High Courts14 Aug 2019Disposed Of
Nara Chandrababu Naidu Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2019) 08 AP CK 0010
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 122 of 1,770
High Courts13 Aug 2019Dismissed
Kamireddi Atchuthamba Vs State Bank Of India
Andhra Pradesh High Court · (2019) 08 AP CK 0011
Transfer Of Property Act, 1882 — Section 53(1)Indian Registration Act, 1908 — Section 17, 17(1)(c)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13(2), 13(4), 14
High Courts13 Aug 2019Dismissed
M. Chandra Sekhara Babu Vs Kamineni Dasaradha Ramaiah And Others
Andhra Pradesh High Court · (2019) 08 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 94(e), 151, Order 39 Rule 1, Order 43 Rule 1Transfer Of Property Act, 1882 — Section 48Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13(2), 14, 34
High Courts13 Aug 2019Dismissed
Kota Anjaneyulu And Others Vs Margadarsi Chit Fund Private Ltd. And Others
Andhra Pradesh High Court · (2019) 08 AP CK 0002
Code Of Criminal Procedure, 1973 — Section 115, Order 11 Rule 48Indian Contract Act, 1872 — Section 128Chit Funds Act, 1982 — Section 68, 69, 71, 71(a)
High Courts08 Aug 2019Disposed Of
State Of Andhra Pradesh Vs Rajeev Gandhi Memorial College Of Engineering And Technology And Ors
Andhra Pradesh High Court · (2019) 08 AP CK 0005
Constitution Of India, 1950 — Article 19(1)(g), 19(6), 30(1)
High Courts08 Aug 2019Dismissed
Kuku Automotives Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2019) 08 AP CK 0004
Constitution Of India, 1950 — Article 226
High Courts07 Aug 2019Allowed
Man Power Servicing Agencies Vs Union Of India And Others
Andhra Pradesh High Court · (2019) 08 AP CK 0007
Finance Act, 1994 — Section 66, 66B, 68, 73(1), 76, 77(c)(i), 77(c)(ii), 77(c)(iii), 78Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts07 Aug 2019Dismissed
Essemm Logistics Vs DARCL Logistics Ltd. And Another
Andhra Pradesh High Court · (2019) 08 AP CK 0006
Carriage By Road Act, 2007 — Section 16Carriers Act, 1865 — Section 10Code Of Civil Procedure 1908 — Section 94, 151, Order 7 Rule 11
High Courts05 Aug 2019Allowed
K. Muralidhar Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2019) 08 AP CK 0008
Andhra Pradesh Rights in Land And Pattadar Passbooks Act, 1971 — Section 6A, 6A(3), 9
High Courts02 Aug 2019Allowed
Hanumanthu Saraswathi Vs Hanumanthu Mahalakshmi And Others
Andhra Pradesh High Court · (2019) 08 AP CK 0013
Code Of Civil Procedure 1908 — Order 6 Rule 17
High Courts02 Aug 2019Disposed Of
Dr. Chegudi Ashok Babu And Another Vs Karunakar Sugguna And Others
Andhra Pradesh High Court · (2019) 08 AP CK 0009
Information Technology Act, 2000 — Section 66, 66AIndian Penal Code, 1860 — Section 295AConstitution Of India, 1950 — Article 19, 19(1), 19(1)(a), 19(a), 25, 26, 226
High Courts30 Jul 2019Dismissed
Galla Sanyasamma And Others Vs Galla Ramu Naidu
Andhra Pradesh High Court · (2019) 07 AP CK 0001
Registration Act, 1908 — Section 17(1)
High Courts24 Jul 2019Allowed
Simma Neelam And Another Vs B. Chirtrta Rao And Another
Andhra Pradesh High Court · (2019) 07 AP CK 0002
High Courts19 Jul 2019Disposed Of
National Investigation Agency, Hyderabad Vs Janipalli Srinivasa Rao
Andhra Pradesh High Court · (2019) 07 AP CK 0004
Indian Penal Code, 1860 — Section 307Suppression Of Unlawful Acts Against Safety Of Civil Aviation Act, 1982 — Section 3A(1)(a), 6ANational Investigation Agency Act, 2008 — Section 6(5), 8, 21, 21(4)
High Courts19 Jul 2019Dismissed
Meena Kumari Sahu And Others Vs Palla Bhanu Babu
Andhra Pradesh High Court · (2019) 07 AP CK 0003
Code Of Civil Procedure 1908 — Order 6 Rule 11(d), Order 7 Rule 11, Order 7 Rule 11(a)
High Courts18 Jul 2019Allowed
P. Brahma Sai And Others Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2019) 07 AP CK 0005
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 226, 309
High Courts15 Jul 2019Disposed Of
Nagella Siva Kumar Vs G. Sowjanya
Andhra Pradesh High Court · (2019) 07 AP CK 0007
Code Of Civil Procedure 1908 — Section 151, Order 8 Rule 3Indian Registration Act, 1908 — Section 17Constitution Of India, 1950 — Article 227
High Courts15 Jul 2019Allowed
Bhoomireddy Ramgopala Reddy Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2019) 07 AP CK 0006
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 188, 307, 332, 353Prevention Of Damage To Public Property Act, 1984 — Section 3Evidence Act, 1872 — Section 125
High Courts12 Jul 2019Allowed
Peddi Ranga Rao And Others Vs Muthavarapu Singaiah And Others
Andhra Pradesh High Court · (2019) 07 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 115
High Courts12 Jul 2019Dismissed
M.S. Gnanambika Vs V. Subramanyam
Andhra Pradesh High Court · (2019) 07 AP CK 0008
Code Of Civil Procedure 1908 — Order 6 Rule 17, Order 7 Rule 14(1), Order 7 Rule 14(2), Order 8 Rule 1(a)(1), Order 8 Rule 1(a)(2), Order 8 Rule 9Constitution Of India, 1950 — Article 227