High Courts23 Jul 1998
Ramlal Agarwal Vs Rampratap and Others
Andhra Pradesh High Court · (1998) 6 ALD 76
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,173 of 1,755
High Courts23 Jul 1998
Kolluri Suryanarayana Murthy Choultry Vs Kolluri Lakshmana Rao and Others
Andhra Pradesh High Court · (1998) 5 ALD 507 : (1998) 5 ALT 606
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 1(3), 2(4, 25, 26(3), 27Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 27Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
High Courts22 Jul 1998
P.S. Rao Vs Special Officer and Competent Authority, Urban Land Ceiling, Hyd. and Another
Andhra Pradesh High Court · (1998) 4 ALD 697 : (1998) 4 ALT 603 : (1999) 1 AnWR 129
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(5), 20(1), 33
High Courts22 Jul 1998
Ade Bhaskara Rao Vs State and Another
Andhra Pradesh High Court · (1998) 5 ALD 418 : (1998) 2 ALD(Cri) 620 : (1998) 2 ALT(Cri) 579
Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts22 Jul 1998
Kausalya Devi (Smt.) Vs A.P.S.E. Board, Hyd. and another
Andhra Pradesh High Court · (1998) 4 ALD 701 : (1998) 4 ALT 594 : (1998) 3 CivCC 695
Electricity Act, 1910 — Section 24
High Courts22 Jul 1998
R. Nagarajan Vs Vice-Chancellor, University of Hyderabad, Central University, Hyd. and Another
Andhra Pradesh High Court · (1998) 4 ALD 694 : (1998) 4 ALT 586
Constitution of India, 1950 — Article 14
High Courts22 Jul 1998
Commissioner of Income Tax, Visakhapatnam Vs Circar Enterprises
Andhra Pradesh High Court · (1998) 5 ALD 524 : (1998) 234 ITR 628
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 38, 39Andhra Pradesh Excise (Arrack and Toddy Licences General Conditions) Rules, 1969 — Rule 19(1, 2)Andhra Pradesh Excise Act, 1968 — Section 36, 41
High Courts22 Jul 1998
G.R. Desai and others Vs Registrar of Companies of A.P., Koti, Hyd. and others
Andhra Pradesh High Court · (1998) 5 ALD 36 : (1998) 3 AnWR 91 : (1999) 95 CompCas 138
Companies Act, 1956 — Section 10
High Courts22 Jul 1998
Bank of India SC/ST Welfare Organisation Vs Zonal Manager, Bank of India, Zonal Office, A.P. Zone, Hyderabad and another
Andhra Pradesh High Court · (1998) 4 ALD 701(1) : (1998) 4 ALD 701 : (1998) 4 ALT 504
High Courts22 Jul 1998
Medwin Hospital Vs State of A.P.
Andhra Pradesh High Court · (1998) 4 ALD 670 : (1998) 2 ALD(Cri) 257 : (1999) 2 ALT 471 : (1998) 2 ALT(Cri) 250
Andhra Pradesh Water (Prevention and Control of Pollution) Rules, 1976 — Rule 2, 36, 37Criminal Procedure Code, 1973 (CrPC) — Section 190, 202, 482Water (Prevention and Control of Pollution) Act, 1974 — Section 2, 24, 25, 26, 43
High Courts21 Jul 1998
Secunderabad Health Care Vs Secunderabad Hospitals
Andhra Pradesh High Court · (1998) 4 ALD 613 : (1998) 2 ALD(Cri) 206 : (1998) 2 ALT(Cri) 293 : (1999) 1 CivCC 493 : (1998) CriLJ 4521 : (1999) 1 RCR(Criminal) 469
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 34(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts21 Jul 1998Dismissed
N. Lakshmanan and Others Vs Sri Shanmukha Cotton Traders and Another, Sri Lakshmi Cotton Traders and Another and Sarika Cotton Traders and Another L. Narayan Chettiar and Others Vs Sri Shanmukha Cotton Traders and Another, Sri Balaji Cotton Associates and Another and Sri Laxmi Cotton Traders and Another
Andhra Pradesh High Court · (1998) 2 ALT(Cri) 494 : (2000) 102 CompCas 154
Criminal Procedure Code, 1973 (CrPC) — Section 220Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(2)
High Courts21 Jul 1998
S.P.S. Omkarnath Vs State of A.P. and Another
Andhra Pradesh High Court · (1998) 5 ALD 168 : (1998) 2 ALD(Cri) 610 : (1998) 5 ALT 138
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 498
High Courts21 Jul 1998
T. Srinivasa Rao Vs State and Koroor Vysya Bank
Andhra Pradesh High Court · (1998) 4 ALD 599 : (1998) 2 ALD(Cri) 248
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(3), 168, 173Penal Code, 1860 (IPC) — Section 120B, 154(1), 156(1), 156(2), 190
High Courts21 Jul 1998
N. Laxman and others Vs Sri Shanukha Cotton Traders
Andhra Pradesh High Court · (1998) 4 ALD 681 : (1998) 2 ALD(Cri) 201 : (2001) 1 RCR(Criminal) 546
Criminal Procedure Code, 1973 (CrPC) — Section 219, 219(1), 220, 220(1), 319Negotiable Instruments Act, 1881 (NI) — Section 138, 141(1), 141(2)
High Courts21 Jul 1998
Union of India, All India Radio, Hyderabad Vs Kwality Consturction, Engineer and another
Andhra Pradesh High Court · (1998) 5 ALD 276 : (1998) 5 ALT 16
Arbitration Act, 1940 — Section 17, 30, 33, 35Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13
High Courts21 Jul 1998
B.R. Associates Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1998) 5 ALT 367 : (1999) 236 ITR 465
High Courts21 Jul 1998Dismissed
Medwin Hospitals and Another Vs State of A.P. and Another
Andhra Pradesh High Court · (1999) CriLJ 782
Andhra Pradesh Water (Prevention and Control of Pollution) Act, 1974 — Section 2, 24, 25, 25(2), 26Andhra Pradesh Water (Prevention and Control of Pollution) Rules, 1976 — Rule 2, 36, 37Criminal Procedure Code, 1973 (CrPC) — Section 190, 482
High Courts17 Jul 1998
Kaligotla Venkata Sivarama Krishna Vs Kaligotla Seeta Mahalakshmi and Others
Andhra Pradesh High Court · (1998) 5 ALD 177 : (1998) 5 ALT 78 : (1998) 3 APLJ 318
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2, 32Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Madhya Bharat Accommodation Control Act, 1955 — Section 3
High Courts17 Jul 1998
Forest Range Officer, Gandhari, Nizamabad Dist. Vs K. Raju and others
Andhra Pradesh High Court · (1998) 4 ALD 624 : (1998) 4 ALT 445
Andhra Pradesh Forest Act, 1967 — Section 44(2)