High Courts04 Aug 1998
A. Peshetty Vs State of A.P. and others
Andhra Pradesh High Court · (1998) 5 ALD 413
Andhra Pradesh Last Grade Service Rules, 1992 — Rule 5Constitution of India, 1950 — Article 309
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,171 of 1,755
High Courts04 Aug 1998
S. Suryanarayana and Others Vs Dist. Co-op. Officer, Visakhapatnam and Others
Andhra Pradesh High Court · (1998) 5 ALD 495 : (1998) 3 AnWR 356
Payment of Bonus Act, 1965 — Section 36
High Courts04 Aug 1998
Tanuku Veera Venkata Satyanarayana Sarma Vs Akula Raja Rao and others
Andhra Pradesh High Court · (1999) 1 ALD 157 : (1998) 6 ALT 821
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 3A, Order 43 Rule 2
High Courts04 Aug 1998
Advocate General, High Court Buildings, Hyderabad Vs Srinivasa Rao Kumbhari
Andhra Pradesh High Court · (1998) 5 ALD 259 : (1998) 2 ALD(Cri) 444 : (1998) 5 ALT 4 : (1998) 3 APLJ 143 : (1998) CriLJ 4732
Contempt of Courts Act, 1971 — Section 12, 2Extradition Act, 1962 — Section 19(1), 2Penal Code, 1860 (IPC) — Section 363
High Courts04 Aug 1998
Union of India Vs V.S. Ravindra Reddy and others
Andhra Pradesh High Court · (1998) 5 ALD 624 : (1998) 5 ALT 300
Arbitration Act, 1940 — Section 12, 20, 5, 8, 8(1)
High Courts04 Aug 1998
S.B.C.B. Ltd., Operators and Workers Union, Rajahmundry Vs State of A.P. and others
Andhra Pradesh High Court · (1998) 5 ALD 454
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23Industrial Disputes Act, 1947 — Section 18(1), 18(3), 2, 2, 25
High Courts04 Aug 1998
Hony. Correspondent, Sri Savithri Kanya Unnatha Patha Sala, Hyd. Vs Commissioner and Director of School Education, Govt. of A.P., Hyd. and others
Andhra Pradesh High Court · (1998) 5 ALD 513
Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993 — Rule 12, 12(8), 12(9)
High Courts03 Aug 1998
COMMIONER OF INCONE TAX Vs MUMTAZ YARUD DOWLA WA0F
Andhra Pradesh High Court · (1999) 153 CTR 153
Income Tax Act, 1961 — Section 11, 11(2)
High Courts03 Aug 1998
M. Radha Sri Krishna Vs State of Andhra Pradesh, Education Dept., Hyderabad and others
Andhra Pradesh High Court · (1999) 2 ALD 458 : (1999) 2 ALT 308
Constitution of India, 1950 — Article 14
High Courts03 Aug 1998
G.S. Srikanth, MD, Talavadi Rock and Mineral Products, Madras and others Vs Sri Lakshmi Financiers and Others
Andhra Pradesh High Court · (1998) 5 ALD 268 : (1998) 2 ALD(Cri) 378 : (1998) 2 ALT(Cri) 486 : (1998) 3 APLJ 285 : (1999) 3 CivCC 711 : (1999) 98 CompCas 321 : (1999) CriLJ 329 : (1999) 4 RCR(Criminal) 411
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts03 Aug 1998
K.S.S.N. Sarma Vs State Bank of India and others
Andhra Pradesh High Court · (1998) 4 ALD 722
Constitution of India, 1950 — Article 226, 38, 39, 46
High Courts31 Jul 1998Dismissed
Sri Satyanarayana Talkies Vs Commissioner, Narasaraopet Municipality
Andhra Pradesh High Court · (1998) 5 ALT 758
Andhra Pradesh Municipalities Act, 1965 — Section 85
High Courts31 Jul 1998
M.Mohan Rao and ohters Vs Revenue Divisional officer and others
Andhra Pradesh High Court · (1998) 5 ALD 193 : (1998) 5 ALT 323
Andhra Pradesh Panchayat Raj Act, 1994 — Section 153, 153(1), 171(1), 181, 243(F)Andhra Pradesh Panchayat Raj Rules, 1997 — Rule 8Constitution of India, 1950 — Article 14, 243(F)
High Courts30 Jul 1998
Nallabilli Satyanarayana Vs Kinthali Krishna Rao
Andhra Pradesh High Court · (1999) 2 ALD 659 : (1999) 2 ALT 612 : (1999) 2 APLJ 216
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 22, 39(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 33, 107, 151Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts29 Jul 1998
Radha Bai and Others Vs Yasoda Bai and Others
Andhra Pradesh High Court · (1998) 6 ALT 555
Evidence Act, 1872 — Section 114Specific Relief Act, 1963 — Section 16
High Courts29 Jul 1998
Naval Kishore Somani Vs Poonam Somani
Andhra Pradesh High Court · AIR 1999 AP 1 : (1998) 5 ALD 349 : (1998) 5 ALT 234 : (1998) 3 APLJ 244 : (1998) 3 CivCC 179 : (1999) 1 DMC 415 : (1998) 4 RCR(Civil) 689
Evidence Act, 1872 — Section 3Hindu Marriage Act, 1955 — Section 13, 13(1)Penal Code, 1860 (IPC) — Section 498
High Courts29 Jul 1998
Dommeti Lakshmi Vasundhara (died) and others Vs State of A.P.
Andhra Pradesh High Court · (1998) 5 ALD 243 : (1998) 5 ALT 675 : (1998) 3 APLJ 36
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 3(1), 8(1)Constitution of India, 1950 — Article 13Hindu Succession Act, 1956 — Section 14(1), 14(2), 30
High Courts29 Jul 1998
G. Laxminarasamma (Smt.) Vs Director, A.P. Engg. Research Labs Himayathsagar, Hyderabad and another
Andhra Pradesh High Court · (1998) 2 ACC 601 : (2000) ACJ 85 : (1998) 4 ALD 699 : (1998) 4 ALT 541 : (1999) 1 AnWR 138 : (1998) 3 APLJ 9
High Courts29 Jul 1998
Jagadamba Pearls Dealer Vs Airport Authority of India, National Airports Division, Chennai and others
Andhra Pradesh High Court · (1998) 5 ALD 233
Constitution of India, 1950 — Article 14
High Courts28 Jul 1998
Majlis-c-Shura Dasti Parcha Bafi Hermain Sharifain Wakf Committee Vs A.P. Wakf Board, Hyderabad and others
Andhra Pradesh High Court · (1998) 5 ALD 236 : (1998) 5 ALT 761 : (1999) 1 RCR(Civil) 259
Constitution of India, 1950 — Article 372, 395Waqf Act, 1995 — Section 71, 96, 97