High Courts14 Oct 1998
Viraj Constructions Vs P. Pandu
Andhra Pradesh High Court · (1998) 6 ALD 563 : (1998) 6 ALT 262 : (1998) 3 APLJ 292
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11(1), 26
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,160 of 1,755
High Courts13 Oct 1998
Srinivasulu Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 6 ALD 310 : (1998) 6 ALT 197
Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 12, 4(5)Andhra Pradesh Panchayat Raj Act, 1994 — Section 19(3)Constitution of India, 1950 — Article 136, 226, 243(O)
High Courts13 Oct 1998
Commissioner of Police, A.P. Hyd. Vs Sadruddin H. Javeri and Others
Andhra Pradesh High Court · (1998) 6 ALD 691 : (1998) 6 ALT 779 : (2000) 243 ITR 602
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 41 Rule 1, Order 47 Rule 1Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 173(2)
High Courts13 Oct 1998
T. Sakuntala Vs B. Satya Murthy and another
Andhra Pradesh High Court · (1999) 2 ALD 2 : (1998) 6 ALT 829
Central Civil Services (Commutation of Pension) Rules, 1981 — Rule 6(2)Civil Procedure Code, 1908 (CPC) — Section 60Pensions Act, 1871 — Section 11
High Courts13 Oct 1998
Savitri Bai Vs Om Prakash Gupta and others
Andhra Pradesh High Court · (1999) 2 ALD 1 : (1998) 6 ALT 694
High Courts13 Oct 1998Dismissed
Mashin Ali Khan alias Mujeeb Vs State of A.P. and Others
Andhra Pradesh High Court · (1999) 2 ALT 133
Constitution of India, 1950 — Article 226
High Courts12 Oct 1998
K. Devender Reddy Adv. Vs Singareni Colleries Co., Ltd. and Others, Advs.
Andhra Pradesh High Court · (1998) 6 ALD 295 : (1998) 3 AnWR 605
Industrial Disputes Act, 1947 — Section 33
High Courts12 Oct 1998
M. Srinivas and others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 6 ALD 200 : (1998) 6 ALT 229 : (1998) 3 APLJ 207
Constitution of India, 1950 — Article 14, 226
High Courts12 Oct 1998
Abdul Rasheed and others Vs Abdul Hakeem
Andhra Pradesh High Court · (1998) 6 ALD 682 : (1998) 6 ALT 399 : (1999) 1 CivCC 336 : (1999) 1 RCR(Civil) 429
Evidence Act, 1872 — Section 34Specific Relief Act, 1963 — Section 10, 9
High Courts09 Oct 1998
Raj Kumar Vs Ganesh Rai
Andhra Pradesh High Court · (1998) 6 ALD 560 : (1998) 6 ALT 304 : (1998) 3 APLJ 267
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)(v), 10(3)(iii)(b), 12
High Courts09 Oct 1998
Kantamani Seeta Ramachandra Rao and others Vs Meesana Mohana Rao and others
Andhra Pradesh High Court · (1999) 1 ALD 177 : (1999) 1 ALT 154
Andhra Pradesh Vacant Lands in Urban Areas (Probibition of Alienation) Act, 1972 — Section 10, 4(1), 4(2), 5Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 56
High Courts09 Oct 1998
Mittakola Venkata Rama Rao Vs Sarpanch, Grampanchayath, Mahaboobabad Post, Warangal Dist and others
Andhra Pradesh High Court · (1998) 6 ALD 343 : (1998) 6 ALT 440
Constitution of India, 1950 — Article 21, 32, 48A, 51
High Courts08 Oct 1998
A. Rafghunandan Vs Assistant Secretary, Gudi Malkapur, Hyderabad and another
Andhra Pradesh High Court · (1998) 6 ALD 340 : (2000) 1 ALT 244
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 207(2)
High Courts08 Oct 1998
Commissioner of Income Tax Vs Bellien Michael Andresmant and Others
Andhra Pradesh High Court · (1999) 237 ITR 479
Income Tax Act, 1961 — Section 10(14)
High Courts08 Oct 1998Dismissed
V. Vengama Naidu and Others Vs Sree Bugga Mutt, Religious Institution
Andhra Pradesh High Court · (1999) 2 ALT 182
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Oct 1998
Annapurna Industries Rice Mill Vs Superintending Engineer, APSEB, Hyd. and Others
Andhra Pradesh High Court · (1998) 6 ALD 182 : (1998) 6 ALT 588
Constitution of India, 1950 — Article 226
High Courts08 Oct 1998
R.S. Manyam Vs Vice-Chairman and Managing Director, APSRTC, Hyderabad and Another
Andhra Pradesh High Court · (1998) 6 ALD 438 : (2001) 2 ALT 25
Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 — Regulation 12(3), 12(A, 28
High Courts07 Oct 1998
Adusumilli Venkateshwara Rao and others Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (1998) 6 ALD 464
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 26(2)Constitution of India, 1950 — Article 19(1)
High Courts07 Oct 1998
Tirumala Coffee and Tea Vendors Association Vs TTD, Tirupathi and another
Andhra Pradesh High Court · (1999) 2 ALD 274 : (1999) 1 ALT 388
Constitution of India, 1950 — Article 21, 226
High Courts07 Oct 1998
Commissioner of Income Tax, A.P. II, Hyderabad Vs Dhanpal Jagadishwar
Andhra Pradesh High Court · (1999) 1 ALD 461 : (1999) 1 ALT 177 : (1999) 237 ITR 354
Income Tax Act, 1961 — Section 64