COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 118 of 1,770

High Courts01 Apr 2021Dismissed

Pukkala Sreenu And Ors Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court · (2021) 04 AP CK 0008

Andhra Pradesh Rights In Land And Pattadar Pass Books Act, 1971 — Section 5(5), 6(A)(1), 6(A)(1), 9Land Acquisition Act, 1894 — Section 6

High Courts01 Apr 2021Dismissed

V. Sadasiva Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court · (2021) 04 AP CK 0004

Indian Penal Code, 1860 — Section 21, 34, 170, 284, 307, 323, 324, 341, 353, 379, 384, 385, 427, 452, 497, 506, 510Andhra Pradesh Home Guards Act, 1948 — Section 1(3)(b), 1(3)(c), 3, 4, 4(3), 5, 6, 7, 7(1), 7(4), 8, 9, 10, 11Andhra Pradesh Excise Act, 1968 — Section 34(A), 56

High Courts01 Apr 2021Allowed

N. Shankar Prasad Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court · (2021) 04 AP CK 0003

Indian Penal Code, 1860 — Section 34, 120(B), 201, 203, 213, 217, 218, 221Income Tax Act, 1961 — Section 69(A)Constitution Of India, 1950 — Article 14, 16

High Courts01 Apr 2021Allowed

Acharya Nagarjuna University And Ors Vs Gajula Sarat Chandra Babu And Ors

Andhra Pradesh High Court · (2021) 04 AP CK 0002

Andhra Pradesh Universities Act, 1991 — Section 2(22), 2(23), 2(n)

High Courts30 Mar 2021Disposed Of

Madati Srinivasa Rao Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court · (2021) 03 AP CK 0022

High Courts25 Mar 2021Disposed Of

Cheppala Lakshmaiah Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court · (2021) 03 AP CK 0048

High Courts25 Mar 2021Dismissed

State Of Andhra Pradesh Vs Bheemarasetty Sanyasi Naidu And Ors

Andhra Pradesh High Court · (2021) 03 AP CK 0027

Registration Act, 1908 — Section 22(A)

High Courts25 Mar 2021

State Of Andhra Pradesh And Ors Vs K. Anand Kumar

Andhra Pradesh High Court · (2021) 03 AP CK 0026

High Courts25 Mar 2021Allowed

Pabineedi Satyanarayana Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court · (2021) 03 AP CK 0025

Andhra Pradesh Co-Operative Societies Act, 1964 — Section 51, 52

High Courts25 Mar 2021Disposed Of

M/S AKC Steel Industries Ltd Vs Visakhapatnam Port Trust

Andhra Pradesh High Court · (2021) 03 AP CK 0024

Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6)(a), 11(6)(c), 34

High Courts25 Mar 2021Disposed Of

PVR Limited Vs M/S Suraj Constructions

Andhra Pradesh High Court · (2021) 03 AP CK 0023

Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6)

High Courts24 Mar 2021Dismissed

Municipal Council Vs Challagali Karuna Kumar And Ors

Andhra Pradesh High Court · (2021) 03 AP CK 0031

High Courts24 Mar 2021Allowed

Southern Power Distribution Company Vs M/S Satya Exports And Ors

Andhra Pradesh High Court · (2021) 03 AP CK 0029

High Courts24 Mar 2021Dismissed

Gangi Reddy Venkatanatha Reddy Vs Aadi Subbarayudu

Andhra Pradesh High Court · (2021) 03 AP CK 0028

High Courts23 Mar 2021Disposed Of

Dudekula Rajasikindar And Ors Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court · (2021) 03 AP CK 0036

High Courts23 Mar 2021Dismissed

State Of Andhra Pradesh And Ors Vs Thirri Naga Ramana And Ors

Andhra Pradesh High Court · (2021) 03 AP CK 0035

Registration Act, 1908 — Section 22(A)

High Courts23 Mar 2021Dismissed

V. Veera Lankaiah Vs Karampudi Gayathri And Ors

Andhra Pradesh High Court · (2021) 03 AP CK 0034

High Courts23 Mar 2021Dismissed

Eastern Power Distribution Company Vs Dabba Srikanth

Andhra Pradesh High Court · (2021) 03 AP CK 0033

Indian Penal Code, 1860 — Section 34, 120(B), 201, 302

High Courts23 Mar 2021Disposed Of

Andhra Pradesh Brahmana Seva Sangha Samakhya Vs Konuru Satish Sharma And Ors

Andhra Pradesh High Court · (2021) 03 AP CK 0032

High Courts22 Mar 2021Dismissed

Nidamanuru Primary Agricultural Co-Operative Credit Society Ltd Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court · (2021) 03 AP CK 0043

Andhra Pradesh Co-Operative Societies Act, 1964 — Section 51, 55(A), 60, 76