COURT ARCHIVE

Andhra Pradesh High Court judgments

34,883 judgments · page 1,508 of 1,745

High Courts04 Sept 1979

In Re: M. Mohan Goud

Andhra Pradesh High Court · AIR 1980 AP 84

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 28Andhra Pradesh Excise Act, 1968 — Section 63, 64Constitution of India, 1950 — Article 14, 47

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High Courts04 Sept 1979Dismissed

Athelli Swamy and Others Vs Athelli Eshwariah

Andhra Pradesh High Court · (1979) 09 AP CK 0003

Arbitration Act, 1940 — Section 20

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High Courts31 Aug 1979

Kamikacherla Rangaiah and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1980 AP 165

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 31Land Acquisition Act, 1894 — Section 23(1)

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High Courts30 Aug 1979

Commissioner of Income Tax Vs G. Parthasarathy Naidu and Sons

Andhra Pradesh High Court · (1980) 121 ITR 97

Income Tax Act, 1961 — Section 256(1)

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High Courts30 Aug 1979

J.C. Chennarayudu Vs N. Lakshmamma and Others

Andhra Pradesh High Court · (1980) ACJ 189 : AIR 1980 AP 143 : (1981) 51 CompCas 424

Motor Vehicles Act, 1939 — Section 110B, 2(19)

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High Courts29 Aug 1979Dismissed

United India Fire and General Insurance Co. Ltd. Vs Malla Rama Devi and Others

Andhra Pradesh High Court · (1983) 53 CompCas 362

Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 348

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High Courts27 Aug 1979

Pasumarthi Perraju Vs Central Bank of India

Andhra Pradesh High Court · AIR 1980 AP 283

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(2), 51

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High Courts27 Aug 1979Dismissed

Nagarjuna Theatre Vs The State of Andhra Pradesh and others

Andhra Pradesh High Court · (1979) 08 AP CK 0002

Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 3, 4, 5, 6, 6(1)

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High Courts24 Aug 1979

Katineni Pullayya Vs Konarchapalli Weavers'' Co-operative Production and Sales Society Ltd., Konarchapalli Village and Others

Andhra Pradesh High Court · AIR 1980 AP 289

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High Courts22 Aug 1979Dismissed

M/s. Penguin Textiles Ltd. Vs Sri V. Shankar and others

Andhra Pradesh High Court · (1979) 08 AP CK 0026

Industrial Disputes Act, 1947 — Section 10(1)(d), 18, 18(1), 33(2), 33C(2)Payment of Bonus Act, 1965 — Section 22

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High Courts14 Aug 1979Allowed

C. Sarojini Vs Govt. of A.P. Rept. by Deputy Secretary to Government and the Authorised Officer, Rent Control Act

Andhra Pradesh High Court · (1979) 08 AP CK 0010

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2(3), 2(iii), 3, 3(1)(a)

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High Courts14 Aug 1979

Nellore Bujjamma and Another Vs The Tashildar, Rapur and Another

Andhra Pradesh High Court · (1979) 08 AP CK 0003

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 11, 12, 4, 4(2), 7

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High Courts13 Aug 1979Dismissed

Syed Moosa Quadri Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · (1979) 08 AP CK 0017

Constitution of India, 1950 — Article 226

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High Courts10 Aug 1979Allowed

Majeti Subrahmanyam Vs Majeti Panakala Rao and others

Andhra Pradesh High Court · (1979) 08 AP CK 0011

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151Constitution of India, 1950 — Article 133, 136

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High Courts10 Aug 1979

Commissioner of Income Tax Vs Bombay Automobiles

Andhra Pradesh High Court · (1980) 16 CTR 253 : (1980) 123 ITR 582

Income Tax Act, 1961 — Section 271(1)

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High Courts09 Aug 1979

Commissioner of Income Tax Vs Moduri Rajaiah Gari Kishtaiah

Andhra Pradesh High Court · (1980) 15 CTR 212 : (1980) 123 ITR 494

Income Tax Act, 1961 — Section 147, 148, 150

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High Courts09 Aug 1979Allowed

Andhra Re-Rolling Works Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (1981) 1 ECR 129D : (1979) 4 ELT 661

Central Excise Rules, 1944 — Rule 10, 10A, 173F, 173O, 226

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High Courts09 Aug 1979Allowed

Rajasthan Tobacco Co. by Sole Proprietor Vs Assistant Collector of Central Excise

Andhra Pradesh High Court · (1979) 4 ELT 636

Central Excise Rules, 1944 — Rule 171, 32(1), 40Central Excises and Salt Act, 1944 — Section 40, 40(2)

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High Courts06 Aug 1979Dismissed

A. Rajaiah Vs Govt. of A.P. and others

Andhra Pradesh High Court · (1979) 08 AP CK 0013

Constitution of India, 1950 — Article 226

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High Courts03 Aug 1979Allowed

In Re: Arkay Chit and Commercial Trading Co. P. Ltd. (In Liquidation)

Andhra Pradesh High Court · (1982) 52 CompCas 174

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Companies Act, 1956 — Section 458A, 543, 543(1)

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