COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,177 of 1,755

High Courts25 Jun 1998

Varalakshmi Vs C. Hanumantha Reddy

Andhra Pradesh High Court · (1998) 5 ALD 496 : (1998) 5 ALT 749 : (1999) 1 CivCC 181 : (1999) 1 RCR(Civil) 248

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1, Order 5 Rule 10, Order 5 Rule 11, Order 5 Rule 12, Order 5 Rule 13Limitation Act, 1963 — Article 123, 5

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High Courts25 Jun 1998

New India Assurance Co. Ltd. Vs Thippamma and Others

Andhra Pradesh High Court · (1998) 5 ALT 735

Motor Vehicles Act, 1988 — Section 147, 166, 167

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High Courts24 Jun 1998

Alhari Narayana Swamy Vs Commissioner, Endowments Department, Tilak Road, Hyderabad. and others

Andhra Pradesh High Court · (1998) 4 ALD 370 : (1998) 4 ALT 286 : (1998) 2 APLJ 325

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 29(5), 5

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High Courts24 Jun 1998

Jamunabai and Another Vs Sharadabai and Others

Andhra Pradesh High Court · (1998) 4 ALD 655 : (1998) 4 ALT 676 : (1999) 1 CivCC 320

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 27, 141, 151, 2Evidence Act, 1872 — Section 63Registration Act, 1908 — Section 17, 17(1)

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High Courts24 Jun 1998

P. Rajaiah Vs Veera Shaiva Vidyavardhak Sangh, Yadgir

Andhra Pradesh High Court · (1998) 4 ALD 443 : (1998) 4 ALT 275

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)

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High Courts24 Jun 1998

K. Prasad Vs Managing Director, APSRTC, Musheerabad, Hyderabad and others

Andhra Pradesh High Court · (1999) 3 ALD 645 : (1999) 4 ALT 765

Constitution of India, 1950 — Article 226

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High Courts24 Jun 1998

Kanakadurga Binny Rice Mill, Rajampet, Warangal District Vs State of Andhra Pradesh, Hyderabad

Andhra Pradesh High Court · (1998) 4 ALD 523 : (1998) 4 ALT 641

Andhra Pradesh General Sales Tax Act, 1957 — Section 19, 20, 20(1), 20(2), 20(3)

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High Courts24 Jun 1998

Andhra Pradesh State Warehousing Corporation Vs R. Nagaraju

Andhra Pradesh High Court · (1998) 4 ALD 534 : (1998) 4 ALT 431 : (1999) 1 AnWR 210

Andhra Pradesh State Warehousing Corporation Employees Gratuity Fund Regulations, 1974 — Regulation 4Warehousing Corporations Act, 1962 — Section 42

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High Courts23 Jun 1998Allowed

Addu Mallesh and Another Vs G. Pandu

Andhra Pradesh High Court · (1998) 5 ALT 267

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

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High Courts23 Jun 1998

Tammineedi Subba Rao Vs Deputy Registrar of Coop. Societies, Bhimavaram and Others

Andhra Pradesh High Court · (1998) 4 ALD 197 : (1998) 4 ALT 293

Constitution of India, 1950 — Article 136, 141, 226, 32

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High Courts23 Jun 1998

D. Gopal Krishan Rao and others Vs District Collector, Government of Andhra Pradesh, Adilabad and Others

Andhra Pradesh High Court · (1998) 4 ALD 187 : (1998) 3 ALT 791

Andhra Pradesh Agency Rules, 1924 — Rule 1, 1(2)Civil Procedure Code, 1908 (CPC) — Section 9Land Acquisition Act, 1894 — Section 17(3), 4(1), 6

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High Courts23 Jun 1998

Peela Pothi Naidu Vs State of Pradesh and others

Andhra Pradesh High Court · (1999) 4 ALD 170 : (1999) 4 ALT 161 : (1999) 2 APLJ 142

Andhra Pradesh Commission of Inquiry Rules, 1968 — Rule 4Commissions of Inquiry Act, 1952 — Section 3(1)Constitution of India, 1950 — Article 14, 19, 21, 226, 235

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High Courts22 Jun 1998