High Courts31 Mar 1980
Imandi Sathiraju Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1981) CriLJ 78
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 379, 404
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,504 of 1,745
High Courts31 Mar 1980
Commissioner of Income Tax, Andhra Pradesh Vs K. Venkateswara Rao
Andhra Pradesh High Court · (1982) 134 ITR 328
Income Tax Act, 1961 — Section 185
High Courts31 Mar 1980
Commissioner of Wealth-tax, Andhra Pradesh Vs Narendra Ranjalker Commissioner of Wealth-tax, Andhra Pradesh Vs Lillian Rodrigues
Andhra Pradesh High Court · (1981) 129 ITR 203
Wealth Tax Act, 1957 — Section 2, 3, 4, 4(1), 46Wealth Tax Rules, 1957 — Rule 1A, 2
High Courts26 Mar 1980
Commissioner of Wealth Tax, Andhra Pradesh Vs Trustees of H.E.H. The Nizam''s Family Pocket Money Trust
Andhra Pradesh High Court · (1982) 134 ITR 444
Wealth Tax Act, 1957 — Section 21(4), 5(1A)
High Courts21 Mar 1980
Commissioner of Income Tax, Andhra Pradesh Vs Bandaru Sanyasi Raju
Andhra Pradesh High Court · (1981) 127 ITR 453
Income Tax Act, 1961 — Section 143(3), 251, 251(1)
High Courts21 Mar 1980
Commissioner of Wealth-tax, Andhra Pradesh Vs Pachigolla Narasimha Rao
Andhra Pradesh High Court · (1980) 18 CTR 122 : (1982) 134 ITR 640
Wealth Tax Act, 1957 — Section 2, 27(1), 3, 7(2)
High Courts21 Mar 1980
Commissioner of Wealth Tax Vs Pachigolla Narasimha Rao
Andhra Pradesh High Court · (1980) 4 TAXMAN 120
Income Tax Act, 1961 — Section 3Wealth Tax Act, 1957 — Section 2(e), 2(m), 2(q), 27(1), 3
High Courts19 Mar 1980Dismissed
Gurunath and Appa Rao Ltd. Vs Ginni Gannemma
Andhra Pradesh High Court · (1980) 03 AP CK 0014
Workmens Compensation Act, 1923 — Section 22, 3
High Courts19 Mar 1980
In the matter of: Chinta Subba Rao
Andhra Pradesh High Court · (1980) 03 AP CK 0001
Constitution of India, 1950 — Article 133(1), 226, 329Representation of the People Act, 1951 — Section 80
High Courts16 Mar 1980
Andhra Pradesh Flying Club Vs S.C. Saxena
Andhra Pradesh High Court · (1980) 1 APLJ 347 : (1980) 2 LLJ 337
High Courts11 Mar 1980
Nidimusili Ramana Reddy Vs Commissioner of Income Tax, Andhra Pradesh
Andhra Pradesh High Court · (1983) 139 ITR 444
Income Tax Act, 1961 — Section 256, 258
High Courts05 Mar 1980
Hyderabad Construction Co. Ltd. Vs Commissioner of Income Tax, Andhra Pradesh
Andhra Pradesh High Court · (1981) 20 CTR 55 : (1981) 129 ITR 81
Income Tax Act, 1961 — Section 32(1), 32(2), 41(1), 41(2), 72
High Courts01 Mar 1980
Hyderabad Deccan Cigarette Factory Vs Commissioner of Income Tax, Andhra Pradesh
Andhra Pradesh High Court · (1981) 127 ITR 460
Income Tax Act, 1961 — Section 110, 16, 24, 24(2), 3
High Courts27 Feb 1980
Commissioner of Income Tax, Andhra Pradesh Vs Oblum Electrical Industries (P.) Ltd.
Andhra Pradesh High Court · (1980) 17 CTR 266 : (1981) 127 ITR 409
Income Tax Act, 1961 — Section 7(1)
High Courts26 Feb 1980
In Re: M. Narasimha Reddy
Andhra Pradesh High Court · (1980) CriLJ 1164
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 10(2)Constitution of India, 1950 — Article 226
High Courts22 Feb 1980
Aluva Balaiahgari Chandra Reddy Vs The Revenue Inspector, Rajampet and Another
Andhra Pradesh High Court · (1980) 1 AnWR 455 : (1980) 1 APLJ 212 : (1980) CriLJ 1169
Penal Code, 1860 (IPC) — Section 353
High Courts21 Feb 1980Dismissed
C. Satyanarayana Vs The Secretary, Housing Municipal Administration and Urban Development Department, Government of Andhra Pradesh, Hyderabad and Others
Andhra Pradesh High Court · AIR 1981 AP 81
Constitution of India, 1950 — Article 14Hyderabad Municipal Corporation (Amendment) Act, 1979 — Section 3, 8, 8(1)
High Courts15 Feb 1980
T.V. Sarma Vs R. Meeriah and Others
Andhra Pradesh High Court · AIR 1980 AP 219 : (1980) 1 APLJ 188
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 196(2), 197, 227, 300Evidence Act, 1872 — Section 115
High Courts12 Feb 1980
Laxmana Murthy and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1980 AP 293
Andhra Pradesh Municipalities Act, 1965 — Section 3(7)Andhra Pradesh Municipalities and Gram Panchayats (Amendment) Act, 1979 — Section 2Constitution of India, 1950 — Article 14
High Courts12 Feb 1980
K.R.K. Vara Prasad Vs Union of India
Andhra Pradesh High Court · AIR 1980 AP 243
Constitution of India, 1950 — Article 1, 51Criminal Procedure Code, 1973 (CrPC) — Section 1Penal Code, 1860 (IPC) — Section 18