High Courts16 Jun 1998Allowed
Sri Vasavi Cold Retreads Pvt. Ltd. Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1998) 111 STC 208
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,178 of 1,755
High Courts15 Jun 1998
J. Rameshwar Rao and another Vs Narsing Rao and others
Andhra Pradesh High Court · AIR 1999 AP 34 : (1998) 4 ALD 626 : (1998) 4 ALT 461 : (1998) 2 APLJ 451
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11(2), 24, 26
High Courts15 Jun 1998
Nagarjuna Finance Ltd., Hyd. Vs Kanosika Laboratories Ltd. and Another
Andhra Pradesh High Court · AIR 1998 AP 396 : (1998) 4 ALD 229 : (1998) 4 ALT 563 : (1998) 2 ALT(Cri) 198 : (1998) 2 APLJ 395 : (1998) 3 CivCC 566 : (1998) 94 CompCas 127 : (1998) 4 RCR(Criminal) 103
Companies Act, 1956 — Section 446(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14Employees State Insurance Act, 1948 — Section 86
High Courts15 Jun 1998
Palcvala Suryanarayana Vs Mosa Kamaraju
Andhra Pradesh High Court · (1998) 5 ALD 166 : (1998) 3 CivCC 553 : (1998) 4 RCR(Civil) 507
Stamp Act, 1899 — Section 36
High Courts15 Jun 1998
Sathi Jagannadha Reddy Vs Kovvuri Rukmini and others
Andhra Pradesh High Court · AIR 1999 AP 94 : (1998) 5 ALD 251 : (1998) 4 ALT 158 : (1998) 3 APLJ 225
Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts15 Jun 1998Allowed
Palevala Suryanarayana Vs Mosa Kamaraju
Andhra Pradesh High Court · (1998) 5 ALT 1
Stamp Act, 1899 — Section 36
High Courts15 Jun 1998Allowed
Musti Narsimlu and Others Vs C. Malla Reddy
Andhra Pradesh High Court · (1999) 3 ALT 182
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 50B
High Courts13 Jun 1998
G. Ashok and others Vs Regional Manager, A.P.S.R.T.C., Ongole and another
Andhra Pradesh High Court · (1999) 4 ALD 84 : (1999) 4 ALT 74
Andhra Pradesh State Road Transport Corporation Employees (Pay and Allowances) Regulations, 1964 — Regulation 2, 7Road Transport Corporations Act, 1950 — Section 45
High Courts12 Jun 1998
Jammala Ramulu and others Vs Jammala Rajaiah and others
Andhra Pradesh High Court · AIR 1998 AP 394 : (1998) 4 ALD 221 : (1998) 4 ALT 81 : (1998) 2 APLJ 362
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)
High Courts12 Jun 1998
K. Prakash Rao Vs National Thermal Power Corporation Ltd., Ramagundam
Andhra Pradesh High Court · (1998) 4 ALD 462 : (1998) 4 ALT 543 : (1998) 2 APLJ 453
Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 73
High Courts12 Jun 1998
KAKUMANU SUDERSHAN RAO Vs CHIEF COMMISSIONER OF Income Tax AND ANOTHER.
Andhra Pradesh High Court · (1998) 234 ITR 444
Income Tax Act, 1961 — Section 11, 119, 132, 143, 148
High Courts11 Jun 1998
Commissioner, Municipal Corporation of Hyderabad and another Vs R. Siddappa
Andhra Pradesh High Court · AIR 1998 AP 368 : (1998) 4 ALD 318 : (1998) 4 ALT 245 : (1999) 1 RCR(Civil) 344
Constitution of India, 1950 — Article 226
High Courts11 Jun 1998
APCO Technical Employees Union, Secunderabad Vs Vice-Chairman and Managing Director, APSHWCS Ltd., Hyd. and others
Andhra Pradesh High Court · (1998) 4 ALD 323 : (1998) 4 ALT 391
Constitution of India, 1950 — Article 14, 16
High Courts10 Jun 1998
Eswaraiah Vs S.A. Gaffoor and another
Andhra Pradesh High Court · (1998) 4 ALD 222 : (1998) 4 ALT 234 : (1998) 2 APLJ 354
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 43 Rule 1, Order 9 Rule 13, 104Limitation Act, 1963 — Article 123, 10, 11, 12, 13
High Courts01 Jun 1998
S. Srinivasa Rao Vs Andhra Pradesh State Electricity Board, Hyderabad and others
Andhra Pradesh High Court · (1998) 4 ALD 439 : (1998) 4 ALT 279
High Courts26 May 1998
Oriental Insurance Company Limited, Hindupur Vs A. Anjaneyulu, Supervisor Co-operative Central Bank, Penukonda and others
Andhra Pradesh High Court · (1999) 3 ALD 697 : (1999) 2 ALT 301
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 May 1998
Pendikatta Kiran Mani Bala Vs Sri Venkateswara Institute of Medical Sciences (T.T.D.) Triupathi and others
Andhra Pradesh High Court · (1998) 4 ALD 622 : (1998) 4 ALT 423 : (1998) 2 APLJ 407
High Courts01 May 1998
Nava Bharath Agricultural and Commercial Corporation, Vijayawada Vs Commissioner of Commercial Taxes, Hyd.
Andhra Pradesh High Court · (1998) 4 ALD 87 : (1998) 3 ALT 655
Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 19, 20, 21, 22
High Courts01 May 1998
Diddi Rambabu Vs Principal, Hyderabad Public School, Ramanthapur and Others
Andhra Pradesh High Court · (1998) 3 ALD 775 : (1998) 3 ALT 310
Andhra Pradesh Education Act, 1982 — Section 2(35), 22Constitution of India, 1950 — Article 12, 14, 15(1), 15(4), 16(1)
High Courts01 May 1998
Prof. M.V. Nayudu (Retd.) Vs Secretary to Govt. of A.P., MA and UD Dept., Hyd and Others
Andhra Pradesh High Court · (1998) 3 ALD 688
Constitution of India, 1950 — Article 226Manufacture, Storage and Import of Hazardous Chemical Rules, 1989 — Rule 11, 5, 6