Andhra Pradesh Shops and Establishments Act, 1966 — Section 41(1)Andhra Pradesh Shops and Establishments Act, 1988 — Section 10), 2, 2(5, 47, 47(3)Constitution of India, 1950 — Article 14, 15, 311

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High Courts09 Sept 1998

K. Rajaiah Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · (1998) 6 ALD 500 : (1998) 6 ALT 494

Constitution of India, 1950 — Article 341, 341(1), 342, 342(2)

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High Courts09 Sept 1998

L. Pramma (died) by LRs. and others Vs Kalakonda Shanker

Andhra Pradesh High Court · (1998) 6 ALD 127 : (1998) 5 ALT 646

Specific Relief Act, 1963 — Section 16(c)

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High Courts09 Sept 1998

K. Jagannadham Vs J. Narasimha

Andhra Pradesh High Court · (1998) 6 ALD 338(1) : (1998) 6 ALT 18

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 11(1), 11(4), 12

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High Courts09 Sept 1998Allowed

Mancham Venkateswara Rao Vs Commercial Tax Officer and Another

Andhra Pradesh High Court · (1999) 2 ALT 92

Andhra Pradesh General Sales Tax Act, 1957 — Section 33B, 33FAndhra Pradesh General Sales Tax Rules, 1957 — Rule 43

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High Courts09 Sept 1998

Grandhi Venkata Chitti Abbai and another

Andhra Pradesh High Court · AIR 1999 AP 91 : (1998) 6 ALD 117 : (1998) 5 ALT 618 : (1999) 2 DMC 621

Civil Rules of Practice — Rule 109(2)Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13

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High Courts08 Sept 1998

Sushrutha Educational Academy Society Vs Rachel Chatterjee and another

Andhra Pradesh High Court · (1998) 6 ALD 178 : (1998) 5 ALT 635 : (1999) CriLJ 2730

Contempt of Courts Act, 1971 — Section 2

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High Courts08 Sept 1998

Jaladi Sita Rama Koteswara Rao and others Vs Govt. of Andhra Pradesh and others

Andhra Pradesh High Court · (1998) 6 ALD 18

Land Acquisition Act, 1894 — Section 10, 11, 11(3), 4(1), 6(1)

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High Courts08 Sept 1998

Madupuru Kesavulu Naidu (died) by LRs. Vs Gottipati Narasimhulu Naidu and another

Andhra Pradesh High Court · (1999) 4 ALD 52 : (1999) 1 ALT 2

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts08 Sept 1998

Sona Exports Vs The Director of Mines and Geology and others

Andhra Pradesh High Court · (1998) 6 ALD 494 : (1998) 6 ALT 110

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 11(2), 12(5)Constitution of India, 1950 — Article 162Mines and Minerals (Development and Regulation) Act, 1957 — Section 2

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High Courts08 Sept 1998

Mir Khader Ali Vs Quazi Mohd. Abdul Basith Qureshi and Others

Andhra Pradesh High Court · (1999) 2 ALD 570 : (1999) 3 ALT 82

Khazis Act, 1880 — Section 2

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High Courts08 Sept 1998

Bethi Ramswamy and another Vs Madala Seetharamaiah

Andhra Pradesh High Court · (1998) 6 ALD 520 : (1998) 6 ALT 235 : (1998) 3 APLJ 271

Andhra Pradesh Agency Rules, 1924 — Rule 3, 5Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 2, 3(1), 3(2)Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts08 Sept 1998

Nandipati Sitayya and Co. Vs Mannava Ramakotaiah

Andhra Pradesh High Court · (1998) 6 ALD 358 : (1998) 6 ALT 94 : (1998) 3 APLJ 296

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 1

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High Courts07 Sept 1998

Defence Colony Resident Welfare Association Vs District Collector, Ranga Reddy Dist. and Others

Andhra Pradesh High Court · (1998) 5 ALD 681 : (1998) 5 ALT 556

Andhra Pradesh (Andhra Area) Town Planning Act, 1920 — Section 4Andhra Pradesh Municipalities (Layout) Rules, 1970 — Rule 10, 10(1), 10(4), 14, 2Andhra Pradesh Municipalities Act, 1965 — Section 184(2), 185, 185(3)

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