High Courts23 Feb 2021Disposed Of
SK Basheerunnisa Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0005
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 120 of 1,770
High Courts23 Feb 2021Allowed
Karavanji Lalitha Kumari Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0004
Constitution Of India, 1950 — Article 226
High Courts23 Feb 2021Allowed
Patnam Suresh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 02 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 482
High Courts23 Feb 2021
Kesava Kumar Madika Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0002
High Courts22 Feb 2021Disposed Of
Upparapally Ranga Reddy Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0011
High Courts22 Feb 2021Disposed Of
Akula Narayana Swamy And Ors Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0010
High Courts22 Feb 2021Dismissed
Bandi Eswara Rao And Ors Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 41(A), 482Indian Penal Code, 1860 — Section 34, 323, 354, 509
High Courts22 Feb 2021Allowed
Pathan Jameen Khaan And Ors Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 02 AP CK 0008
Code Of Criminal Procedure, 1973 — Section 482
High Courts22 Feb 2021
Shaik Mohammad Vs G. Veerapandian
Andhra Pradesh High Court · (2021) 02 AP CK 0007
Contempt Of Courts Act, 1971 — Section 10, 12
High Courts31 Jan 2021Allowed
Anchuri Veera Raghava Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2021) 01 AP CK 0022
Code Of Criminal Procedure, 1973 — Section 457, 482
High Courts31 Jan 2021Allowed
Bellam Nageswara Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2021) 01 AP CK 0021
Code Of Criminal Procedure, 1973 — Section 457, 482Andhra Pradesh Prohibition (Excise) Act, 2020 — Section 7(B), 8(B), 45
High Courts11 Nov 2020Disposed Of
Kattamuri Venkata Krishna Narasingarao Vs State Of Andhra Pradesh And Anr
Andhra Pradesh High Court · (2020) 11 AP CK 0009
Andhra Pradesh Municipalities Act, 1965 — Section 189, 217(1)(2), 228, 228(2)
High Courts11 Nov 2020Allowed
M/s. ATC Telecom Infrastructure Private Limited Vs Nellore Municipal Corporation And Anr
Andhra Pradesh High Court · (2020) 11 AP CK 0008
High Courts11 Nov 2020Allowed
State Bank Of India Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2020) 11 AP CK 0007
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14Code Of Civil Procedure, 1908 — Section 64, Order 38 Rule 5, Order 38 Rule 10Transfer Of Property Act, 1882 — Section 53, 54
High Courts11 Nov 2020Allowed
Vemulapalli Krishana Rao Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2020) 11 AP CK 0006
Registration Act, 1908 — Section 22AAndhra Pradesh Assigned Lands (Prohibition Of Transfers) Act, 1977 — Section 2(1)Andhra Pradesh Co-Operative Societies Rules, 1964 — Rule 52(14)(v)
High Courts11 Nov 2020Allowed
Chunduru Abbaiah Vs Garlapati Satyanarayana And Ors
Andhra Pradesh High Court · (2020) 11 AP CK 0005
Registration Act, 1908 — Section 17, 49Code Of Civil Procedure, 1908 — Order 38 Rule 5, Order 21 Rule 58, Order 21 Rule 64, Order 21 Rule 65, Order 21 Rule 66Indian Stamp Act, 1899 — Article 47A
High Courts11 Nov 2020Allowed
J.C. Prabhakar Reddy Vs Mrs. L. Manjula Chief Manager, Sbi & Anr
Andhra Pradesh High Court · (2020) 11 AP CK 0004
Code Of Criminal Procedure, 1973 — Section 161(3), 173(2), 204, 397, 401Indian Penal Code, 1860 — Section 353, 506
High Courts11 Nov 2020Dismissed
Satyanarayana Nagaraju Vs State Of Andhra Pradesh vvv
Andhra Pradesh High Court · (2020) 11 AP CK 0003
Indian Penal Code, 1860 — Section 406, 420, 468
High Courts11 Nov 2020Allowed
Pentapati Satya Kumar And Anr Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2020) 11 AP CK 0002
Indian Penal Code, 1860 — Section 34, 286, 336Explosive Substances Act, 1883 — Section 9(1)(b)
High Courts11 Nov 2020Dismissed
Gunnapu Lakshmanarao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2020) 11 AP CK 0001
Indian Penal Code, 1860 — Section 302, 307, 498AEvidence Act, 1872 — Section 6, 32, 60