC) — Section 145, 399, 435
High Courts25 Aug 1978
Indian Drugs and Pharmaceuticals Ltd., Hyderabad Vs Savanji Transport P.Ltd., Hyderabad
Andhra Pradesh High Court · AIR 1979 AP 41
Carriers Act, 1865 — Section 10, 9Limitation Act, 1963 — Article 10
High Courts25 Aug 1978Allowed
M.V. Subba Rao Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1978 AP 453 : (1987) 2 ALT 328
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 10Hyderabad District Boards Act, 1956 — Section 135Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 13(1), 15, 15(1), 15(3)
High Courts21 Aug 1978
Ch. Venkateswara Rao Vs State of A.C.B.
Andhra Pradesh High Court · (1979) CriLJ 255
Criminal Procedure Code, 1973 (CrPC) — Section 243, 482
High Courts21 Aug 1978
Sri Kanyakaparameswari Anna Satram Committee, Vijayawada and Others Vs The Commissioner, Hindu Religious and Charitable Endowments and Others
Andhra Pradesh High Court · AIR 1979 AP 121
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 26, 27Constitution of India, 1950 — Article 226, 26
High Courts17 Aug 1978
Commissioner of Income Tax Vs B. Ranga Reddy
Andhra Pradesh High Court · (1979) 118 ITR 897
Income Tax Act, 1961 — Section 148, 256(1), 256(2)
High Courts16 Aug 1978
Commissioner of Gift Tax Vs Bandlamudi Subbaiah
Andhra Pradesh High Court · (1979) 1 AnWR 390 : (1980) 123 ITR 509
Gift Tax Act, 1958 — Section 2, 4, 5(1)
High Courts14 Aug 1978
R. Hemalatha Vs R. Satyanandam
Andhra Pradesh High Court · AIR 1979 AP 1
Divorce Act, 1869 — Section 10, 22
High Courts11 Aug 1978
Rudraraju Durgaraju and Another Vs Sagiraju Dadda Venkataraju and Others
Andhra Pradesh High Court · AIR 1979 AP 14
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts09 Aug 1978
E.I.D. Parry (India) Limited Vs Savani Transports Pvt. Ltd., Secunderabad
Andhra Pradesh High Court · AIR 1980 AP 30 : (1987) 2 ALT 402
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts07 Aug 1978
Suru Syamalamba Vs Kinthali Polisetti and Another
Andhra Pradesh High Court · AIR 1979 AP 81 : (1987) 2 ALT 396
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 2, Order 9 Rule 13, Order 9 Rule 6
High Courts04 Aug 1978
Commissioner of Income Tax Vs Trustees of H.E.H. The Nizam''s Dependants and Khanazads Trust Commissioner of Wealth-tax Vs Nawab Mir Barkat Ali Khan Bhadur
Andhra Pradesh High Court · (1983) 139 ITR 517
Gift Tax Act, 1958 — Section 15(1)Trusts Act, 1882 — Section 10(2), 5, 6
High Courts31 Jul 1978
R. Ganga Reddy Vs Raghunatha Reddy
Andhra Pradesh High Court · AIR 1978 AP 457 : (1978) 2 APLJ 208
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 11 Rule 21, 151
High Courts28 Jul 1978Dismissed
United India Fire and General Insurance Co. Ltd. Vs Maddali Susheela and Others
Andhra Pradesh High Court · (1983) 53 CompCas 269
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 514Motor Vehicles Act, 1939 — Section 110A, 110AA, 96
High Courts27 Jul 1978
Kakunuru Venkata Reddy Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1979) 118 ITR 917
Income Tax Act, 1961 — Section 124(5), 124(6)
High Courts27 Jul 1978
Controller of Estate Duty Vs P. Subramanyam (by accountable person P. Rajyalakshmi)
Andhra Pradesh High Court · (1981) 127 ITR 258
Estate Duty Act, 1953 — Section 16(2), 44, 46, 46(1)
High Courts26 Jul 1978
Kalari Nagabhushana Rao Vs The Collector, Panchayat Wing, Guntur and Others
Andhra Pradesh High Court · AIR 1978 AP 444
Andhra Pradesh Gram Panchayats Act, 1964 — Section 50(4)Constitution of India, 1950 — Article 226