High Courts12 Feb 1980
Sankara Laxmana Rao Vs Dasam China Papaiah Raju
Andhra Pradesh High Court · (1980) 1 APLJ 228
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,505 of 1,745
High Courts11 Feb 1980
Commissioner of Income Tax Vs Rameswar and Co.
Andhra Pradesh High Court · (1980) 4 TAXMAN 112
Income Tax Act, 1961 — Section 256(1), 271(1)(c), 271(1)(iii)
High Courts11 Feb 1980Dismissed
Vemavarapur Mallikarjuna Rao Vs Chaturvedula Siva Sankara Prasad and Others
Andhra Pradesh High Court · AIR 1981 AP 84
Hindu Succession Act, 1956 — Section 23, 4Hindu Womens Right to Property Act, 1937 — Section 3(3)
High Courts11 Feb 1980
Commissioner of Income Tax, Andhra Circle-I, Hyderabad Vs Rameswar and Co.
Andhra Pradesh High Court · (1980) 18 CTR 119 : (1981) 130 ITR 51
Income Tax Act, 1961 — Section 271(1)
High Courts07 Feb 1980
Commissioner of Wealth-tax, Andhra Pradesh Vs Amatul Kareem
Andhra Pradesh High Court · (1980) 19 CTR 154 : (1981) 127 ITR 549
High Courts04 Feb 1980
Andhra Pradesh Wakf Board, Hyderabad Vs Moparti Somaiah and Others
Andhra Pradesh High Court · AIR 1980 AP 199 : (1980) 1 APLJ 301
Waqf Act, 1954 — Section 3(1)
High Courts31 Jan 1980
Commissioner of Income Tax, Andhra Pradesh Vs K. Krishnaiah Chetty and Sons
Andhra Pradesh High Court · (1981) 131 ITR 410
Income Tax Act, 1961 — Section 40
High Courts31 Jan 1980
Andhra Pradesh Police Officers'' Association Vs The Collector and District Magistrate, Rangareddy District and Another
Andhra Pradesh High Court · (1980) 01 AP CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts30 Jan 1980
G. Ranganayakulu and Others Vs The Registrar, High Court of Andhra Pradesh, Hyderabad and Others
Andhra Pradesh High Court · (1980) 1 AnWR 447
Criminal Procedure Code, 1973 (CrPC) — Section 194, 7, 9, 9(6)
High Courts29 Jan 1980
Hakeem Rahimullah Khan Vs Syed Sabir alias Syed Makhdeem and Others
Andhra Pradesh High Court · (1981) CriLJ 395
Constitution of India, 1950 — Article 145, 225
High Courts24 Jan 1980
Commissioner of Income Tax, Andhra Pradesh Vs Kovur Textiles and Co.
Andhra Pradesh High Court · (1982) 136 ITR 61
Income Tax Act, 1961 — Section 263
High Courts23 Jan 1980
The State of Andhra Pradesh Vs Kovvuri Paparddy
Andhra Pradesh High Court · AIR 1980 AP 202
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 3
High Courts23 Jan 1980Allowed
Kopparan Venkatappa Chetty and Others Vs Udaysankar Royal Varu and Others
Andhra Pradesh High Court · AIR 1981 AP 34
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 4, 4(1), 4(2), 51(1), 62Evidence Act, 1872 — Section 32(3)Motor Vehicles Act, 1988 — Section 64
High Courts22 Jan 1980Dismissed
State of Andhra Pradesh Vs Penumatsa Venkata Raju
Andhra Pradesh High Court · AIR 1981 AP 22
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 20(3)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16(9)
High Courts28 Dec 1979
Marriddi Janikamma and Others Vs Hanumantha Vajjula Paradesi Sarma and Others
Andhra Pradesh High Court · AIR 1980 AP 209 : (1980) 1 APLJ 284
Civil Procedure Code Amendment Act, 1976 — Section 97(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, 100, 47
High Courts28 Dec 1979
Commissioner of Income Tax Vs Dara Seshavataram
Andhra Pradesh High Court · (1981) 129 ITR 339
Income Tax Act, 1961 — Section 171, 171(1), 171(2), 171(3), 171(4)
High Courts27 Dec 1979
Commissioner of Wealth-tax Vs G.M. Omar Khan
Andhra Pradesh High Court · (1980) 19 CTR 150 : (1981) 127 ITR 543
Wealth Tax Act, 1957 — Section 7
High Courts27 Dec 1979
Commissioner of Wealth Tax Vs G.M. Omar Khan
Andhra Pradesh High Court · (1980) 4 TAXMAN 244
Estate Duty Act, 1953 — Section 36Wealth Tax Act, 1957 — Section 27(2), 7
High Courts27 Dec 1979
In Re: Vijaya Durga Cotton Trading Ltd. In Re: Nava Bharath Enterprises (P.) Ltd.
Andhra Pradesh High Court · (1980) 50 CompCas 785
Companies Act, 1956 — Section 391
High Courts26 Dec 1979
Controller of Estate Duty Vs Estate of Late Mohd. Sultan
Andhra Pradesh High Court · (1981) 127 ITR 277
Estate Duty Act, 1953 — Section 36