High Courts03 Apr 1979
Ghanshyamdas Kishan Chander Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1980) 121 ITR 121
Income Tax Act, 1961 — Section 2(47)Transfer of Property Act, 1882 — Section 58
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,512 of 1,745
High Courts03 Apr 1979
Controller of Estate Duty Vs V. Rama Mohan Gupta
Andhra Pradesh High Court · (1981) 127 ITR 273
Estate Duty Act, 1953 — Section 11, 11(1), 7
High Courts03 Apr 1979
Ghanshyamrao Kishan Chander Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1979) 2 TAXMAN 244
Income Tax Act, 1961 — Section 2(47), 256(1), 45, 53, 54Transfer of Property Act, 1882 — Section 58(a)
High Courts02 Apr 1979
Seetha Mahalakshmi Rice and Groundnut Oil Mill Contractors Co. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1980) 14 CTR 330 : (1981) 127 ITR 579
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 271(1), 273A
High Courts30 Mar 1979Dismissed
Dasari Venkanna Vs Dasari Venkamma
Andhra Pradesh High Court · (1979) 03 AP CK 0015
Evidence Act, 1872 — Section 40, 41, 42, 44
High Courts29 Mar 1979
Adabiyina Krishna Reddy Vs The Govt. of Andhra Pradesh and others
Andhra Pradesh High Court · (1979) 03 AP CK 0041
Food Corporations Act, 1964 — Section 3General Clauses Act, 1897 — Section 3(31)Land Acquisition Act, 1894 — Section 17, 3, 34, 4(1), 40
High Courts29 Mar 1979
Hasimathunnisa Begum Vs Vithal Rao Gangaji and Another
Andhra Pradesh High Court · AIR 1979 AP 273
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2)
High Courts27 Mar 1979
Ashurkhana Nalsahabgadda at Sangareddy and Others Vs District Collector, Medak and Another
Andhra Pradesh High Court · AIR 1980 AP 205
Constitution of India, 1950 — Article 226, 25, 26, 31(2)Land Acquisition Act, 1894 — Section 4, 5
High Courts27 Mar 1979Allowed
Shaw Wallace and Company Ltd. Vs Sri Venkateswara Bone Mill
Andhra Pradesh High Court · (1980) 45 STC 416
Income Tax Act, 1961 — Section 137, 138
High Courts26 Mar 1979Dismissed
A.S. Murthy Vs D.V.S.S. Murthy
Andhra Pradesh High Court · (1979) 03 AP CK 0043
Succession Act, 1925 — Section 213, 213(1), 213(2), 57
High Courts26 Mar 1979Dismissed
Sri Shankar Mandir Marwadi Amna Vs Assittant Commissioner, Endowment Twin Cities, Hyderabad, and others
Andhra Pradesh High Court · (1979) 03 AP CK 0009
High Courts23 Mar 1979Dismissed
Ananta Venkata Reddy Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (1979) 03 AP CK 0038
Andhra Pradesh University (Supplementary) Act, 1976 — Section 7, 9
High Courts23 Mar 1979
The Public Prosecutor, High Court of Andhra Pradesh Vs B. Babu and Another
Andhra Pradesh High Court · AIR 1979 AP 221
Electricity (Supply) Act, 1948 — Section 79, 82Electricity Act, 1910 — Section 56, 56(1)Factories Act, 1948 — Section 2, 6
High Courts22 Mar 1979Dismissed
B. Narayana Raju Vs Joint Director of Higher Education Govt. of A.P.
Andhra Pradesh High Court · (1979) 03 AP CK 0042
Andhra Pradesh Recognised Private Educational Institutions (Control) Act, 1975 — Section 3(1), 4
High Courts22 Mar 1979Dismissed
T. Satyamma Vs Smt. I. Susheela
Andhra Pradesh High Court · (1979) 03 AP CK 0028
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 10(3)(c), 13(1)
High Courts22 Mar 1979
Commissioner of Wealth Tax Vs B.M. Bhandari (Executor of the Estate of the Late R.S. Pannalal Heralal Lahoti)
Andhra Pradesh High Court · (1980) 2 AnWR 166 : (1980) 14 CTR 18 : (1980) 123 ITR 554
Wealth Tax Act, 1957 — Section 19A(1), 2, 5(1)
High Courts22 Mar 1979
P. Satyanarayana Vs The Land Reforms Tribunal and Others
Andhra Pradesh High Court · AIR 1980 AP 149
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 22Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16Civil Procedure Code, 1908 (CPC) — Section 114, 151
High Courts21 Mar 1979
Sri C. Venkataswami and others Vs A.P.S.E.B. and others
Andhra Pradesh High Court · (1979) 03 AP CK 0017
Constitution of India, 1950 — Article 14
High Courts21 Mar 1979Dismissed
A. Seetamma Vs Deputy Area Manager APSRTC, Ongole and others
Andhra Pradesh High Court · (1979) 03 AP CK 0003
Constitution of India, 1950 — Article 226Road Transport Corporations Act, 1950 — Section 19Transfer of Property Act, 1882 — Section 105, 5
High Courts20 Mar 1979
G. Venkata Appa Rao Vs P. Sivaramakrishna Prasad
Andhra Pradesh High Court · (1979) 03 AP CK 0016
Andhra Pradesh Civil Courts Act, 1972 — Section 17, 17(1), 17(1)(ii)(a), 4Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 49