COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,175 of 1,755

High Courts10 Jul 1998

Bheeravolu Madan Mohan Reddy Vs Sub-Divisional Magistrate and Revenue Divisional Officer, Polancha, Khammam Dist. and another

Andhra Pradesh High Court · (1998) 4 ALD 608 : (1998) 2 ALD(Cri) 186 : (1998) 2 ALT(Cri) 283 : (1998) 3 APLJ 62 : (1999) CriLJ 744

Criminal Procedure Code, 1973 (CrPC) — Section 107, 134, 145, 145(1), 145(4)

Read judgment

High Courts10 Jul 1998

Mohmed Abdullah (died) by LRs. Vs Special Deputy Collector Land Acquisition (General), Hyd.

Andhra Pradesh High Court · (1998) 4 ALD 714 : (1998) 4 ALT 568 : (1998) 3 APLJ 152

Andhra Pradesh General Clauses Act, 1891 — Section 8Constitution of India, 1950 — Article 14, 300Land Acquisition Act, 1894 — Section 11, 18, 19, 4(1), 6

Read judgment

High Courts09 Jul 1998

A.G. Satyanarayana and others Vs A.P. State Electricity Board and others

Andhra Pradesh High Court · (1998) 5 ALD 95 : (1998) 5 ALT 140

Andhra Pradesh Electricity Department Operation Subordinate Service Rules — Rule 5Andhra Pradesh State Electricity Board Service Regulations — Regulation 24, 24(1)

Read judgment

High Courts09 Jul 1998

C.A. Muthu Krishnan Vs M. Rajyalakshmi and Another

Andhra Pradesh High Court · AIR 1999 AP 311 : (1998) 4 ALT 283

Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 33

Read judgment

High Courts09 Jul 1998

B.S. Santha Kumari Vs Government of A.P. and Others

Andhra Pradesh High Court · (1998) 6 ALD 26

Constitution of India, 1950 — Article 14, 41

Read judgment

High Courts09 Jul 1998

Andhra Pradesh Tobacco Growers Co-operative Ltd., Ongole Vs Anjaneya Tobacco Co. and others

Andhra Pradesh High Court · (1998) 5 ALD 188 : (1998) 5 ALT 331 : (1998) 2 APLJ 471

Sales of Goods Act, 1930 — Section 54(2), 58

Read judgment

High Courts08 Jul 1998

G. Jyothi Rani and others Vs Government of A.P. and others

Andhra Pradesh High Court · (1998) 5 ALD 315 : (1998) 5 ALT 52

Administrative Tribunals Act, 1985 — Section 28Constitution of India, 1950 — Article 14, 16, 226, 227, 309

Read judgment

High Courts06 Jul 1998

Bharat Metals, Chirala, Prakasam Dist. Vs Special Assistant Commercial Tax Officer, (DS), Chirala and another

Andhra Pradesh High Court · (1998) 4 ALD 484 : (1998) 4 ALT 171

Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 28, 32, 32(1)Constitution of India, 1950 — Article 226

Read judgment

High Courts06 Jul 1998

B. Kistaiah Vs Government of India and others

Andhra Pradesh High Court · (1998) 5 ALD 135 : (1998) 2 ALD(Cri) 466 : (1998) 4 ALT 738

Central Excises and Salt Act, 1944 — Section 12(A), 12E, 13, 23Constitution of India, 1950 — Article 14, 21, 226Contempt of Courts Act, 1971 — Section 2

Read judgment

High Courts06 Jul 1998

P. Dayaratnam Vs Kodavalivaripalem Gram Panchayat, Parchur Mandal, Prakasam Dist. and others

Andhra Pradesh High Court · (1998) 4 ALD 552 : (1998) 4 ALT 591

Read judgment

High Courts05 Jul 1998

Regula Bruhaspathi Rao Vs State of A.P. and another

Andhra Pradesh High Court · (1998) 4 ALD 689 : (1998) 2 ALD(Cri) 195 : (1998) 2 ALT(Cri) 596 : (1999) 1 AnWR 132 : (1998) 2 APLJ 444

Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 21, 409, 465, 477

Read judgment

High Courts03 Jul 1998

V.B.C. Industries Ltd. Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1999) 236 ITR 335

Income Tax Act, 1961 — Section 256(1), 256(2), 37(1)

Read judgment

High Courts03 Jul 1998

Y. Venkat Reddy Vs The Court of the District Munsif, Atmakur and Others

Andhra Pradesh High Court · (1998) 4 ALD 564 : (1998) 4 ALT 495

Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 34(7), 35(1)Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 35Constitution of India, 1950 — Article 243, 324

Read judgment

High Courts03 Jul 1998

Sri Venkateswara University Teachers Association, Tirupati and others Vs Sri Venkateswara University, Tirupati

Andhra Pradesh High Court · (1998) 4 ALD 305 : (1998) 4 ALT 150 : (1998) 3 APLJ 11

Andhra Pradesh Education Act, 1982 — Section 19, 20Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 2Constitution of India, 1950 — Article 14, 15, 371

Read judgment

High Courts03 Jul 1998

C. Pramila and Another Vs State Bank of Hyderabad and Others

Andhra Pradesh High Court · (1998) 4 ALT 170 : (1998) 3 CivCC 530

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A

Read judgment

High Courts02 Jul 1998

Authorised Officer, Land Reforms Medak and others Vs V. Suryanarayana Raju and others

Andhra Pradesh High Court · (1998) 5 ALD 20 : (1998) 4 ALT 819

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 11, 23, 8Civil Procedure Code, 1908 (CPC) — Order 21 Rule 83, Order 21 Rule 90, 151Limitation Act, 1963 — Section 5

Read judgment

High Courts01 Jul 1998

Trust Association of Convention of Baptist Churches of Northern Circars Vs State of A.P. and others

Andhra Pradesh High Court · (1998) 4 ALD 554 : (1998) 4 ALT 354

Andhra Pradesh Education Act, 1982 — Section 60, 60(1), 67Constitution of India, 1950 — Article 136, 226, 30(1), 32

Read judgment

High Courts01 Jul 1998

Guiram Laloi (dead) by LRs. Vs Mir Azam Ali (dead) by LRs.

Andhra Pradesh High Court · (1998) 4 ALD 313 : (1998) 4 ALT 191 : (1998) 2 APLJ 433

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)

Read judgment

High Courts01 Jul 1998

Government of Andhra Pradesh Vs D. Siva Pradesh and others

Andhra Pradesh High Court · (1998) 4 ALD 336 : (1998) 4 ALT 330

Andhra Pradesh Administrative Tribunals Act, 1985 — Section 6, 8Constitution of India, 1950 — Article 14

Read judgment

High Courts01 Jul 1998

Doddigunta Fisherman Co-operative Society Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · (1998) 4 ALD 627 : (1998) 4 ALT 595

Andhra Pradesh Panchayat Raj Act, 1994 — Section 56

Read judgment