High Courts06 Jul 1979
Athipalli Malla Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1980 AP 73
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 3
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,510 of 1,745
High Courts04 Jul 1979
Commissioner of Income Tax Vs Surana Trade and Finance Corporation
Andhra Pradesh High Court · (1987) 165 ITR 728
Income Tax Act, 1961 — Section 187(2), 188
High Courts03 Jul 1979
Baban and Others Vs Sambamurthy and Another
Andhra Pradesh High Court · (1980) CriLJ 248
Constitution of India, 1950 — Article 309, 311Criminal Procedure Code, 1973 (CrPC) — Section 24, 25, 397, 484Evidence Act, 1872 — Section 25
High Courts03 Jul 1979Allowed
Adiraju Venkata Lakshmamma Vs Adiraju Suryanarayanamurthy
Andhra Pradesh High Court · (1979) 07 AP CK 0001
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 20, 21, 22Transfer of Property Act, 1882 — Section 39
High Courts02 Jul 1979Dismissed
Forest Department Vs N. Indiramma and others
Andhra Pradesh High Court · (1979) 07 AP CK 0019
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 22 Rule 9, 141Constitution of India, 1950 — Article 225, 226
High Courts02 Jul 1979
D.R. Sunder Raj Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1980) 2 AnWR 232 : (1980) 123 ITR 471
Income Tax Act, 1961 — Section 22, 23(2)
High Courts29 Jun 1979
Addl. Commissioner of Income Tax Vs Burugupalli China Krishna Murthy
Andhra Pradesh High Court · (1979) 2 TAXMAN 563
Income Tax Act, 1922 — Section 23, 28, 28(1)(c), 29, 44Income Tax Act, 1961 — Section 143, 144, 147, 156, 256(2)
High Courts29 Jun 1979
Additional Commissioner of Income Tax Vs Burugupalli China Krishnamurthy (decd.) and Others
Andhra Pradesh High Court · (1980) 121 ITR 326
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts28 Jun 1979Dismissed
D. Shiv Kumar Vs The Deputy Commissioner of Excise, A.P. Hyderabad and another
Andhra Pradesh High Court · (1979) 06 AP CK 0012
Andhra Pradesh Excise Act, 1968 — Section 31(1), 37Constitution of India, 1950 — Article 133
High Courts28 Jun 1979Allowed
Kasaraneni Kutumba Rao Vs Kakaria Basava Purnamma
Andhra Pradesh High Court · (1979) 06 AP CK 0001
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3(1), 4
High Courts27 Jun 1979
Commissioner of Wealth-tax Vs Subakaran Gangabhishan
Andhra Pradesh High Court · (1980) 121 ITR 69
Wealth Tax Act, 1957 — Section 14(2), 17(1)
High Courts26 Jun 1979Allowed
Ch. Srinivasarao Vs Ch. Narasimharao
Andhra Pradesh High Court · (1979) 06 AP CK 0014
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 21 Rule 16, Order 22 Rule 1, Order 22 Rule 10, Order 22 Rule 3
High Courts26 Jun 1979Allowed
Nandulal Jain Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1979) 06 AP CK 0010
Constitution of India, 1950 — Article 226
High Courts26 Jun 1979Allowed
Durvasula Sambamurthy, formerly Block Development Officer, Panchayat Samithi, Pithapuram now District Panchayat Officer, Nellore Vs The Collector, East Godavari District, Kakinada and another
Andhra Pradesh High Court · (1979) 06 AP CK 0004
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 19(1)(a), 226, 32
High Courts25 Jun 1979
B. Suresh Goud Vs The Collector (Excise) Mahaboobnagar District
Andhra Pradesh High Court · (1979) 06 AP CK 0013
Andhra Pradesh Excise Act, 1968 — Section 31(1)(b), 31(3)
High Courts25 Jun 1979
The Premier Insurance Company, Kakinada Vs R. Jagadeswara Rao and Another
Andhra Pradesh High Court · AIR 1980 AP 34
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 530Motor Vehicles Act, 1939 — Section 110
High Courts21 Jun 1979Allowed
Ramtenki Venkati Vs Stale of A.P.
Andhra Pradesh High Court · (1979) 06 AP CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts20 Jun 1979
Jayalakshmi Cloth Stores Vs Income Tax Officer and Others
Andhra Pradesh High Court · (1981) 132 ITR 764
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 283(2)Income Tax Rules, 1962 — Rule 45
High Courts19 Jun 1979Dismissed
S. Venkateswarlu Vs Superintendent of Post Offices, Kurnool
Andhra Pradesh High Court · (1979) 06 AP CK 0009
Constitution of India, 1950 — Article 311, 311(2)
High Courts13 Jun 1979Dismissed
V. Chandra Sekhar Vs Director, National Cadet Corps., Andhra Pradesh and Another
Andhra Pradesh High Court · (1979) 06 AP CK 0005
National Cadets Corps Act, 1948 — Section 13