High Courts24 Sept 1998
Jayanthi Detergents Private Limited Vs Secretary, Company Law Board, Govt. of India and Others
Andhra Pradesh High Court · AIR 1999 AP 174 : (1998) 6 ALD 274 : (2001) 103 CompCas 184
Companies Act, 1956 — Section 3, 3(1), 43
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,162 of 1,755
High Courts23 Sept 1998
Gayam Eswaramma Vs Government of A.P. and others
Andhra Pradesh High Court · (1998) 6 ALD 143 : (1998) 6 ALT 308
Andhra Pradesh Gram Panchayats Act, 1964 — Section 51(4), 55, 55(1)Andhra Pradesh Panchayat Raj Act, 1995 — Section 2(30), 245(1), 268
High Courts23 Sept 1998
Kailashi Bai Vs Joint Secretary, Govt. of India, Ministry of Finance, Dept. of Revenue,''B'' Wing, New Delhi and others
Andhra Pradesh High Court · (1998) 6 ALD 318 : (1998) 2 ALD(Cri) 779 : (1998) 6 ALT 99 : (1998) 3 APLJ 458 : (1999) 1 RCR(Criminal) 352
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 5(A)Constitution of India, 1950 — Article 19, 21, 22(5)Foreign Exchange Regulation Act, 1973 — Section 35, 37, 40, 56, 9(1)
High Courts23 Sept 1998
Commissioner of Income Tax A.P.-II, Hyd. Vs P.B. Jai Sing
Andhra Pradesh High Court · (1998) 6 ALD 709 : (1998) 6 ALT 431
Income Tax Act, 1922 — Section 24(1)Income Tax Act, 1961 — Section 263, 72(3), 75, 77(1), 77(2)(b)
High Courts23 Sept 1998
Thakur Bahadur Singh and another Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (1998) 6 ALD 101 : (1998) 5 ALT 567
Constitution of India, 1950 — Article 226
High Courts23 Sept 1998
Commissioner of Income Tax Vs P.B. Jai Singh
Andhra Pradesh High Court · (1999) 237 ITR 513
Income Tax Act, 1961 — Section 263, 72, 75, 77(1)
High Courts23 Sept 1998
M. Raja Reddy Vs Revenue Divisional Officer and Others
Andhra Pradesh High Court · (1998) 6 ALD 166 : (1998) 6 ALT 589
Andhra Pradesh Panchayat Raj Act, 1994 — Section 245(1)Andhra Pradesh Panchayat Raj Act, 1995 — Section 20, 21, 245
High Courts23 Sept 1998
S. Shyamprasad Rao Vs Union Govt. of India and others
Andhra Pradesh High Court · AIR 1999 AP 38 : (1998) 6 ALD 349 : (1998) 6 ALT 121
Constitution of India, 1950 — Article 226
High Courts23 Sept 1998
G. Usha Rani Vs Joint Sub-Registrar-I
Andhra Pradesh High Court · (1998) 6 ALT 604 : (1999) 1 RCR(Civil) 557
Stamp Act, 1899 — Section 47A
High Courts22 Sept 1998
S.L. Reddi Vs APSRTC and Another
Andhra Pradesh High Court · (1998) 6 ALD 183 : (1998) 5 ALT 634 : (1998) 3 APLJ 218
Constitution of India, 1950 — Article 226
High Courts22 Sept 1998
Y.V. Subba Rao Vs Commissioner of Income Tax Commissioner of Income Tax Vs Y.V. Subba Rao
Andhra Pradesh High Court · (2000) 159 CTR 50 : (2000) 159 CTR 215 : (1999) 236 ITR 932 : (1999) 102 TAXMAN 356
Income Tax Act, 1961 — Section 176, 176(3A), 256
High Courts22 Sept 1998
Terry Gold (India) Limited, Hyd. and Another Vs TCI Finance Limited, Sec''bad
Andhra Pradesh High Court · (1998) 6 ALD 831 : (1999) 1 ALT 265
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 4
High Courts22 Sept 1998
Mahendar Tiwari Vs Government of A.P. and Another
Andhra Pradesh High Court · AIR 1999 AP 202
Constitution of India, 1950 — Article 14, 226
High Courts22 Sept 1998
Sajana Granites and others Vs Sai Enterprises
Andhra Pradesh High Court · (1998) 6 ALD 119 : (1998) 5 ALT 552
Evidence Act, 1872 — Section 18, 33, 74
High Courts22 Sept 1998
Theresa Vs Special Court under A.P. Land Grabbing Prohibition Act and Another
Andhra Pradesh High Court · (1998) 6 ALD 184 : (1998) 6 ALT 190 : (1999) 1 RCR(Civil) 282
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2Evidence Act, 1872 — Section 62, 63, 64, 65
High Courts22 Sept 1998
District Collector and Others Vs Yepuri Venkata Rama Rao and Others
Andhra Pradesh High Court · (1998) 6 ALT 270
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts22 Sept 1998
Revu Durga Prasad Vs Director General of Police and Others
Andhra Pradesh High Court · (1998) 6 ALD 196 : (1998) 6 ALT 29 : (1999) CriLJ 778
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3(1)Hindu Marriage Act, 1955 — Section 12(1)
High Courts21 Sept 1998
Commissioner of Income Tax Vs Bhooratnam and Co.
Andhra Pradesh High Court · (1999) 238 ITR 674
Income Tax Act, 1961 — Section 154, 32A
High Courts21 Sept 1998
Namuduri Atchyutaramaiah Vs Osuri Gangadharam (died) by LRs. and Others
Andhra Pradesh High Court · (1998) 6 ALD 713 : (1998) 6 ALT 758
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 16Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 38
High Courts21 Sept 1998
Lanka Satyanarayana Vs General Manager and Disciplinary Authority, Fertiliser Corp. of India Ltd. and Another
Andhra Pradesh High Court · (1998) 6 ALD 300
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(4)Constitution of India, 1950 — Article 12, 14Fertilizer Corporation of India Employees (Conduct, Discipline and Appeal) Rules, 1972 — Rule 17(4), 18(1), 23