COURT ARCHIVE

Andhra Pradesh High Court judgments

34,883 judgments · page 1,509 of 1,745

High Courts02 Aug 1979Allowed

Hyderabad Construction Company Ltd. Acetic Acid Plant, Azamabad, Hyderabad and others Vs Labour Court, Hyderabad and others

Andhra Pradesh High Court · (1979) 08 AP CK 0008

Industrial Disputes Act, 1947 — Section 2(00), 2(a), 25B, 25F, 25F(a)

High Courts02 Aug 1979Dismissed

P. Subba Rao and others Vs M. Veeraiah

Andhra Pradesh High Court · (1979) 08 AP CK 0006

Arbitration Act, 1940 — Section 34

High Courts31 Jul 1979

Commissioner of Income Tax Vs Shah Pratapchand Nowpaji

Andhra Pradesh High Court · (1983) 139 ITR 149

Income Tax Act, 1961 — Section 256

High Courts27 Jul 1979

Rajanna Rajulu and others Vs State of A.P. C.I. Police Narasipatnam rept. by the P.P.A.P. High Court, Hyderabad

Andhra Pradesh High Court · (1979) 07 AP CK 0023

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 411, 457

High Courts27 Jul 1979

Palli Pentayya Naidu Vs Sirisetti Somaraju and Others

Andhra Pradesh High Court · AIR 1980 AP 98

High Courts27 Jul 1979

Chinta Subba Rao Vs The Supreme Commander of Defence Forces of the Union of India and Another

Andhra Pradesh High Court · AIR 1980 AP 172

Constitution of India, 1950 — Article 21, 226, 26, 352, 353

High Courts27 Jul 1979

Gowri Bheemappa Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1980 AP 85

Land Acquisition Act, 1894 — Section 4(1), 5

High Courts26 Jul 1979Dismissed

K.V. Ramana Reddy and others Vs The Commissioner of Excise, A.P. and others

Andhra Pradesh High Court · (1979) 07 AP CK 0024

Andhra Pradesh Excise Act, 1968 — Section 10, 11, 12, 13, 14

High Courts25 Jul 1979Allowed

C. Nagamani Bai and others Vs Authorised Officer Land Reforms Tahsildar, Madanapalli and Others

Andhra Pradesh High Court · (1979) 07 AP CK 0021

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(5)(a)(ii), 3, 3(i), 3(i)(v)Transfer of Property Act, 1882 — Section 53A

High Courts24 Jul 1979

Nizam Khan Vs Commissioner for Workmen''s Compensation and Another

Andhra Pradesh High Court · (1979) 07 AP CK 0008

Civil Procedure Code, 1908 (CPC) — Section 115, 3Constitution of India, 1950 — Article 226, 227, 36(2)Criminal Procedure Code, 1973 (CrPC) — Section 195

High Courts23 Jul 1979

Yelamanchili Venkateswara Rao Vs Tathineni Venkata Subbayya and Another

Andhra Pradesh High Court · AIR 1980 AP 208

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 39 Rule 1

High Courts20 Jul 1979Dismissed

Yamuna Bai and another Vs M. Parasuramaiah and others

Andhra Pradesh High Court · (1979) 07 AP CK 0002

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5

High Courts16 Jul 1979Allowed

Saripalli Samsundar and Others Vs Saripalli Maniamma

Andhra Pradesh High Court · (1979) 07 AP CK 0022

Succession Act, 1925 — Section 211, 213, 270, 283, 283(1)(c)

High Courts13 Jul 1979Allowed

Tadikonda Sree Ramulu Vs M. Venkata Narasimha and Others

Andhra Pradesh High Court · (1979) 07 AP CK 0004

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

High Courts12 Jul 1979Dismissed

Abdulla Khan by his agent and Muktyar Abdul Wahab Khan Vs N.K. Das

Andhra Pradesh High Court · (1979) 07 AP CK 0025

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 4, 20, 85Contract Act, 1872 — Section 200

High Courts12 Jul 1979

Addl. Commissioner of Income Tax Vs Boina Suranna

Andhra Pradesh High Court · (1980) 124 ITR 328 : (1980) 3 TAXMAN 69

Income Tax Act, 1961 — Section 254(1), 260, 271(1), 274, 274(2)

High Courts12 Jul 1979Dismissed

Ilyas Ahmed Vs The Station Director, Commercial Broadcasting Service, All India Radio, Hyderabad and another

Andhra Pradesh High Court · (1979) 07 AP CK 0003

Constitution of India, 1950 — Article 14, 16, 226, 311, 311(2)

High Courts10 Jul 1979

Mohd. Osman Shaheed Vs Mohd. Baqur Hussain Shaa and Others

Andhra Pradesh High Court · (1979) 2 APLJ 363 : (1980) CriLJ 845

Constitution of India, 1950 — Article 215

High Courts09 Jul 1979

Addl. Commissioner of Income Tax Vs Allada Kanthayya

Andhra Pradesh High Court · (1980) 3 TAXMAN 375

Income Tax Act, 1961 — Section 187, 187(1), 187(2), 187(2)(a), 188

High Courts09 Jul 1979

Additional Commissioner of Income Tax Vs Allada Kanthayya and Others

Andhra Pradesh High Court · (1981) 127 ITR 401

Income Tax Act, 1961 — Section 187, 187(2), 188