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Andhra Pradesh High Court judgments

35,098 judgments · page 1,159 of 1,755

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High Courts22 Oct 1998

State of A.P. Vs Prakash Kumar Sahu @ Prakash Kumar Patnaiah

Andhra Pradesh High Court · (1998) 2 ALD(Cri) 848 : (1999) 1 ALT 798 : (1999) 2 ALT(Cri) 84

Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482
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High Courts21 Oct 1998

Y.C. Seshaiah and others Vs Government of Andhra and another

Andhra Pradesh High Court · (1998) 6 ALD 338 : (1998) 6 ALD 33 : (1999) 1 ALT 25

Andhra Pradesh District (Foramation) Act, 1974 — Section 3(1), 3(2)
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High Courts21 Oct 1998

Commissioner of Income Tax Vs Coromandal Fertilizers

Andhra Pradesh High Court · (2001) 247 ITR 417

Companies Act, 1956 — Section 309(5)Income Tax Act, 1961 — Section 30, 31, 32, 33, 34Income Tax Rules, 1962 — Rule 6D
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High Courts21 Oct 1998

Bulasala Subbaravamma (died) per LRs. Vs Saparam Venkata Subbamma

Andhra Pradesh High Court · (1999) 4 ALD 46 : (1999) 1 ALT 518 : (1999) 2 APLJ 9

Civil Procedure Code Amendment Act, 1976 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts21 Oct 1998

United India Insurance Co. Ltd. and Another Vs Lateefunnisa Begum and Others

Andhra Pradesh High Court · (1999) 3 ALT 208

Motor Vehicles Act, 1988 — Section 163A, 166
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High Courts21 Oct 1998

E. Krishna Reddy Vs Fisheries Development Officer (Extension), Buchireddypalem, Nellore District and others

Andhra Pradesh High Court · (1998) 6 ALD 341 : (1998) 6 ALT 185

Constitution of India, 1950 — Article 14
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High Courts20 Oct 1998

Govt. of A.P. and others Vs Displaced Ryots Association of Pothunuri Veera Brahmandra Reservior (PWV) (TGP)

Andhra Pradesh High Court · (1998) 6 ALD 706 : (1998) 6 ALT 409

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18
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High Courts20 Oct 1998

B. Aruna Vs Managing Director, APSRTC, Musheerabad and another

Andhra Pradesh High Court · (1999) 2 ALD 220 : (1999) 2 ALT 102

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High Courts20 Oct 1998

Bolisetti Venkatarathanamma (died) by LRs. Vs Nadakuduti Venkateswara Rao and Others

Andhra Pradesh High Court · (1999) 1 ALD 422 : (1999) 1 APLJ 89 : (1999) 3 CivCC 702

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15, Order 33 Rule 3, Order 33 Rule 5, Order 33 Rule 7Evidence Act, 1872 — Section 3, 45Specific Relief Act, 1963 — Section 16
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High Courts16 Oct 1998Allowed

Union of India (UOI) and Another Vs V. Ramana Reddy

Andhra Pradesh High Court · (1998) 6 ALT 215

Arbitration and Conciliation Act, 1996 — Section 16(2)
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High Courts16 Oct 1998

G. Gurunadha Reddy Vs APSRTC, Musheerabad and Another

Andhra Pradesh High Court · AIR 1999 AP 179 : (1998) 6 ALD 297 : (1998) 5 ALT 730

Constitution of India, 1950 — Article 14, 19, 19(1), 21
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High Courts16 Oct 1998

Abdul Wahab Vs Secretary, A.P., Wakf Board and another

Andhra Pradesh High Court · (1999) 2 ALD 73 : (1999) 1 ALT 71

Penal Code, 1860 (IPC) — Section 406, 420Waqf Act, 1954 — Section 43
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High Courts16 Oct 1998

Commissioner of Income Tax Vs Gogineni Tobacco Limited

Andhra Pradesh High Court · (1999) 238 ITR 970

Income Tax Act, 1961 — Section 80HHC
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High Courts16 Oct 1998Dismissed

Challa Rajendra Prasad Vs Asian Coffee Limited

Andhra Pradesh High Court · (1999) 1 AnWR 220 : (2000) 100 CompCas 689 : (1999) 2 CompLJ 46

Companies (Court) Rules, 1959 — Rule 73Companies Act, 1956 — Section 53, 53(2)
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High Courts16 Oct 1998

Varadachary and Company, Hyderabad Vs Superiniteding Engineer (Operations) A.P.S.E.B, Mahabubnagar and another

Andhra Pradesh High Court · (1999) 3 ALD 599 : (1999) 3 ALT 431

Chartered Accountants Act, 1949 — Section 21, 22Constitution of India, 1950 — Article 226Partnership Act, 1932 — Section 43
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High Courts15 Oct 1998

Oriental Insurance Company Ltd., Karimnagar Vs Suthari Lingaiah and others

Andhra Pradesh High Court · (1999) 5 ALD 137 : (1999) 4 ALT 87 : (1999) 2 APLJ 182

Motor Vehicles Act, 1988 — Section 168
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High Courts15 Oct 1998

S. Nanda Gopal Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · (1998) 6 ALD 681(1) : (1998) 6 ALD 681 : (1999) 1 ALT 268

Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 5
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High Courts14 Oct 1998

Vuppala Nagalingam and Sons, Suryapet Vs Commissioner of Income Tax, A.P., Hyd.

Andhra Pradesh High Court · (1999) 1 ALD 6

Income Tax Act, 1961 — Section 40
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High Courts14 Oct 1998

B. Sudhakar Reddy and Others Vs Engineer-in-Chief, Public Health, Govt. of A.P. and Others

Andhra Pradesh High Court · (1998) 6 ALD 326

Constitution of India, 1950 — Article 226
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High Courts14 Oct 1998

Vuppala Nagalingam and Sons Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1999) 237 ITR 16

Income Tax Act, 1961 — Section 40
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