High Courts12 Dec 1979
Commissioner of Income Tax Vs M. Farahatullah
Andhra Pradesh High Court · (1985) 151 ITR 763
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,506 of 1,745
High Courts07 Dec 1979
Fatima Fouzia Vs Walashan Prince Moazzam Jah Bahadur
Andhra Pradesh High Court · (1979) 12 AP CK 0011
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151Specific Relief Act, 1963 — Section 41
High Courts04 Dec 1979Dismissed
Gowri Shankar Palnitkar Vs Deputy Commissioner, Municipal Corporation, Hyderabad, Secunderabad Division
Andhra Pradesh High Court · (1979) 12 AP CK 0008
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts04 Dec 1979
The District Manager, Andhra Pradesh State Road Transport Corporation, Bhimavarm Vs Labour Court, Guntur and Another
Andhra Pradesh High Court · AIR 1980 AP 132 : (1980) 1 APLJ 157
Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 — Regulation 18(1), 20(3)Constitution of India, 1950 — Article 14, 16, 21
High Courts02 Dec 1979
M. Narasimha Rao Vs Secretary to the Government Medical and Health Department Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1980 AP 104
Constitution of India, 1950 — Article 14, 15(4)
High Courts30 Nov 1979
Controller of Estate Duty Vs Estate of Late Smt. K. Narasamma
Andhra Pradesh High Court · (1980) 4 TAXMAN 126
Estate Duty Act, 1953 — Section 64(1), 7, 7(1)Hindu Succession Act, 1956 — Section 14
High Courts30 Nov 1979
Controller of Estate Duty Vs Estate of Late Smt. K. Narasamma (Accountable person : K. Venkataramaiah)
Andhra Pradesh High Court · (1980) 125 ITR 196
Estate Duty Act, 1953 — Section 7
High Courts27 Nov 1979
K. Narayanaswamy and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1980) CriLJ 588
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Penal Code, 1860 (IPC) — Section 307, 324
High Courts21 Nov 1979
Smt. Lakshmisagar Reddy Vs Controller of Estate Duty
Andhra Pradesh High Court · (1980) 16 CTR 366 : (1980) 123 ITR 601
Airlines Corporation Employees Service Rules — Rule 73Estate Duty Act, 1953 — Section 2(15), 2(16), 3(1), 5(1), 6
High Courts20 Nov 1979
Merla Veera Venkata Satyanarayana Chowdary Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1980 AP 154
Andhra Pradesh Gram Panchayats Act, 1964 — Section 232, 25(2), 25(3)
High Courts16 Nov 1979
Y.R.S. Rao Vs Deputy Director of Agriculture and Others
Andhra Pradesh High Court · (1980) CriLJ 1364
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 319, 42Insecticides Act, 1968 — Section 29, 30, 31, 32, 33
High Courts02 Nov 1979
Reddipilli Chinna Rao and Vs Reddi Lorudu and Others
Andhra Pradesh High Court · AIR 1980 AP 279 : (1980) 1 APLJ 82
Motor Vehicles Act, 1939 — Section 110, 96(2)
High Courts30 Oct 1979
Thangirala Premakumar and Others Vs R. Anjaneyulu and Others
Andhra Pradesh High Court · AIR 1980 AP 225
Arbitration Act, 1940 — Section 34, 39Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, 107
High Courts26 Oct 1979
K. Gopal Rao Vs Excise Superintendent, Adilabad and Others
Andhra Pradesh High Court · AIR 1980 AP 301 : (1980) 1 APLJ 65
Andhra Pradesh Excise Act, 1968 — Section 31, 63(1)Constitution of India, 1950 — Article 226(3)
High Courts26 Oct 1979
Palavan Transport Corporation Ltd. Vs Additional Regional Transport Officer, Chittoor and Another
Andhra Pradesh High Court · AIR 1980 AP 197
Motor Vehicles Act, 1939 — Section 68
High Courts15 Oct 1979Allowed
Savani Transport Pvt. Ltd. Vs C. Ahmed Sharif Saheb, Partner Hidayat and Co.
Andhra Pradesh High Court · (1981) ACJ 98
Carriers Act, 1865 — Section 10, 8, 9Specific Relief Act, 1963 — Section 10
High Courts12 Oct 1979
Brooke Bond India Limited Vs Union of India and Others
Andhra Pradesh High Court · (1980) 6 ELT 65
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 2
High Courts12 Oct 1979Dismissed
United India Fire and General Insurance Co. Ltd. Vs Lakkavajjula Anuradha and Another
Andhra Pradesh High Court · (1979) 10 AP CK 0006
Fatal Accidents Act, 1855 — Section 1, 1A, 2
High Courts12 Oct 1979
Y. Vijaualakshmamma and Another Vs Sakinala Lakshmaiah and Sons and Another
Andhra Pradesh High Court · (1979) 10 AP CK 0004
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(1), Order 38 Rule 5(4), Order 38 Rule 6
High Courts12 Oct 1979
Siva Venkata Ramanayya Vs Vajrapu Venkata Appala Sanyasayya
Andhra Pradesh High Court · (1979) 10 AP CK 0001
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 12, 13Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3