COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,158 of 1,755

High Courts28 Oct 1998Dismissed

Pinjari Hussain Sab alias Hussainappa and Others Vs State of A.P.

Andhra Pradesh High Court · (1998) 2 ALD(Cri) 815 : (1999) 1 ALT(Cri) 137 : (1999) CriLJ 811

Criminal Procedure Code, 1973 (CrPC) — Section 468Essential Commodities Act, 1955 — Section 12AA, 7, 7(1), 8

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High Courts27 Oct 1998

N. Suryanarayana Vs Booreddi China Venkataramana, Camp Clerk, Office of Superintendent of Police (Rural) Visakhapatnam and others

Andhra Pradesh High Court · (1999) 1 ACC 56 : (1998) 6 ALD 627 : (1998) 6 ALT 473

Motor Vehicles Act, 1988 — Section 168, 96

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High Courts27 Oct 1998

Zafu Javeed Vs V. Narasimha Reddy and others

Andhra Pradesh High Court · (1998) 6 ALD 663 : (1998) 6 ALT 608

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104Transfer of Property Act, 1882 — Section 52

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High Courts27 Oct 1998

N.P. Subrahmanyam Vs Managing Director, APSRTC, Musheerabad, Hyderabad and others

Andhra Pradesh High Court · (1999) 1 ALD 208 : (1998) 6 ALT 824

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High Courts27 Oct 1998

Konda Lakshmana Bapuji Vs Government of AP, Hyderabad and others

Andhra Pradesh High Court · (1998) 6 ALD 644 : (1998) 6 ALT 277

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166Andhra Pradesh Land Encroachment Act, 1905 — Section 6, 7Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 10, 8(2)

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High Courts27 Oct 1998

P. Lingamurthy Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (1998) 6 ALD 784 : (1998) 3 AnWR 745

Constitution of India, 1950 — Article 14SETWIN Employees Conduct, Discipline and Appeal Rules, 1983 — Rule 23

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High Courts27 Oct 1998Allowed

Jitendra Kumar Agarwal Vs Employees'' State Insurance Corporation

Andhra Pradesh High Court · (1998) 2 ALD(Cri) 892 : (1999) 1 ALT 799 : (1999) 2 ALT(Cri) 87 : (1998) 3 APLJ 373 : (1999) 3 LLJ 1604

Criminal Procedure Code, 1973 (CrPC) — Section 13, 14(1)Employees State Insurance Act, 1948 — Section 84, 85

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High Courts27 Oct 1998

V.V. Raghava Reddy Vs Govt. of A.P. and others

Andhra Pradesh High Court · (1998) 6 ALD 512 : (1998) 6 ALT 531

Andhra Pradesh Gram Panchayats (Declaration of Village) Rules, 1994 — Rule 3, 4, 6, 8, 9Andhra Pradesh Panchayat Raj Act, 1994 — Section 264, 3(2)Constitution of India, 1950 — Article 226

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High Courts27 Oct 1998

Neelam Madhusudhan Rao and another Vs Government of Andhra Pradesh

Andhra Pradesh High Court · (1998) 6 ALD 434 : (1998) 2 ALD(Cri) 953 : (1998) 2 ALT(Cri) 531

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 25, 321Penal Code, 1860 (IPC) — Section 324, 34, 342, 506

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High Courts27 Oct 1998

Y. Srinivasulu Reddy Vs Tirumala Tirupathi Devasthanam, Tirupathi, Chittoor District and others

Andhra Pradesh High Court · AIR 1999 AP 201 : (1998) 6 ALD 788 : (1998) 6 ALD 78 : (1998) 6 ALT 826

Constitution of India, 1950 — Article 12

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High Courts26 Oct 1998

G. Mutyalu Vs Managing Director, APSRTC, Hyderabad and another

Andhra Pradesh High Court · (1998) 6 ALD 432 : (1998) 6 ALT 23 : (1998) 3 APLJ 337

Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 — Regulation 18(2)Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 26, 28

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High Courts26 Oct 1998

R. Mallesu and another Vs Regional Manager, APSRTC, Srikakulam Region and another

Andhra Pradesh High Court · (1999) 1 ALD 190 : (1999) 1 ALT 191

Constitution of India, 1950 — Article 226

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High Courts26 Oct 1998

S.S. Janardhan Rao Vs Andhra University and Another

Andhra Pradesh High Court · (1998) 6 ALD 480

Andhra Pradesh Agricultural University Act, 1963 — Section 2Andhra Pradesh General Clauses Act, 1891 — Section 18, 8Andhra Pradesh University Act, 1991 — Section 2, 2(22), 2(23), 39, 57(3)

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High Courts23 Oct 1998