COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 117 of 1,770

High Courts15 Jul 2021Allowed

P. Naga Jasmine Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 07 AP CK 0047

Andhra Pradesh Public Employment (Regulation Of Age Of Superannuation) Act, 1984 — Section 1(2), 2(6), 3, 3(1)Andhra Pradesh Education Act, 1982 &mdash Section 78AUtter Pradesh Industrial Area Development Act, 1976 — Section 19

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High Courts13 Jul 2021Dismissed

M/s. Bharat Sanchar Nigam Ltd. Vs Oriental Insurance Company Ltd & Others

Andhra Pradesh High Court · (2021) 07 AP CK 0045

Arbitration And Conciliation Act, 1996 — Section 11Limitation Act, 1963 — Section 14

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High Courts13 Jul 2021Disposed Of

P Kousar Hussain Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2021) 07 AP CK 0044

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High Courts12 Jul 2021Disposed Of

Uppara Pedda Ranganna And 4 Others Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2021) 07 AP CK 0046

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High Courts12 Jul 2021Disposed Of

Nelavelli Venkata Narasamma Vs Gopala Krishna Dwivedi & Others

Andhra Pradesh High Court · (2021) 07 AP CK 0043

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High Courts12 Jul 2021Disposed Of

Veda Upper Primary School (E.M) Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2021) 07 AP CK 0042

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High Courts12 Jul 2021Disposed Of

Anisetty Nageswara Rao Vs Saladi Satyanarayana & Others

Andhra Pradesh High Court · (2021) 07 AP CK 0041

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High Courts08 Jul 2021Dismissed

TBS India Telematic & Biomedical Services Private Limited Vs Commissioner Of Health And Family Welfare

Andhra Pradesh High Court · (2021) 07 AP CK 0040

Arbitration And Conciliation Act, 1996 — Section 7, 8, 11, 11(4), 11(5), 11(6), 11(6A), 16, 43(1), 43(2), 45Indian Contract Act, 1872 — Section 10, 11Limitation Act, 1963 — Section 43(1), 43(2)

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High Courts08 Jul 2021Allowed

Bannuru Adi Naga Maddilety@ B.A.N.Maddilety@ Bannuru Maddilety Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 07 AP CK 0039

Code Of Criminal Procedure, 1973 — Section 164, 167(2), 437, 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7Constitution Of India, 1950 — Article 21

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High Courts06 Jul 2021Dismissed

Divisional Manager, M/s.United India Insurance Company Limited Vs Harijana P. Israil & Others

Andhra Pradesh High Court · (2021) 07 AP CK 0037

Workmen' S Compensation Act, 1923 — Section 2(m), 3, 3(1), 3(5), 4, 4A, 4A(1), 4A(1)(b), 4A(2), 4A(3), 4A(3)(a), 4(1)(c), 4(1)(c)(ii), 4(2), 22

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High Courts05 Jul 2021Disposed Of

Juvvula Surya Rao Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2021) 07 AP CK 0036

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High Courts05 Jul 2021Dismissed

S.S. Rawat, I.A.S. Vs Puvvada Venkata Siva Prasad

Andhra Pradesh High Court · (2021) 07 AP CK 0035

Code Of Civil Procedure, 1908 — Section 2(9)Code Of Civil Procedure, 1908 — Order 43 Rule 1

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High Courts23 Apr 2021Dismissed

Rule Andhra Movement Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court · (2021) 04 AP CK 0012

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High Courts20 Apr 2021Dismissed

A. Rajesh Kumar Vs Board Of Management And Ors

Andhra Pradesh High Court · (2021) 04 AP CK 0013

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High Courts09 Apr 2021Dismissed

Kovi Rakesh And Ors Vs NTR University Of Health Sciences And Ors

Andhra Pradesh High Court · (2021) 04 AP CK 0005

Andhra Pradesh Public Examinations (Prevention Of Malpractices And Unfair Means) Act, 1997 — Section 2, 2(f), 3Constitution Of India, 1950 — Article 226

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High Courts08 Apr 2021Dismissed