COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,170 of 1,755

High Courts07 Aug 1998

Vemula Shanker Vs Nakod Pandarinath and Others

Andhra Pradesh High Court · (1998) 6 ALD 252 : (1998) 6 ALT 133 : (1999) 2 CivCC 476 : (1999) 1 RCR(Civil) 502

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 20(2)

High Courts07 Aug 1998

Bhupinder Investment Company (P) Ltd. Vs Midland Industries Limited

Andhra Pradesh High Court · (1998) 5 ALD 117

Companies Act, 1956 — Section 433, 434, 434(1)

High Courts07 Aug 1998

Santi Seetharamayya and Another Vs Santi Yegna Narayana Murthy and Another

Andhra Pradesh High Court · (1998) 2 ALD(Cri) 537 : (1998) 2 ALT(Cri) 510 : (1998) 3 APLJ 261 : (1999) 2 DMC 329

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(1), 177, 462

High Courts07 Aug 1998

V. Gopalam Vs Acharya N.G. Ranga Agricultural University, Rajendranagar and Another

Andhra Pradesh High Court · (1998) 5 ALD 364 : (1998) 3 AnWR 596

Andhra Pradesh Agricultural University Act, 1963 — Section 23(6), 39(1), 39(2), 9Constitution of India, 1950 — Article 14, 226

High Courts07 Aug 1998Dismissed

Smt. Vijayalakshmi Vs Hari Hara Ginning and Pressing Pvt. Ltd.

Andhra Pradesh High Court · (1999) 3 CompLJ 283

Companies Act, 1956 — Section 433, 434(1)

High Courts07 Aug 1998

Commissioner of Wealth Tax Vs Trustees of Sahebzadi Anwar Begum Trust, Hyderabad

Andhra Pradesh High Court · (1999) 1 ALD 747 : (1998) 6 ALT 806 : (1998) 3 APLJ 69 : (1998) 234 ITR 282

Wealth Tax Act, 1957 — Section 14, 16(3), 2, 21(1), 3

High Courts07 Aug 1998Allowed

C. Bala Varada Reddy Vs District Registrar and Others

Andhra Pradesh High Court · (1998) 5 ALT 93

Registration Act, 1908 — Section 35(3)

High Courts07 Aug 1998Allowed

Sri Lakshminarayana Contractors Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2000) 118 STC 131

Andhra Pradesh General Sales Tax Act, 1957 — Section 5F, 5H

High Courts06 Aug 1998

Public Prosecutor, High Court of A.P. Vs Thummala Janardhana Rao and Others

Andhra Pradesh High Court · (1998) 5 ALD 262 : (1998) 2 ALD(Cri) 447 : (1998) 2 ALT(Cri) 479 : (1998) CriLJ 4450

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 154, 155

High Courts06 Aug 1998

A.J. Peter Vs Conservator of Forests, Ananthapur and others

Andhra Pradesh High Court · (1999) 2 ALD 268 : (1999) 1 ALT 382

Andhra Pradesh Forest Act, 1967 — Section 35

High Courts06 Aug 1998

B. Yashodabai and others Vs Registrar of Co-op. Societies, Govt. of A.P., Hyderabad and others

Andhra Pradesh High Court · (1998) 5 ALD 485

Constitution of India, 1950 — Article 12, 141, 16

High Courts06 Aug 1998

A.V.R.K. Parama Hamsa Vs Director (Personnel), N.T.P.C. Limited, New Delhi and others

Andhra Pradesh High Court · (1998) 6 ALD 221 : (1998) 4 ALT 733

High Courts06 Aug 1998

Rev. Moyya Gabriel Dhanaraju Vs V. Venkata Kantharao and Another

Andhra Pradesh High Court · (1998) 5 ALD 298 : (1998) 5 ALT 600

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts05 Aug 1998

ABC India Limited Vs Govt. of A.P. and another

Andhra Pradesh High Court · (1998) 5 ALD 399

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 24, 26

High Courts05 Aug 1998

Vempati Balaji and others Vs D. Vijaya Gopala Reddi and another

Andhra Pradesh High Court · (1999) 2 ALD 669 : (1999) 2 ALT 125 : (1999) 2 ALT(Cri) 93 : (1999) 1 CivCC 691 : (1999) 2 RCR(Criminal) 184

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420

High Courts05 Aug 1998

District Collector/Chairman Dist. Scheduled Caste Service Co-op. Society Ltd., Adilabad and others Vs U. Shankar

Andhra Pradesh High Court · (1999) 2 ALD 74 : (1999) 1 ALT 173

Constitution of India, 1950 — Article 140(2), 215, 226Contempt of Courts Act, 1971 — Section 12, 19

High Courts05 Aug 1998

Shahebzadi Mallika Jehan Begum and Another Vs Municipal Corporation of Hyd. and Others

Andhra Pradesh High Court · (1998) 5 ALD 79 : (1998) 3 AnWR 576

Andhra Pradesh Survey and Boundaries Act, 1923 — Section 13, 9(2)Constitution of India, 1950 — Article 14, 226, 300

High Courts05 Aug 1998

Commissioner of Income Tax, Vijayawada Vs New Srinivasa Construction Company

Andhra Pradesh High Court · (1998) 5 ALD 520 : (1999) 236 ITR 503

Income Tax Act, 1961 — Section 143(3), 256(2), 263(1)

High Courts05 Aug 1998

Ch. Satyanarayana and others Vs Sri Seetharama Swamy Prabhuvu Varu, Khammam Dist. and others

Andhra Pradesh High Court · (1998) 5 ALD 27 : (1998) 5 ALT 98 : (1998) 3 APLJ 114

Andhra Pradesh (Andhra Area) Hindu Religious and Charitable Endowments Act, 1951 — Section 10, 18, 87Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Section 7, 7(1)Constitution of India, 1950 — Article 226

High Courts04 Aug 1998

K. Koteswararao Vs APSRTC National Mazdoor Union and Others

Andhra Pradesh High Court · (1998) 6 ALD 440

Constitution of India, 1950 — Article 19Industrial Disputes Act, 1947 — Section 10(1), 10(3), 12(3), 22, 23