High Courts19 Sept 1980
Margadarsi Chit Fund Private Ltd. Vs Jogi Krishna Murthy
Andhra Pradesh High Court · (1980) 2 APLJ 361
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,893 judgments · page 1,502 of 1,745
High Courts19 Sept 1980
Durga Bhavan and Others Vs The Deputy Commercial Tax Officer, Anantapur and Another
Andhra Pradesh High Court · (1981) 47 STC 104
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)
High Courts18 Sept 1980
K. Madhaeva Sastry Vs Director, Post Graduate Centre
Andhra Pradesh High Court · AIR 1982 AP 176 : (1982) 1 LLJ 66
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 9Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 34
High Courts18 Sept 1980
Madhava Sastri Vs Director, Post-graduate Centre, Anantapur
Andhra Pradesh High Court · (1980) 2 APLJ 413 : (1982) 1 LLJ 66
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 34
High Courts12 Sept 1980
Kasturi Rangachary Vs Chairman, Food Corporation of India and Others
Andhra Pradesh High Court · (1981) 2 LLJ 237
Food Corporation of India Staff Regulations, 1971 — Regulation 66, 90Food Corporations Act, 1964 — Section 12, 12, 6, 7, 7(3)
High Courts12 Sept 1980Dismissed
Ahmedunnisa Begum Vs The Life Insurance Corporation of India
Andhra Pradesh High Court · AIR 1981 AP 50
Contract Act, 1872 — Section 6, 7
High Courts10 Sept 1980
M. Subbaiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1980) 46 STC 492
High Courts05 Sept 1980Dismissed
L. Chandran Vs Venkatalakshmi and Another
Andhra Pradesh High Court · AIR 1981 AP 1
Constitution of India, 1950 — Article 21, 226Guardians and Wards Act, 1890 — Section 25, 25(1)
High Courts03 Sept 1980
The Food Inspector, Penugonda Municipality Vs Dwarampudi Gangireddy
Andhra Pradesh High Court · (1981) 1 AnWR 210 : (1981) CriLJ 393
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7
High Courts03 Sept 1980
The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs Ash Mohammad
Andhra Pradesh High Court · (1980) 09 AP CK 0003
Penal Code, 1860 (IPC) — Section 302, 304
High Courts02 Sept 1980
Harijan Yellaiah and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1980) 2 APLJ 237 : (1981) CriLJ 988
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145
High Courts20 Aug 1980
M. Venkata Krishna Rao Vs The Divisional Panchayat Officer, Gudivada and Another
Andhra Pradesh High Court · (1980) 2 ALT 233 : (1980) 2 AnWR 358
Penal Code, 1860 (IPC) — Section 409, 466, 467, 468, 471
High Courts20 Aug 1980Dismissed
Pillalamarri Lakshmikantham and Others Vs Ramakrishna Pictures and Others
Andhra Pradesh High Court · AIR 1981 AP 224
Copyright Act, 1957 — Section 13, 55, 58
High Courts20 Aug 1980Allowed
K. Bheema Raju and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1981 AP 24
Andhra Pradesh Law Officers (Recruitment, Conditions of Service and Remuneration) Rules, 1967 — Rule 2, 5, 6, 7Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts19 Aug 1980
Electronics Corporation of India Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1981) 47 STC 27
High Courts19 Aug 1980Dismissed
S. Ramayya and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1981 AP 8
Constitution of India, 1950 — Article 14, 19, 19(1), 19(6), 31Gold (Control) Act, 1968 — Section 5(2)Tirumala Tirupathi Devasthanams (Amendment) Act, 1980 — Section 4(2)
High Courts12 Aug 1980
C. Venkata Subbaiah and Co. and Another Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1981) 47 STC 204
High Courts08 Aug 1980
Thuraka Onnuramma and Another Vs Tahsildar, Kadiri and Others
Andhra Pradesh High Court · AIR 1980 AP 267 : (1980) 2 APLJ 133
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 1, 3, 3(1), 4Constitution of India, 1950 — Article 161, 226
High Courts06 Aug 1980
Sri Rajagopal Oil Mills Co. Vs Collector of Central Excise and Customs, Guntur and Others
Andhra Pradesh High Court · (1983) 13 ELT 873
Customs Act, 1962 — Section 25(1)
High Courts05 Aug 1980
The State Vs Rajkumar Satthi and Others
Andhra Pradesh High Court · (1980) CriLJ 1355
Criminal Procedure Code, 1973 (CrPC) — Section 323, 325, 325(1)Penal Code, 1860 (IPC) — Section 120, 124A, 34, 392, 452