High Courts07 Oct 1998
Chief General Manager-cum-Displinary Authority, State Bank of India Vs S. Yesudas
Andhra Pradesh High Court · (1998) 6 ALD 269 : (1998) 6 ALT 1
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,161 of 1,755
High Courts06 Oct 1998
Commissioner of Income Tax, A.P.-I, Hyderabad Vs Bakelite Hylam Ltd., Hyderabad
Andhra Pradesh High Court · (1998) 6 ALD 372 : (1999) 237 ITR 392
Income Tax Act, 1961 — Section 139, 142, 143(1), 143(3), 143(4)
High Courts06 Oct 1998
P. Narayana Rao Vs A.P. State Meat and Poultry Development Corporation Limited, Hyderabad and another
Andhra Pradesh High Court · (1998) 6 ALD 362 : (1998) 6 ALT 157
Andhra Pradesh Revised Pension Rules, 1980 — Rule 2, 45(5), 52(2)Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 309
High Courts06 Oct 1998
N. Sreekumari v. Nadipalli Venkata Vs Nagendra Prakash
Andhra Pradesh High Court · (1998) 6 ALD 288 : (1998) 6 ALT 21 : (1998) 3 APLJ 410
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts06 Oct 1998
T. Raghunatha Reddy and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1998) 6 ALD 233 : (1998) 2 ALD(Cri) 721 : (1998) 2 ALT(Cri) 560 : (1999) CriLJ 4857
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Oct 1998
COMMISSIONER OF WEALTH TAX Vs A.V. REDDY, TRUST SHRI B.V. HARISH REDDY
Andhra Pradesh High Court · (1999) 106 TAXMAN 631
Wealth Tax Rules, 1957 — Rule 1D(e)
High Courts06 Oct 1998
Oriental Insurance Company Ltd., Rajahmundry Vs Golagani Nagamani and others
Andhra Pradesh High Court · (1999) 1 ACC 500 : (1999) 1 ALD 341 : (1999) 1 ALT 361
Motor Vehicles Act, 1939 — Section 108, 95
High Courts06 Oct 1998
Anisetty Krishna Rao and another Vs Sri Radhakrishna Vasuku Kshetram, Narasaraopet
Andhra Pradesh High Court · (1999) 1 ALD 349 : (1999) 1 ALT 269
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 123
High Courts06 Oct 1998
ITC Bhadrachalam Paperboards Limited Secunderabad Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1998) 6 ALD 443
Andhra Pradesh General Sales Tax Act, 1957 — Section 6Central Sales Tax Act, 1956 — Section 14
High Courts06 Oct 1998Dismissed
Oriental Insurance Co. Ltd. Vs Golagani Nagamani and Others
Andhra Pradesh High Court · (2000) ACJ 1527
Motor Vehicles Act, 1939 — Section 95
High Courts06 Oct 1998Allowed
W. Veerabhadra Rao Vs Nedungudi Bank Limited and Others
Andhra Pradesh High Court · (1998) 6 ALT 216
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85
High Courts05 Oct 1998
Commissioner of Income Tax, A.P.,-I, Hyderabad Vs Novapan India Ltd., Hyderabad
Andhra Pradesh High Court · (1998) 6 ALD 774 : (1998) 6 ALT 696 : (1999) 236 ITR 746
Income Tax Act, 1961 — Section 147, 34(1)
High Courts25 Sept 1998Dismissed
G. Venkataramanaiah Vs Sillakollu Venkateswarlu and Another
Andhra Pradesh High Court · (1998) 2 ALD(Cri) 689 : (1999) 2 ALT(Cri) 50 : (1998) 3 APLJ 455 : (1999) 1 CivCC 674 : (1999) CriLJ 1219 : (1999) 2 RCR(Criminal) 211
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 420
High Courts25 Sept 1998
D. Lakshmamma and others Vs Kathi Chinna Narasappa alias Chinnudu and others
Andhra Pradesh High Court · (1998) 6 ALD 700 : (1998) 6 ALT 722
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Sept 1998
Venkataramana Rice and General Merchants, Gudivada, Krishna District Vs Government of A.P., Legislative Affairs and Justice, Law Department and others
Andhra Pradesh High Court · (1998) 6 ALD 449 : (1998) 6 ALT 74
Andhra Pradesh Rural Development Act, 1996 — Section 3, 5, 6(5), 7, 8Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 14, 19, 266, 286, 286(2)
High Courts25 Sept 1998
D. Sreedhar Vs Kakatiya University and others
Andhra Pradesh High Court · (1998) 6 ALD 161 : (1998) 6 ALT 264
High Courts25 Sept 1998
United India Insurance Co. Ltd. Vs Salammal and Others
Andhra Pradesh High Court · (1998) 6 ALT 155 : (1999) 1 AnWR 239
Motor Vehicles Act, 1939 — Section 110B
High Courts24 Sept 1998
D. Redya Naik Vs State of A.P., Department of Revenue, Secretariat Building, Saifabad, Hyderabad and others
Andhra Pradesh High Court · (1999) 1 ALD 1 : (1998) 6 ALT 793
Constitution of India, 1950 — Article 226
High Courts24 Sept 1998
M. Girish Reddy Vs Lokayukta of A.P. and Others
Andhra Pradesh High Court · (1998) 6 ALD 257 : (1998) 5 ALT 743
Constitution of India, 1950 — Article 226
High Courts24 Sept 1998
S. Hemachalam Vs District Collector, Chittoor and Others
Andhra Pradesh High Court · (1998) 6 ALD 111 : (1998) 6 ALT 606 : (1998) 3 APLJ 293
Constitution of India, 1950 — Article 14, 226, 300, 300