High Courts13 Dec 1978Dismissed
State Representative Before Sales Tax Appellate Tribunal Vs Sanicons
Andhra Pradesh High Court · (1979) 2 AnWR 21 : (1980) 45 STC 234
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,516 of 1,745
High Courts13 Dec 1978
Venkateswara Stainless Steel Wire Industries, Hyderabad Vs Chief Controller of Imports and Exports, New Delhi
Andhra Pradesh High Court · (1988) 34 ELT 49
High Courts13 Dec 1978
The Public Prosecutor, High Court of A.P., Hyderabad Vs Anwar Kamal Khundemeri
Andhra Pradesh High Court · (1978) 12 AP CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 199, 199(2), 237Penal Code, 1860 (IPC) — Section 500
High Courts07 Dec 1978Allowed
Syed Jalal Vs The Presiding Officer, Labour Court A.P. Hyderabad and another
Andhra Pradesh High Court · (1978) 12 AP CK 0007
Industrial Disputes Act, 1947 — Section 15
High Courts05 Dec 1978
Godavari Bai Rathi and Another Vs The Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · AIR 1980 AP 25
High Courts28 Nov 1978
Commissioner of Wealth-tax Vs Smt. Azizunnissa Begum
Andhra Pradesh High Court · (1979) 119 ITR 376
Income Tax Act, 1961 — Section 129
High Courts24 Nov 1978
S. Seshadri and another Vs H.N. Narasihmadass
Andhra Pradesh High Court · (1978) 11 AP CK 0015
Arbitration Act, 1940 — Section 30, 37(5)Limitation Act, 1963 — Section 14
High Courts24 Nov 1978Dismissed
Anamolu Seshagiri Rao and Co. Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1980) 45 STC 388
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)(t)
High Courts24 Nov 1978Allowed
Employees'' State Insurance Corporation Vs M/s Sundaram Motors, Secunderabad and others
Andhra Pradesh High Court · (1978) 11 AP CK 0008
Constitution of India, 1950 — Article 14Employees State Insurance Act, 1948 — Section 18, 2, 2(5), 26(3), 28
High Courts21 Nov 1978Allowed
Koppala Ramulappalaswamy Vs Commissioner of Land Revenue, Government of A.P., Hyderabad and others
Andhra Pradesh High Court · (1978) 11 AP CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts17 Nov 1978
R. Jagadeswara Rao Vs Premier Insurance Co., Kakinada and Another
Andhra Pradesh High Court · AIR 1979 AP 68 : (1979) 1 APLJ 69
Motor Vehicles Act, 1939 — Section 110
High Courts17 Nov 1978Dismissed
Mereddi Chenna Reddy and others Vs State of A.P. and Others
Andhra Pradesh High Court · (1978) 11 AP CK 0007
Andhra Pradesh Village Police Act, 1974 — Section 2, 3Andhra Pradesh Watans (abolition) Act, 1978 — Section 1, 10, 2, 3, 3(1)Constitution of India, 1950 — Article 14, 16, 19, 19(1)(f), 309
High Courts16 Nov 1978
Rasia Begum Vs The Administrator, A.P. Wakf Board by its Secretary. Hyderadad
Andhra Pradesh High Court · (1978) 11 AP CK 0003
High Courts15 Nov 1978
Ponnolu Lakshmaiah and another Vs The State of A.P.
Andhra Pradesh High Court · (1978) 11 AP CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 133, 144, 297, 435, 439Essential Commodities Act, 1955 — Section 6CEvidence Act, 1872 — Section 24
High Courts14 Nov 1978
Khaja Abdul Khader Vs Mahabub Saheb and Others
Andhra Pradesh High Court · AIR 1979 AP 152 : (1979) 1 APLJ 93
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts13 Nov 1978Dismissed
Sangisetty Veerabhadra Rao Vs State of A.P. and others
Andhra Pradesh High Court · (1978) 11 AP CK 0006
Andhra Pradesh Excise Act, 1968 — Section 72Constitution of India, 1950 — Article 226
High Courts09 Nov 1978
Bonnareddipalli Seetharamamma Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (1978) 11 AP CK 0005
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 1, 1(3), 2(1), 3, 3(1)
High Courts08 Nov 1978
Uppalapati Venkata Ratnam Vs Meka Venkata Sravanthi Devi and others
Andhra Pradesh High Court · (1978) 11 AP CK 0004
High Courts07 Nov 1978Dismissed
Sohail and Co. Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1979) 43 STC 504
General Sales Tax Act, 1957 — Section 9(1)
High Courts03 Nov 1978Dismissed
Kutakamsetti Ramulu Vs Kotta Aleka Dasoji and others
Andhra Pradesh High Court · (1978) 11 AP CK 0001