High Courts21 Sept 1998
Commissioner of Income Tax Vs Andhra Pradesh Industrial Infrastructure Corporation
Andhra Pradesh High Court · (1999) 236 ITR 648
Income Tax Act, 1961 — Section 145, 145(1), 22, 28
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,163 of 1,755
High Courts18 Sept 1998
Yahya Bin Saleh Vs State and others
Andhra Pradesh High Court · (1998) 6 ALD 801 : (1998) 6 ALD 80 : (1998) 6 ALT 415
Constitution of India, 1950 — Article 226
High Courts18 Sept 1998
Saranjeet Kour alias M. Sonu Vs Director General of Police, A.P., Hyderabad and others
Andhra Pradesh High Court · (1998) 6 ALD 681 : (1998) 5 ALT 740
Constitution of India, 1950 — Article 21, 226
High Courts18 Sept 1998
Kum. Saranjeet Kour alias M. Sonu Vs Director General of Police and Others
Andhra Pradesh High Court · (1998) 5 ALT 740
Constitution of India, 1950 — Article 226
High Courts18 Sept 1998
Pasupula Srinivasulu and others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1998) 6 ALD 152 : (1999) 2 ALT 110 : (1999) 2 ALT(Cri) 63
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts18 Sept 1998
M. Nagaraj and Another Vs Supdt. of Police and Others
Andhra Pradesh High Court · (1999) 5 ALT 511 : (1998) 6 ALT 226
Constitution of India, 1950 — Article 226
High Courts17 Sept 1998
Kondadasu Ranga Rao Vs Batchu Naga Venkata Satyanarayana
Andhra Pradesh High Court · (1998) 6 ALD 532 : (1998) 6 ALT 485 : (1998) 3 APLJ 300
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106, 116
High Courts17 Sept 1998
K. Kataiah and Others Vs Registrar of Co-operative Societies and Others
Andhra Pradesh High Court · (1998) 5 ALD 662 : (1998) 5 ALT 420 : (1998) 3 APLJ 234
Constitution of India, 1950 — Article 12, 226, 227, 32Industrial Disputes Act, 1947 — Section 10
High Courts16 Sept 1998
Ganne Venkata Narayana Prasad Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 6 ALD 305
Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 23
High Courts16 Sept 1998Allowed
Karanna V.R. Vs Om Prakash G.
Andhra Pradesh High Court · (1998) 6 ALT 63 : (1998) 3 APLJ 213 : (1999) CriLJ 551 : (1999) 1 LLJ 843
Contempt of Courts Act, 1971 — Section 12(1)Industrial Disputes Act, 1947 — Section 17B
High Courts16 Sept 1998Dismissed
State of Andhra Pradesh Vs Usha Breco Ltd.
Andhra Pradesh High Court · (2001) 121 STC 621
Andhra Pradesh General Sales Tax Act, 1957 — Section 22Central Sales Tax Act, 1956 — Section 3
High Courts16 Sept 1998
B.N.K. Jain Vs Labour Court, hyderabad and another
Andhra Pradesh High Court · (1998) 6 ALD 149
Industrial Disputes Act, 1947 — Section 11
High Courts15 Sept 1998
Srinivasan Vs Hon''ble Upa Lokayukta of A.P. and Another
Andhra Pradesh High Court · (1998) 6 ALD 289 : (1998) 5 ALT 621
Constitution of India, 1950 — Article 226
High Courts15 Sept 1998
A.P. Public Health and Medical Employees Union Vs Director of Health, Government of Andhra Pradesh, Hyderabad and others
Andhra Pradesh High Court · (1998) 5 ALD 622 : (1998) 5 ALT 320
Trade Unions Act, 1926 — Section 8
High Courts14 Sept 1998
Commissioner of Income Tax, A.P.-I Vs Agarwal Enterprises
Andhra Pradesh High Court · (1998) 6 ALD 488 : (1999) 236 ITR 412
Income Tax Act, 1961 — Section 263
High Courts14 Sept 1998
Air Officer Commanding-in-Chief Vs CPL Baliya SP
Andhra Pradesh High Court · (1998) 6 ALD 292 : (1998) 6 ALT 143
Constitution of India, 1950 — Article 226
High Courts14 Sept 1998
Eddu Mallaiah and others Vs Eddu Balaiah and others
Andhra Pradesh High Court · (1998) 6 ALD 121 : (1998) 5 ALT 460
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 32 Rule 3, Order 32 Rule 3(1), Order 32 Rule 4(1)
High Courts11 Sept 1998
P. Kanthi Kumari Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (1998) 6 ALD 98 : (1998) 6 ALT 469
Andhra Pradesh Education Act, 1982 — Section 79, 79(1)
High Courts11 Sept 1998
I.V.R. Constructions Ltd. Vs Sukdevraj Sharma and Bros and others
Andhra Pradesh High Court · (1998) 6 ALD 467 : (1998) 6 ALT 245
Constitution of India, 1950 — Article 14, 19(1), 226, 26
High Courts11 Sept 1998
P.V. Krishna Vs Commissioner for Tenders, Hyd. and Others
Andhra Pradesh High Court · (1998) 5 ALD 745
Constitution of India, 1950 — Article 14, 226