High Courts20 Mar 1979
Commissioner of Gift-tax Vs Valluru Venkateswara Rao
Andhra Pradesh High Court · (1980) 123 ITR 54
Hindu Adoptions and Maintenance Act, 1956 — Section 18(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,513 of 1,745
High Courts19 Mar 1979
Sunnam Sattiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1980 AP 18
Andhra Pradesh (Telangana Area) Abkari Act, 1361 — Section 15, 4Contract Act, 1872 — Section 10, 2, 56
High Courts19 Mar 1979Allowed
Hakeem Laxmaiah Vs Smt. Kantha Devi
Andhra Pradesh High Court · (1979) 03 AP CK 0001
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)(i), 10(2)(ii), 11, 11(1), 19Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Mar 1979Allowed
Diyyala Venkata Rangaiah Vs The Sub-Collector, Nandyal and Others
Andhra Pradesh High Court · (1979) 03 AP CK 0036
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 10, 11, 12, 14, 3(e)Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1973 (CrPC) — Section 100, 165, 91, 92, 93
High Courts17 Mar 1979Dismissed
Indian Leaf Tobacco Development Company Limited, and another Vs Agricultural Market Committee, Kandukur
Andhra Pradesh High Court · (1979) 03 AP CK 0010
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11, 11(1)(a), 16, 20, 23(1)b
High Courts16 Mar 1979Allowed
The Regional Director, Employees State Insurance Corporation Vs The Andhra Pradesh Paper Mills Ltd., Rajahmundry
Andhra Pradesh High Court · (1979) 03 AP CK 0008
Employees State Insurance Act, 1948 — Section 2, 2(13), 2(9), 2(9)(ii), 40
High Courts15 Mar 1979
Vadami Bai Vs Shaik Hussain and Another
Andhra Pradesh High Court · AIR 1980 AP 14
Limitation Act, 1963 — Article 98Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts13 Mar 1979
P. Suryanarayana Murty Vs M. Subbanna and Others
Andhra Pradesh High Court · (1979) 03 AP CK 0039
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 13
High Courts13 Mar 1979Allowed
M/s. A.S. Mehata and Co., and others Vs M/s. Dawn Mills Ltd., and Others
Andhra Pradesh High Court · (1979) 03 AP CK 0029
Partnership Act, 1932 — Section 59
High Courts13 Mar 1979
Muddada Chayanna Vs G. Veerabhadrarao and Others
Andhra Pradesh High Court · AIR 1979 AP 253
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Judicial Officers Protection Act, 1850 — Section 1
High Courts13 Mar 1979
Syed Moosa Quadri Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1980 AP 236
Constitution of India, 1950 — Article 226Hyderabad Municipal Corporation Act, 1956 — Section 124, 125, 126, 127, 128
High Courts12 Mar 1979
K. Venkateswara Rao Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1979) 03 AP CK 0032
Constitution of India, 1950 — Article 265, 41, 42Employees State Insurance Act, 1948 — Section 1General Clauses Act, 1897 — Section 23, 9
High Courts09 Mar 1979Allowed
Meesala Suryanarayana Vs Goli Satyavathi and Others
Andhra Pradesh High Court · (1979) 03 AP CK 0024
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 213, 277Motor Vehicles Act, 1988 — Section 110A, 42, 95(1), 95(2), 96
High Courts08 Mar 1979
The Large-sized Co-operative Society Ltd., Medak Vs The Deputy Registrar of Co-operative Societies, Medak and Others
Andhra Pradesh High Court · AIR 1980 AP 76
High Courts07 Mar 1979
Addl. Commissioner of Income Tax Vs Sarvaraya Textiles Ltd.
Andhra Pradesh High Court · (1982) 137 ITR 369
Income Tax Act, 1961 — Section 140A, 140A(1), 140A(3)
High Courts07 Mar 1979
Addl. Commissioner of Income Tax Vs Income Tax Appellate Tribunal and Another
Andhra Pradesh High Court · (1983) 139 ITR 615 : (1979) 2 TAXMAN 369
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 254(2)
High Courts06 Mar 1979
Kangundi Industrial Works (P.) Ltd. Vs Income Tax Officer, A-Ward
Andhra Pradesh High Court · (1980) 1 AnWR 208 : (1980) 14 CTR 328 : (1980) 121 ITR 339
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 207, 213, 214, 218, 243
High Courts06 Mar 1979Dismissed
Kangundi Industrial Works Pvt. Ltd. Vs Income Tax Officer
Andhra Pradesh High Court · (1979) 2 TAXMAN 27
Income Tax Act, 1961 — Section 207, 208, 209, 210, 210(1)
High Courts05 Mar 1979
Andhra Fertilisers Ltd. Vs Assistant Collector of Central Excise
Andhra Pradesh High Court · (1980) 6 ELT 16
Central Excise Rules, 1944 — Rule 11, 52, 9Constitution of India, 1950 — Article 226
High Courts02 Mar 1979
Kondur Swamy Vs Yellur Danamma
Andhra Pradesh High Court · (1979) 03 AP CK 0006
Civil Procedure Code, 1908 (CPC) — Section 60(1)(b), 60(a)