High Courts01 Sept 1998
A. Rama Rao Vs Deputy General Manager and Others
Andhra Pradesh High Court · (1998) 5 ALD 553 : (1998) 5 ALT 354
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,166 of 1,755
High Courts01 Sept 1998
Neelam Williams Vs Harun Pasha
Andhra Pradesh High Court · (1998) 6 ALD 244 : (1998) 6 ALT 26 : (1998) 3 APLJ 364
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(3), 10(4)(ii)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Sept 1998
Chowtupali Satyanarayana Vs Deputy Registrar of Co-op. Societies and Others
Andhra Pradesh High Court · (1998) 5 ALT 521 : (1998) 3 APLJ 98
High Courts31 Aug 1998
Pfimex Pharmaceuticals Ltd. Vs Gujarat Industrial Investment Corporation Ltd. and Others
Andhra Pradesh High Court · (1998) 6 ALD 52 : (1998) 3 AnWR 426
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)Constitution of India, 1950 — Article 226, 226(2)State Financial Corporations Act, 1951 — Section 29
High Courts31 Aug 1998
KISHANDAS Vs COMMISSIONER OF WEALTH-TAX
Andhra Pradesh High Court · (1999) 107 TAXMAN 4
High Courts31 Aug 1998
Kishandas Vs Commissioner of Wealth-tax
Andhra Pradesh High Court · (2000) 243 ITR 307
High Courts31 Aug 1998
Zaheer Bin Saleh Vs Mohan and Mohan Financers and Others
Andhra Pradesh High Court · AIR 1999 AP 79 : (1998) 5 ALT 398 : (1998) 2 ARBLR 544 : (1999) 1 RCR(Civil) 255
Arbitration Act, 1940 — Section 14, 14(1), 15, 15, 16, 16Limitation Act, 1908 — Article 158Limitation Act, 1963 — Article 119
High Courts31 Aug 1998
Md.Iqbal Ahmed and Others Vs High Court of Andhra Pradesh and Another
Andhra Pradesh High Court · (1998) 5 ALD 590 : (1998) 5 ALT 385
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22, 22Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 10, 2, 28, 5, 5(2)Constitution of India, 1950 — Article 14, 15, 15 (3, 16, 16(4)
High Courts28 Aug 1998
Bhagyanagar Khadi Samithi, Hyderabad Vs S.B. Chitnis (Died) and others
Andhra Pradesh High Court · (1998) 5 ALD 339 : (1998) 5 ALT 199 : (1998) 3 APLJ 307 : (1999) 4 CivCC 709
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 96Transfer of Property Act, 1882 — Section 106
High Courts28 Aug 1998
Sri Dona Thimmaraya Swamy Temple, Vittalampalli village, Ananthapur Dist Vs Pulagurla Thimmappa
Andhra Pradesh High Court · (1998) 6 ALD 429 : (1998) 6 ALT 60 : (1998) 3 APLJ 196
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 141Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 20Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Aug 1998
Land Acquisition Officer, Saifabad Vs Madhukar Rambhav Bhaskarwar and Others
Andhra Pradesh High Court · (1998) 6 ALD 89 : (1998) 5 ALT 468
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 18, 23, 4(1), 50(2), 6
High Courts28 Aug 1998
Tropical Agro Systems India Ltd. Vs Commissioner and Director of Agriculture, Govt. of A.P.
Andhra Pradesh High Court · (1998) 5 ALD 492 : (1998) 6 ALT 208
Insecticides Act, 1968 — Section 10, 12, 13, 14, 5Insecticides Rules, 1971 — Rule 10(4), 9
High Courts27 Aug 1998
Mohd. Jamal and other Vs Mohd. Sharfuddin and others
Andhra Pradesh High Court · (1998) 5 ALD 223 : (1998) 5 ALT 655 : (1998) 3 APLJ 169 : (1998) 2 APLJ 307 : (1999) 1 RCR(Civil) 158
Evidence Act, 1872 — Section 17, 21, 31, 68Registration Act, 1908 — Section 17
High Courts27 Aug 1998
Bhagya Lakshmi Cooperative Housing Society Ltd. Vs Sub-Registrar, Bowenpalli, Secunderabad Cantonment and Another
Andhra Pradesh High Court · (1998) 5 ALD 423 : (1998) 5 ALT 225
Stamp Act, 1899 — Section 3, 47A, 47A(1), 47A(2), 47A(6)Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1)
High Courts27 Aug 1998
Commissioner of Income Tax Vs A.P. Small Scale Industries Development Corporation
Andhra Pradesh High Court · (2000) 242 ITR 576
Income Tax Act, 1961 — Section 37(3A)
High Courts27 Aug 1998
Sunder Singh Vs Municipal Corporation of Hyderabad
Andhra Pradesh High Court · (1998) 6 ALD 112 : (1998) 6 ALT 202 : (2000) 2 APLJ 330 : (1999) 1 RCR(Civil) 285
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Aug 1998
COMMISSIONER OF Income Tax Vs A.P. SMALL-SCALE INDUSTRIES DEVELOPMENT CORPN.
Andhra Pradesh High Court · (2000) 163 CTR 300 : (1999) 106 TAXMAN 629
Income Tax Act, 1961 — Section 37
High Courts27 Aug 1998Allowed
Alapati Jalaiah Vs Asst. Commercial Tax Officer and Others
Andhra Pradesh High Court · (1998) 6 ALT 227
Andhra Pradesh General Sales Tax Act, 1957 — Section 19
High Courts27 Aug 1998
Commissioner of Income Tax Vs Shri Ramdas Motor Transport
Andhra Pradesh High Court · (1999) 238 ITR 177
Income Tax Act, 1961 — Section 132, 132(4), 143(3), 255(4), 256
High Courts26 Aug 1998
Regional Manager, APSRTC, Guntur Vs State Transport Appellate Tribunal Hyderabad and others
Andhra Pradesh High Court · (1998) 6 ALD 162
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258, 258(2)Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 100, 104, 47, 47(3), 57