COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,168 of 1,755

High Courts20 Aug 1998

Vikas Jalan Vs Nucon Industries Private Limited, Somajiguda, Hyderabad

Andhra Pradesh High Court · (1998) 5 ALD 402 : (1998) 3 AnWR 686 : (2001) 103 CompCas 343

Companies Act, 1956 — Section 433, 433(E), 434, 434(1), 439Contract Act, 1872 — Section 45Trusts Act, 1882 — Section 48

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High Courts20 Aug 1998

Duvvalu IIaiah and Others Vs Duvvala Ramaiah and Others

Andhra Pradesh High Court · (1998) 4 ALD 383 : (1997) 6 ALT 95

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts20 Aug 1998

Shri Ramakrishna Engineering Company Vs State of A.P. and Others

Andhra Pradesh High Court · (1998) 5 ALD 671

Constitution of India, 1950 — Article 14

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High Courts19 Aug 1998Allowed

Juthge Chandra Prasad Vs The State

Andhra Pradesh High Court · (1999) 1 ALT(Cri) 25 : (1999) CriLJ 32

Criminal Procedure Code, 1973 (CrPC) — Section 16, 16(2), 17, 17(1), 19Penal Code, 1860 (IPC) — Section 498A

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High Courts19 Aug 1998Allowed

Juthge Chandra Prasad Vs State

Andhra Pradesh High Court · (1998) 2 ALD(Cri) 616 : (1998) 3 APLJ 147 : (1999) 2 DMC 554

Criminal Procedure Code, 1973 (CrPC) — Section 16, 17, 19, 374, 374(3)Penal Code, 1860 (IPC) — Section 498A

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High Courts19 Aug 1998

Kodali Nageswara Rao Vs Koneru Venu and Another

Andhra Pradesh High Court · (1998) 5 ALD 563

Criminal Procedure Code, 1973 (CrPC) — Section 200, 256(3)Passports Act, 1967 — Section 10(3)Penal Code, 1860 (IPC) — Section 488

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High Courts19 Aug 1998

Menta Mastan Rao and another Vs Govt. of A.P. and another

Andhra Pradesh High Court · (1998) 5 ALD 674 : (1998) 5 ALT 488

Andhra Pradesh Vacant Lands in Urban Areas (Probibition of Alienation) Act, 1972 — Section 7(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(6), 11, 19(1), 2

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High Courts19 Aug 1998

Md. Hussain Vs A.P.S.R.T.C., Musheerabad, Hyderabad and another

Andhra Pradesh High Court · (1998) 5 ALD 370 : (1998) 5 ALT 764

Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 2(xv), 30Constitution of India, 1950 — Article 226Road Transport Corporations Act, 1950 — Section 45(1), 45(2)(c), 50(1)

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High Courts18 Aug 1998Dismissed

State of A.P. Vs Amara Raja Batteries

Andhra Pradesh High Court · (1998) 111 STC 664

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High Courts18 Aug 1998

C.V. Nana Rao Vs Secretary to Government, L.A. and J., Govt. of A.P. and Others

Andhra Pradesh High Court · (1998) 5 ALD 300

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 19(2)Andhra Pradesh State Higher Judicial Services Rules, 2007 — Rule 14, 16Constitution of India, 1950 — Article 311(2)

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High Courts18 Aug 1998

R. Fakruddin and others Vs A.P.S.E.B., Hyderabad and others

Andhra Pradesh High Court · (1998) 5 ALD 375 : (1998) 5 ALT 538

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High Courts18 Aug 1998

Kolleri Constructions, Hyd. Vs Nectar Laboratories, Ltd., Hyd.

Andhra Pradesh High Court · (1998) 5 ALD 306 : (1998) 5 ALT 213

Arbitration Act, 1940 — Section 11, 12, 20, 8Arbitration and Conciliation Act, 1996 — Section 11(6)Contract Act, 1872 — Section 14, 15, 16, 16(3), 17

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High Courts18 Aug 1998

A. Pramila and Another Vs G.V. Rathaiah

Andhra Pradesh High Court · (1998) 5 ALD 689 : (1998) 5 ALT 719 : (1998) 3 APLJ 130 : (1999) 1 CivCC 38

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 47Specific Relief Act, 1963 — Section 21, 22, 22(1), 28, 28(1)Transfer of Property Act, 1882 — Section 55, 55(1)

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High Courts18 Aug 1998